Oriental Insurance Company Ltd vs Mst. Rabia Begum And 3 Ors
2022 Latest Caselaw 2964 Gua

                                                               Page No.# 1/2

GAHC010018342022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                                 I.A.(Civil)/2336/2022
                                        in
                                 MAC Appeal 469/2022


         ORIENTAL INSURANCE COMPANY LTD.
         (A CENTRAL GOVT. UNDERTAKING) HAVING ITS REGIONAL OFFICE AT
         GUWAHATI
          G.S. ROAD
          ULUBARI
          GUWAHATI-781007
          REPRESENTED BY THE DEPUTY MANAGER
          GAUHATI REGIONAL OFFICE
          ULUBARI
          GUWAHATI-781005.


          VERSUS

         MST. RABIA BEGUM AND 3 ORS.
         W/O- LATE MOSTOFA ALI
         R/O- MACHKHOWA
         T.R. PHUKAN ROAD
         P.O. FANCY BAZAR
         P.S. BHARALUMUKH
         DIST. KAMRUP(M)
         ASSAM
         PIN- 781001.

         2:MISS RESHMA BEGUM
         D/O- LATE MOSTOFA ALI
          R/O- MACHKHOWA
         T.R. PHUKAN ROAD
          P.O. FANCY BAZAR
          P.S. BHARALUMUKH
                                                                                Page No.# 2/2

           DIST. KAMRUP(M)
           ASSAM
           PIN- 781001.
           3:DIPANKAR DEKA
           S/O- NAREN DEKA
           R/O- JAYANAGAR
           HOUSE NO. 9

           P.O. AND P.S. BELTOLA
           DIST. KAMRUP(M)
           ASSAM
           PIN- 781028.
           4:MD. SAFIK ALI
           S/O- LATE MAKIB ALI
           R/O- VILL.- SANTIPUR
           MASZID ROAD
           HOUSE NO. 103
           P.O. AND P.S. BHARALUMUKH
           DIST. KAMRUP(M)
           ASSAM
           PIN- 781009.
           ------------
           Advocate for : MS. R D MOZUMDAR
           Advocate for : MR D MONDAL appearing for MST. RABIA BEGUM AND 3 ORS.



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

12.08.2022

Since the connected appeal is admitted for hearing, the Judgment and order dated 29.11.2021 passed by the Additional District Judge No. 2 -cum- Member, MACT, Guwahati in MAC Case No. 478/2015 shall remain stayed till disposal of the appeal.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant