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The Management Of Assam State ... vs Tankeswar Deka And 8 Ors
2022 Latest Caselaw 1331 Gua

Citation : 2022 Latest Caselaw 1331 Gua
Judgement Date : 21 April, 2022

Gauhati High Court
The Management Of Assam State ... vs Tankeswar Deka And 8 Ors on 21 April, 2022
                                                            Page No.# 1/3

GAHC010243932012




                     THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                       Case No. : I.A.(Civil)/2352/2021



         THE MANAGEMENT OF ASSAM STATE TEXTILE CORPORATION LTD.
         INDUSTRIAL ESTATE
          DISTRICT INDUSTRIES AND COMMERCE CENTRE
          BAMUNIMAIDAN
          GHY-21
          REPRESENTED BY ITS CHAIRMAN-CUM-MANAGING DIRECTOR


          VERSUS

         TANKESWAR DEKA AND 8 ORS
         S/O PRABHAT CH. DEKA
         R/O - JALIMURA
         P.O. KALAJAL
         P.S. KAMALPUR
         DIST- KAMRUP ASSAM
         PIN-781380

         2:MAZNUL HOQUE
         S/O LATE JASIMUDDIN AHMED
         VILL- BHATIPARA
          P.S. MANIKPUR
          DIST- BONGAIGAON
         ASSAM
          PIN- 783392
          3:ANANTA KAKOTI
         S/O LATE SATYA RAM KAKATI
         VILL and P.O. BARGHOPA
          P.S.- SARTHEBARI
          DSIT- BARPETA
         ASSAM
          4:PRABHAT NATH
         S/O LATE CHIKIN CH. DAS
                                                              Page No.# 2/3

VILL- RAMPUR
P. and P.S.- SORBHOG
DIST.- BARPETA
ASSAM
5:DIGANTA ROY
S/O LATE GHIURAM ROY
VILL- NOWAPARA NO. 1
P.O.- NOWAPARA
DIST- BONGAIGAON ASSAM
6:AMINUL HOQUE
S/O LATE HAHIMUDDIN SHEIKH
VILL- SILGHAGIRI
P.O. BHANDARA BAZAR
DIST- BONGAIGAON
ASSAM
7:ANI DAS
S/O LATE SAMBARU RAM DAS
VILL- SIYALMARI
P.O. BIJNI
DIST- BONGAIGAON
ASSAM.
8:ISLAM MAZID
S/O LATE HABIBAR RAHMAN
VILL- BHATIPARA
P.O. NOWAPARA
P.S. MANIKPUR
DIST- BONGAIGAON
ASSAM
PIN-783392
9:STATE OF ASSAM
REPRESENTED BY SECRETARY
LABOUR AND EMPLOYMENT DEPARTMENT
GOVT. OF ASSAM
DISPUR
GHY-6
10:THE PRESIDING OFFICER
LABOUR COURT
ASSAM
AT GUWAHATI
DIST- KAMRUP
ASSAM
GHY-1
------------
Advocate for : MR. ABU JAHID
Advocate for : MR. K R PATGIRI appearing for TANKESWAR DEKA AND 8 ORS
                                                                        Page No.# 3/3

                                 BEFORE
            HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

                                     ORDER

Date : 21-04-2022

In view of the judgment dated 21.04.2022 in WP(C)127/2012, this interlocutory application stands closed.

JUDGE

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