Shahara Bibi @ Shahara Banu vs Nowshad Ali Sk. And 5 Ors
2022 Latest Caselaw 3082 Gua

                                                                 Page No.# 1/4

GAHC010082712022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/1351/2022

         SHAHARA BIBI @ SHAHARA BANU
         S/O ABU BAKKAR,
         RESIDENT OF VILLAGE KHAGRABARI DHORAGHAT, PO RUPSHI, PS
         GAURIPUR, DIST DHUBRI, ASSAM



         VERSUS

         NOWSHAD ALI SK. AND 5 ORS.
         S/O LATE ASAN ALI, R/O VILL KHAGRABARI, DHORAGHAT, PO RUPSHI, PS
         GAURIPUR, DIST. DHUBRI, ASSAM, PIN-783331

         2:MOY HUSSAIN ALI

         S/O LATE ABDUL AZIZ
         RESIDENT OF KHAGRABARI DHORAGHAT
         PO RUPSHI
         PS GAURIPUR
         DIST DHUBRI
         ASSAM
         783331

         3:MD. AHAHHAM ALI SK

         S/O ASRABDI SK
         RESIDENT OF KHAGRABARI DHORAGHAT
         PO RUPSHI
         PS GAURIPUR
         DIST DHUBRI
         ASSAM
         783331

         4:SHAHAZAHAN HOQUE
                                                        Page No.# 2/4

             S/O ABU BAKKAR

            RESIDENT OF KHAGRABARI DHORAGHAT
            PO RUPSHI
            PS GAURIPUR
            DIST DHUBRI
            ASSAM
            783331

            5:ABU BAKKAR
             S/O MD. AHAMMAD ALI SK
            RESIDENT OF KHAGRABARI DHORAGHAT
             PO RUPSHI
             PS GAURIPUR
             DIST DHUBRI
            ASSAM
             783331

            6:SHANEDUL HOQUE
             S/O ABU BAKKAR

            RESIDENT OF KHAGRABARI DHORAGHAT
            PO RUPSHI
            PS GAURIPUR
            DIST DHUBRI
            ASSAM
            78333

Advocate for the Petitioner   : MR. A RAHMAN

Advocate for the Respondent :




             Linked Case : RSA/31/2022

            SHAHARA BIBI @ SHAHARA BANU
            S/O ABU BAKKAR

            RESIDENT OF VILLAGE KHAGRABARI DHORAGHAT
            PO RUPSHI
            PS GAURIPUR
            DIST DHUBRI
            ASSAM
            783331
                                    Page No.# 3/4



VERSUS

NOWSHAD ALI SK. AND 5 ORS.
S/O LATE ASAN ALI
RESIDENT OF KHAGRABARI DHORAGHAT
PO RUPSHI
PS GAURIPUR
DIST DHUBRI
ASSAM
783331

2:MOY HUSSAIN ALI

S/O LATE ABDUL AZIZ
RESIDENT OF KHAGRABARI DHORAGHAT
PO RUPSHI
PS GAURIPUR
DIST DHUBRI
ASSAM
783331
3:MD. AHAHHAM ALI SK

S/O ASRABDI SK
RESIDENT OF KHAGRABARI DHORAGHAT
PO RUPSHI
PS GAURIPUR
DIST DHUBRI
ASSAM
783331
4:SHAHAZAHAN HOQUE
S/O ABU BAKKAR

RESIDENT OF KHAGRABARI DHORAGHAT
PO RUPSHI
PS GAURIPUR
DIST DHUBRI
ASSAM
783331
5:ABU BAKKAR
S/O MD. AHAMMAD ALI SK
RESIDENT OF KHAGRABARI DHORAGHAT
PO RUPSHI
PS GAURIPUR
DIST DHUBRI
ASSAM
783331
                                                                  Page No.# 4/4

           6:SHANEDUL HOQUE
           S/O ABU BAKKAR

           RESIDENT OF KHAGRABARI DHORAGHAT
            PO RUPSHI
            PS GAURIPUR
            DIST DHUBRI
           ASSAM
            783331
            ------------
           Advocate for : MR. A RAHMAN
           Advocate for : M. MONDAL (r-1
           2) appearing for NOWSHAD ALI SK. AND 5 ORS.



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                      ORDER

Date : 18.08.2022.

Heard Mr. A. Rahman, learned counsel for the applicant. Mr. M. Mondal, learned counsel for the respondent Nos. 1 and 2. Since the regular second appeal has been admitted for hearing, the impugned judgment and Decree dated 26.07.2021 passed by the learned Civil Judge, Dhubri in Title Appeal No. 10/2020, shall remain stayed.

The I/A stands disposed of accordingly.

JUDGE

Comparing Assistant