Citation : 2022 Latest Caselaw 3087 Gua
Judgement Date : 18 August, 2022
Page No.# 1/7
GAHC010239212018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./512/2022
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT ICICI BANK
TOWERS, BANDRA KURLA COMPLEX, MUMBAI 400051 ITS ZONAL OFFICE
AT APEEJAY HOUSE 15 PARK STREET, 7TH FLOOR, KOLKATA 700016 AND A
BRANCH OFFICE AT MADHAB TOWER, 3RD FLOOR RUKMINIGAON, G.S.
ROAD, GUWAHATI 781022
VERSUS
SMT MINA MAHANTA AND 9 ORS
W/O LATE RAMANI MAHANTA, R/O VILL. BORDODHI, P.O. GERUA, P.S.
HAJO, DIST. KAMRUP, ASSAM, PIN 781102
2:RAJIB MAHANTA
S/O LATE RAMANI MAHANTA
R/O VILL. BORDODHI
P.O. GERUA
P.S. HAJO
DIST. KAMRUP
ASSAM
PIN 781102
3:MANOJ MAHANTA
S/O LATE RAMANI MAHANTA
R/O VILL. BORDODHI
P.O. GERUA
P.S. HAJO
DIST. KAMRUP
ASSAM
PIN 781102
4:SMT. BHIPANCHHI MAHANTA
Page No.# 2/7
D/O LATE RAMANI MAHANTA
R/O VILL. BORDODHI
P.O. GERUA
P.S. HAJO
DIST. KAMRUP
ASSAM
PIN 781102
RESPONDENT NO. 4 BEING MINOR IS REPRESENTED BY HER LEGAL
GUARDIAN MOTHER I.E. RESPONDENT NO. 1
5:DIVISIONAL MANAGER
NEW INDIA ASSURANCE CO. LTD.
BONGAIGAON DIVISIONAL OFFICE
BONGAIGAON (INSURER OF THE VEHICLE NO. AS 18/A 41692 (BUS)
6:GOPAL KRISHNA DAS
S/O SRI UTTAM CH. DAS
R/O VILL. KALIMARA
P.O. AND P.S. CHAYGAON
DIST. KAMRUP (M)
ASSAM
PIN 781124
7:UTPAL DAS
S/O JIBESWAR DAS
VILL. DOLIAPARA
P.O. AND P.S. CHAYGAON
DIST. KAMRUP (ASSAM)
PIN 781124
8:SUKUMAR CH. DAS
S/O SRI SUMANTA DAS
R/O VILL.BONGAON
P.O. BONGAON
P.S. BOKO
DIST. KAMRUP (ASSAM)
PIN 781123
9:MD. AMINUL ISLAM
S/O ABDUL MOTLEB
R/O VILL. PABOMARI
P.O. HOLAIDANGA
MEGHALAYA
10:SABRAL RAHMAN
Page No.# 3/7
S/O ABDUL MANNAN
R/O HOUSE NO. 4
P.O. PANDU
P.S. MALIGAON
GUWAHATI 781012
KAMRUP (ASSAM)
Advocate for the Petitioner : MR. R GOSWAMI
Advocate for the Respondent :
Linked Case : I.A.(Civil)/2449/2022
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT ICICI BANK
TOWERS
BANDRA KURLA COMPLEX
MUMBAI 400051 ITS ZONAL OFFICE AT APEEJAY HOUSE 15 PARK STREET
7TH FLOOR
KOLKATA 700016 AND A BRANCH OFFICE AT MADHAB TOWER
3RD FLOOR RUKMINIGAON
G.S. ROAD
GUWAHATI 781022
VERSUS
SMT MINA MAHANTA AND 9 ORS
W/O LATE RAMANI MAHANTA
R/O VILL. BORDODHI
P.O. GERUA
P.S. HAJO
DIST. KAMRUP
ASSAM
PIN 781102
2:RAJIB MAHANTA
S/O LATE RAMANI MAHANTA
R/O VILL. BORDODHI
P.O. GERUA
P.S. HAJO
DIST. KAMRUP
ASSAM
PIN 781102
3:MANOJ MAHANTA
S/O LATE RAMANI MAHANTA
R/O VILL. BORDODHI
P.O. GERUA
Page No.# 4/7
P.S. HAJO
DIST. KAMRUP
ASSAM
PIN 781102
4:SMT. BHIPANCHHI MAHANTA
D/O LATE RAMANI MAHANTA
R/O VILL. BORDODHI
P.O. GERUA
P.S. HAJO
DIST. KAMRUP
ASSAM
PIN 781102
RESPONDENT NO. 4 BEING MINOR IS REPRESENTED BY HER LEGAL
GUARDIAN MOTHER I.E. RESPONDENT NO. 1
5:DIVISIONAL MANAGER
NEW INDIA ASSURANCE CO. LTD.
BONGAIGAON DIVISIONAL OFFICE
BONGAIGAON (INSURER OF THE VEHICLE NO. AS 18/A 41692 (BUS)
6:GOPAL KRISHNA DAS
S/O SRI UTTAM CH. DAS
R/O VILL. KALIMARA
P.O. AND P.S. CHAYGAON
DIST. KAMRUP (M)
ASSAM
PIN 781124
7:UTPAL DAS
S/O JIBESWAR DAS
VILL. DOLIAPARA
P.O. AND P.S. CHAYGAON
DIST. KAMRUP (ASSAM)
PIN 781124
8:SUKUMAR CH. DAS
S/O SRI SUMANTA DAS
R/O VILL.BONGAON
P.O. BONGAON
P.S. BOKO
DIST. KAMRUP (ASSAM)
PIN 781123
9:MD. AMINUL ISLAM
S/O ABDUL MOTLEB
R/O VILL. PABOMARI
P.O. HOLAIDANGA
MEGHALAYA
10:SABRAL RAHMAN
S/O ABDUL MANNAN
Page No.# 5/7
R/O HOUSE NO. 4
P.O. PANDU
P.S. MALIGAON
GUWAHATI 781012
KAMRUP (ASSAM).
------------
Advocate for : MR. R GOSWAMI
Advocate for : appearing for SMT MINA MAHANTA AND 9 ORS
Linked Case : I.A.(Civil)/90/2019
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT ICICI BANK
TOWERS
BANDRA KURLA COMPLEX
MUMBAI 400051 ITS ZONAL OFFICE AT APEEJAY HOUSE 15 PARK STREET
7TH FLOOR
KOLKATA 700016 AND A BRANCH OFFICE AT MADHAB TOWER
3RD FLOOR RUKMINIGAON
G.S. ROAD
GUWAHATI 781022
VERSUS
SMT MINA MAHANTA AND 9 ORS
W/O LATE RAMANI MAHANTA
R/O VILL. BORDODHI
P.O. GERUA
P.S. HAJO
DIST. KAMRUP
ASSAM
PIN 781102
2:RAJIB MAHANTA
S/O LATE RAMANI MAHANTA
R/O VILL. BORDODHI
P.O. GERUA
P.S. HAJO
DIST. KAMRUP
ASSAM
PIN 781102
3:MANOJ MAHANTA
S/O LATE RAMANI MAHANTA
R/O VILL. BORDODHI
P.O. GERUA
P.S. HAJO
DIST. KAMRUP
ASSAM
PIN 781102
4:SMT. BHIPANCHHI MAHANTA
Page No.# 6/7
D/O LATE RAMANI MAHANTA
R/O VILL. BORDODHI
P.O. GERUA
P.S. HAJO
DIST. KAMRUP
ASSAM
PIN 781102
RESPONDENT NO. 4 BEING MINOR IS REPRESENTED BY HER LEGAL
GUARDIAN MOTHER I.E. RESPONDENT NO. 1
5:DIVISIONAL MANAGER
NEW INDIA ASSURANCE CO. LTD.
BONGAIGAON DIVISIONAL OFFICE
BONGAIGAON (INSURER OF THE VEHICLE NO. AS 18/A 41692 (BUS)
6:GOPAL KRISHNA DAS
S/O SRI UTTAM CH. DAS
R/O VILL. KALIMARA
P.O. AND P.S. CHAYGAON
DIST. KAMRUP (M)
ASSAM
PIN 781124
7:UTPAL DAS
S/O JIBESWAR DAS
VILL. DOLIAPARA
P.O. AND P.S. CHAYGAON
DIST. KAMRUP (ASSAM)
PIN 781124
8:SUKUMAR CH. DAS
S/O SRI SUMANTA DAS
R/O VILL.BONGAON
P.O. BONGAON
P.S. BOKO
DIST. KAMRUP (ASSAM)
PIN 781123
9:MD. AMINUL ISLAM
S/O ABDUL MOTLEB
R/O VILL. PABOMARI
P.O. HOLAIDANGA
MEGHALAYA
10:SABRAL RAHMAN
S/O ABDUL MANNAN
R/O HOUSE NO. 4
P.O. PANDU
P.S. MALIGAON
GUWAHATI 781012
KAMRUP (ASSAM).
Page No.# 7/7
------------
Advocate for : MR. R GOSWAMI
Advocate for : MR C KALITA appearing for SMT MINA MAHANTA AND 9 ORS
BEFORE
HONOURABLE MRS. JUSTICE MALASRI NANDI
ORDER
Date : 18.08.2022 Heard Mr. R. Goswami, learned counsel for the appellant/ Insurance Company.
This appeal has been filed under Section 173 of the Motor Vehicles Act, 1988 against the judgment and award dated 07.06.2016, passed by the learned Member, Motor Accident Claims Tribunal, Goalpara in MAC Case No. 35/2013 read with order dated 27.03.2018 in Misc. (Review) Case No. 10/2017.
The appeal is admitted for hearing.
Call for the LCR.
Issue notice upon the respondents.
The appellant shall take steps for service of notice upon the respondents by registered post with A/D as well as by usual process, returnable by 4 weeks.
Steps be taken within three days.
The stay matter will be considered on receipt of the LCR and on appearance of the respondents.
List the matter after four weeks.
JUDGE
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