Page No.# 1/2 vs Mr. Bedanidhi Newar And Anr
2022 Latest Caselaw 3099 Gua

                                                                     Page No.# 1/2

GAHC010044572020




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./515/2022

            MRS. MEKRI ENGLANPEE AND ANR
            W/O- LT. SARBURA RANGPI, R/O- VILL- NANGTHAM, MOUZA- AMBRI, P.S.
            BAITHALANGSO, DIST.- KARBI ANGLONG, ASSAM, PIN- 782410

            2: BIDYASING RANGPI
             S/O- LT. SARBURA RANGPI
             R/O- VILL- NANGTHAM
             MOUZA- AMBRI
             P.S. BAITHALANGSO
             DIST.- KARBI ANGLONG
            ASSAM
             PIN- 78241

            VERSUS

            MR. BEDANIDHI NEWAR AND ANR
            S/O- SRI CHANDRA BAHADUR NEWAR, R/O- VILL- BOTAHGHURI, NEAR
            GANESH MANDIR, PANJABARI, GHY-37, DIST.- KAMRUP, ASSAM

            2:UNITED INSURANCE CO. LTD.
             REP. BY THE REGIONAL MANAGER
             GUWAHATI REGIONAL OFFICE
             G.S.ROAD
             CHRISTIANBASTI
             GHY-

Advocate for the Petitioner   : MR. M TALUKDAR

Advocate for the Respondent :




                                  BEFORE
                     HONOURABLE MRS. JUSTICE MALASRI NANDI
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                                           ORDER

Date : 18.08.2022 Heard Mr. P. Hazarika, learned counsel for the appellants.

This appeal has been filed under Section 173 of the Motor Vehicles Act, 1988 against the judgment and award dated 28.08.2019, passed by the learned Member, Motor Accident Claims Tribunal, Moorigaon, Assam, in MAC Case No. 03/2012.

The appeal is admitted for hearing.

Call for the LCR.

Issue notice upon the respondents.

The appellants shall take steps for service of notice upon the respondents by registered post with A/D as well as by usual process, returnable by 6 weeks.

Steps be taken within three days.

List the matter after six weeks.

JUDGE

Comparing Assistant