Page No.# 1/3 vs The State Of Assam And 4 Ors
2022 Latest Caselaw 1367 Gua

                                                                Page No.# 1/3

GAHC010042512019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/1393/2019

         SULEKA KHATUN AND 2 ORS.
         WIFE OF LATE MONIRUL ISLAM, R/O. VILLAGE- CHARARGAON, P.O.
         RAMDHAMADHABHAT, P.S. MANKACHAR, DIST.- SOUTH SALMARA
         MANKACHAR, ASSAM, PIN- 783131.

         2: RIMI SULTANA
          DAUGHTER OF LATE MONIRUL ISLAM
          REP. BY HER MOTHER
          NAMELY
          SULEKA KHATUN
          R/O. VILLAGE- CHARARGAON
          P.O.- RADHAMADHABHAT
          P.S.- MANKACHAR
          DIST. SOUTH SALMARA MANKACHAR
         ASSAM
          PIN- 783131.

         3: MD. SHAHAJAHAN ALI
          SON OF LATE MONIRUL ISLAM
          REPRESENTED BY HIS MOTHER
          NAMELY
          SULEKA KHATUN
          R/O. VILLAGE- CHARARGAON
          P.O. RAMDHAMADHABHAT
          P.S. MANKACHAR
          DIST.- SOUTH SALMARA MANKACHAR
         ASSAM
          PIN- 783131

         VERSUS

         THE STATE OF ASSAM AND 4 ORS.
         REP. BY ITS SECRETARY TO THE GOVT. OF ASSAM, GENERAL
         ADMINISTRATION DEPTT., DISPUR, GUWAHATI-781006.
                                                                        Page No.# 2/3


            2:THE DEPUTY COMMISSIONER
             DHUBRI
             P.O. AND P.S. DHUBRI
             DIST. DHUBRI
            ASSAM
             PIN- 783301.

            3:THE CERTIFICATE OFFICER
             DHUBRI
             P.O. AND P.S. DHUBRI
             DIST.- DHUBRI
            ASSAM
             PIN- 783001.

            4:THE ASSAM STATE TRANSPORT CORPORATION
             REPRESENTED BY THE MANAGING DIRECTOR
            ASTC PALTAN BAZAR
             GUWAHATI-08
             KAMRUP(METRO)
            ASSAM.

            5:THE MANAGING DIRECTOR

             ASSAM STATE TRANSPORT CORPORATION
             PALTAN BAZAR
             GUWAHATI-08
             KAMRUP(METRO)
             ASSAM

Advocate for the Petitioner   : MR. M AHMED

Advocate for the Respondent : GA, ASSAM




                                     BEFORE
                    HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                          ORDER

Date : 26.04.2022

There is no representation on behalf of the petitioners today on call.

Mr. J. Roy, learned Standing Counsel, ASTC has submitted that a demand for fund from the end of ASTC has been placed before the Government in order Page No.# 3/3

to make disbursal of liabilities arising out of judgments of the Motor Accident Claims cases. As the sanction for such fund is awaited, Mr. Roy has prayed for listing of the case after 6 [six] weeks.

The prayer is allowed.

List the case after 6 [six] weeks.

JUDGE

Comparing Assistant