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Kamal Krishna Goswami vs The State Of Assam And 7 Ors
2022 Latest Caselaw 2770 Gua

Citation : 2022 Latest Caselaw 2770 Gua
Judgement Date : 5 August, 2022

Gauhati High Court
Kamal Krishna Goswami vs The State Of Assam And 7 Ors on 5 August, 2022
                                                                   Page No.# 1/3

GAHC010100022022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/3467/2022

         KAMAL KRISHNA GOSWAMI
         S/O. LT. KHARGESWAR DEV GOSWAMI, PRESENT AND PERMANANT R/O.
         CHANDAK PALOMA, FLAT NO. 504, AAREY ROAD, BEHIND UDIPI HOTEL,
         VISHEWESHWAR NAGAR, GOREGON EAST, MUMBAI, MAHARASHTRA.
         ORIGINAL R/O. VILL. GOBINDAPUR, P.O. AND P.S. PATACHARKUCHI, DIST.
         BARPETA, ASSAM.



         VERSUS

         THE STATE OF ASSAM AND 7 ORS
         REP. BY SECRETARY OF REVENUE, GOVT. OF ASSAM, DISPUR,
         GUWAHATI-06.

         2:ASSAM BOARD OF REVENUE

          GUWAHATI REP. BY CHAIRMAN PANBAZAR
          GUWAHATI-01.

         3:THE ADDL. DEPUTY COMMISSIONER

          OFFICE OF THE DEPUTY COMMISSIONER KAMRUP (M)
          GUWAHATI-01.

         4:THE ASSTT. SETTLEMENT OFFICER/CIRCLE OFFICER

          DISPUR REVENUE CIRCLE
          WIRELESS
          GUWAHATI-06.

         5:SMT. ANIMA BARUA @ DEKAMAJI
         W/O. LT. GOPINATH BARUA DEKAMAJI
          R/O. LALUNG GAON
                                                             Page No.# 2/3

             BETKUCHI
             P.S. GORCHUK
             KAMRUP (M)
             ASSAM
             PIN-781035.

            6:SMT. RANIBALA DEKAMAJI
            W/O. LT. UPEN DEKA MAJI
             R/O. LALUNG GAON
             BETKUCHI
             P.S. GORCHUK
             KAMRUP (M)
            ASSAM
             PIN-781035.

            7:SRI BISWAJIT DEKAMAJI

             S/O. LT. UPEN DEKA MAJI
             R/O. LALUNG GAON
             BETKUCHI
             P.S. GORCHUK
             KAMRUP (M)
             ASSAM
             PIN-781035.

            8:DHAIJYARAM DEKAMAJI
             S/O. LT. BHATIRAM LALUNG DEKAMAJI
            ALL ARE R/O. LALUNG GAON
             BETKUCHI
             P.O. GARCHUK
             P.S. GARCHUK
             GUWAHATI
             DIST. KAMRUP (M)
            ASSAM
             PIN-781035

Advocate for the Petitioner   : MR. S K GOSWAMI

Advocate for the Respondent : SC, REVENUE




                                    BEFORE
                       HONOURABLE MR. JUSTICE SUMAN SHYAM

                                         ORDER

Date : 05-08-2022 Page No.# 3/3

Mr. S.K. Goswami, learned counsel for the writ petitioner submits that the matter

has been amicably settled by and between the parties and the issue raised in this writ

petition is also covered by the judgment dated 17-02-2022 passed by the learned Single

Judge in W.P.(C) No. 4941/2014 and the connected writ petitions.

The submission made by Mr. Goswami finds support of Ms. S. Sarma, learned Govt.

Advocate, Assam as well as Ms. N. Bordoloi, learned standing counsel, Revenue

Department, Assam.

It appears that no notice was earlier issued to the private respondent in this case in

view of the submission made by the petitioner's counsel that the matter has been

amicably resolved. Taking note of the submission made by Mr. Goswami and as prayed for

by the petitioner's counsel, this writ petition stands disposed of in terms of the order

dated 17-02-2022 passed in W.P.(C) No. 4941/2014 and the connected writ petitions.

Writ petition stands closed.

JUDGE GS

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