Wp(C)/3014/2015 vs The State Of Assam And 69 Ors
2022 Latest Caselaw 2934 Gua

                                                                Page No.# 1/10

GAHC010009062014




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

         WP(C)/3014/2015
         JAKIR HOSSAIN and 11 ORS
         S/O SAMSUL HOQUE
          VILL. KISMATHA SDAHA PART-III
          P.O. KISMATHASDAHA
          P.S. and DIST- DHUBRI
          ASSAM
          PIN-783334


          VERSUS

         THE STATE OF ASSAM AND 69 ORS
         REP. BY THE COMMISSIONER and SECY. TO THE GOVT. OF ASSAM
         DEPTT. OF POWER ELECTRICITY
         DISPUR
         GHY-6

         2:8) MRINAL CHANDRA ROY
         S/O ROMESH CH. ROY
         VILL. DEBOTTAR HASDAHA PT-I

         P.O. DEBOTTAR HASDAHA

         P.S.GOLOKGANJ

         DIST. DHUBRI
         ASSAM
          PIN-783334.
          3:11) SARAT CH. ROY
         S/O SRI SASHIMOHAN ROY
         VILL. KEDAR PART-III
         P.O. DIMAKURI

         DIST. DHUBRI
                                                        Page No.# 2/10

ASSAM
PIN-783334.
4:12) SANJIT DEBNATH
S/O NARESWAR DEBNATH

VILL AND P.O. KHALILPUR

DIST. DHUBRI
ASSAM
PIN-783324.
5:13. HOREN CH. NATH @ HORENDRA CH. NATH
S/O LATE BHUBAN CH. NATH
VILL NOONMATI

P.O. HATIPUTA
 P.S.CHAPOR

DIST. DHUBRI
ASSAM
PIN-783348.
6:14) BIPIN ROY
S/O LATE KAMALA KANTA ROY
VILL. DEOBHANGI
P.O. RUPSHI

DIST. DHUBRI
ASSAM
PIN-783331
7:15) PABITRA KR. ROY

S/O BAISHAK CH. ROY

VILL AND P.O. DEBOTTAR HASDAHA
P.S.GOLOKGANJ

DIST. DHUBRI
ASSAM
 PIN-783334
 8:16) LAKHI KANTA ROY
S/O BEPARI ROY
VILL. GAIKHOWA GANGADHAR(GANDHIGRAM PART-II)
P.O. AND P.S. GOLOKGANJ
DIST. DHUBRI
ASSAM
 PIN- 783334
 9:17) DHIREN ROY
S/O LATE SASHI MOHAN ROYVILL. KISMIT HASDAHA PART-II
P.O. KISMAT HASDAHA
                            Page No.# 3/10

DIST. DHUBRI
ASSAM
PIN-783334
10:18) DIPJYOTI NATH
S/O DIGAMBAR NATH
VILL. NATHPARA
P.O.BOHOLPUR

P.S. CHAPAR

DIST.DHUBRI
ASSAM
PIN-783371
11:19) BISNU CH. NATH
S/O ROBINDRA CH. NATH

VILL. BIDYAPARA PART-II

P.O. BIDYAPARA

DIST. DHUBRI
ASSAM
PIN-783334
12:20) JAYANTA NATH
S/O SONATON NATH
VILL AND P.O. BOHOLPUR
P.S. CHAPOR

DIST. DHUBRI
ASSAM
PIN- 783371
14:22) RAJU ROY
S/O SUKARU ROY

VILL DARCHOWKA

P.O. SHILAIRPAR
 P.S.GAURIPUR

DIST. DHUBRI
ASSAM
 PIN- 783331
 15:26) SANKAR CH. DAS
S/O SRI HARI NATH DAS
VILL. WARD NO. 3
 BOROGRAM(BILASIPARA)
P.O. AND P.S. BILASIPARA
                                              Page No.# 4/10

DIST. DHUBRI
ASSAM
PIN- 783348
16:30) JIBEN BRAHMA
S/O LATE RATESH CH. BRAHMA @ RAKESH BRAHMA
VILL. HATGIMATHA WARD NO. 8

P.O. AND DIST. KOKRAJHAR
 BTAD
ASSAM
 PIN-783370
 17:31) DHAJEN KR. BOSUMATARI
S/O BIDYUT BOKASH BOSUMATARI
VILL. BELGURI
 P.O. RAINADABRI
 DIST. KOKRAJHAR
 BTAD
ASSAM
 PIN-783370
 18:33) DILIP BARMAN
S/O LATE KAMALA KANTA BARMAN
VILL. NALDUBA
 P.O. BIDYAPUR
 DIST. BONGAIGAON
ASSAM
 PIN-783372
 19:35) GOPAL SINGHA
S/O LATE SOROBINDU SINGHA
VILL. BHAKATGAON
 P.O. AND P.S. CHAPOR
 DIST. DHUBRI
ASSAM
 PIN-783571
 20:36) JIBDHAN NATH
S/O LATE NEPAL CH. NATH
VILL. NATHPARA (BAHALPUR)
P.O. BAHALPUR
 P.S. CHAPOR

DIST. DHUBRI
ASSAM
PIN-783571
21:37) UKIL ROY
S/O BHOGARI ROY
VILL KHERAJGAONBHANGI

P.O. RUPSHI
 P.S. GAURIPUR
                             Page No.# 5/10


DIST. DHUBRI
 ASSAM
 PIN-783331
 22:38) ARJUN DAS
S/O ANIL CH. DAS
VILL. NORTH PAIPUR PT- I
(NEAR BAGMARI LP SCHOOL)
P.O. AND P.S. GOLOKGANJ
DIST. DHUBRI
 ASSAM
 PIN-783334
 23:40) SATYAJIT THAKURIA
S/O DHARMESWAR THAKURIA

VILL CHAIBARI SIV MANDIR

P.O. CHOIBARI
 P.S. CHAPOR

DIST. DHUBRI
ASSAM
PIN-783376
24:41) KAMALESH CH. ROY
S/O KAMINI KR. ROY

VILL AND P.O. MOTERJHAR


P.S. GOLOKGANJ
DIST. DHUBRI
ASSAM
 PIN-783334
 25:42) DIBOSH ROY
S/O LATE KHOKA ROY

VILL KHUDIMARI PT- II
 P.O.KHUDIMAR
P.S. GAURIPUR

DIST. DHUBRI
ASSAM
PIN-783331
26:43) MAGRI LOHAR
S/O SATRUGHANA LOHAR

VILL FALIMARI
                                    Page No.# 6/10

P.O.AND P.S. CHAPOR

DIST. DHUBRI
ASSAM
PIN-783571
27:44) DIPEN CH. ROY

S/O ROBINDRA NATH ROY

VILL. UTTARBAND

P.O.DEBOTTAR HASDOHA
P.S. GOLOKGANJ

DIST. DHUBRI
ASSAM
PIN-783334
28:46) BISNUPADA ROY
S/O LALIT ROY

VILL BISANDOI PART- II
 P.O.BARUNDANGA
P.S. GOLOKGANJ

DIST. DHUBRI
ASSAM
PIN-783334
29:49)SAMBHU CH. NATH
S/O RAMKAMAL CH. NATH

VILL BIDYAPARA PT- II (NATHPARA)
 P.O.KHALILPUR
P.S. GAURIPUR

DIST. DHUBRI
ASSAM
PIN-783324
30:50) JOYNAL HOQUE
S/O BONDAY ALI SHEIKH

VILL ADABARI PT- II
P.O.CHAGALCHARA

DIST. DHUBRI
ASSAM
PIN-783324
31:52) NUR HUSSAIN
S/O HANIF ALI
                                     Page No.# 7/10


VILL ANAND NAGAR WARD NO. 3
P.O.BILASIPARA

DIST. DHUBRI
ASSAM
PIN-783348
32:53) ANISUR ISLAM
S/O AJIMUDDIN AHMED
VILL GAURIPUR WARD NO. 4
P.O. GAURIPUR

DIST. DHUBRI
ASSAM
PIN-783331
33:54) BHANULAL DAS
S/O LATE MOHAN LAL DAS

VILL KRISHNA NAGAR

P.O.BILASIPARA

DIST. DHUBRI
ASSAM
PIN-783348
34:55) SOMIR KR. DAS
S/O HORINATH DAS
VILL BOROGRAM DIMATALA WARD NO. 3
P.O.BILASIPARA

DIST. DHUBRI
ASSAM
PIN-783348
35:56) PURNABASHI PAUL
S/O GONESH CH. PAUL

VILL BAHAKATI

P.O.PAGLAHAT

DIST. DHUBRI
ASSAM
PIN-783334
36:57) SAHABUDDIN SHEIKH

S/O KABUL SHEIKH

VILL KHUDIMARI PT- II
                                        Page No.# 8/10

 P.O.KHUDIMAR
P.S. GAURIPUR

DIST. DHUBRI
ASSAM
PIN-783331
37:58) MONINDRA NATH ROY
S/O NONKISHORE ROY

VILL BATHUATALI
 P.O.BALAJAN
P.S. GOLOKGANJ

DIST. DHUBRI
ASSAM
PIN-783331
38:59) NIRMAL CH. ROY
S/O KAMINI KUMAR [email protected] KAMINI KT. ROY

VILL AND P.O.MOTERJHAR
P.S. GOLOKGANJ

DIST. DHUBRI
ASSAM
PIN-783334
39:61) TARAK CH. SARKAR
S/O LATE JOGAT CH. SARKAR

VILL JHAPUSABARI PARTT- III
 P.O.SOUTH JHAPUSABARI
P.S. AGOMONI

DIST. DHUBRI
ASSAM
PIN-783335
40:62)SANJOY KR. ROY
S/O PRANESHWAR ROY

VILL BOWMARI

 P.O.AND
P.S. CHAPOR

DIST. DHUBRI
ASSAM
PIN-783371
41:69) SANJIT NATH
S/O LATE LOLIT MOHAN NATH
                                                                     Page No.# 9/10


          P.O.AND P.S. KOKRAJHAR
          PIN-783331
          DIST. KOKRAJHAR
           BTAD
          ASSAM
           ------------
          Advocate for : MR.M HOSSAIN
          Advocate for : MS.R NEWARR-9
          10
          23-25
           27-29
          32
          34
          39
          45
          47
          48
          51
          60
           63-68
          70 appearing for THE STATE OF ASSAM AND 69 ORS




                          BEFORE
     HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

                                    ORDER

11.08.2022

Mr. SP Sharma, learned counsel for the APDCL states that the order dated 04.08.2022 ought not to have covered the present writ petition i.e. WP(C)No.3014/2015. Accordingly it is provided that the order dated 04.08.2022 would not be applicable in WP(C)No.3014/2015. In the circumstance, this writ petition be segregated from WP(C)No.2275/2014.

Mr. SP Sharma, learned counsel for the APDCL further submits that the issue involved in this writ petition would be covered by the decision of this Court in the judgment dated 12.05.2021 in WP(C)No.3327/2021.

Page No.# 10/10

A copy of the said judgment be provided to the learned counsel for the petitioner for his examination.

List in the next week.

JUDGE Comparing Assistant