M/S New India Assurance Co. Ltd vs Kiran Mura And 2 Ors
2022 Latest Caselaw 1281 Gua

                                                                   Page No.# 1/3

GAHC010065452022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./184/2022

            M/S NEW INDIA ASSURANCE CO. LTD.
            HAVING ITS REGISTERED OFFICE AT NEW ASSURANCE BUILDING. 87,
            MAHATMA GANDHI ROAD, MUMBAI AND ONE OF THE REGIONAL OFFICE
            AT GS ROAD, BHANGAGARH, GUWAHATI AND A DIVISIONAL OFFICE AT
            BHANGAGARH, GUWAHATI , ASSAM



            VERSUS

            KIRAN MURA AND 2 ORS.
            S/O LATE BUDHUWA MURA,
            RESIDENT OF SUKHAN PUKHURI LINE NO. 13, PO SUKHAN PUKHURI, PS
            MAKUM, DIST TINSUKIA, ASSM 786146

            2:SRI JAYANTA DEKA
             S/O ARUN DEKA
            RESIDENT OF TINGRAI BENGALI GAON
             PO AND PS MAKUM
             DIST TINSUKIA
            ASSAM 786170

            3:BINOY MURA
             PRESENT RESIDENT OF PLOT NO. 2725 ROAD L 1
             GIDC
             LODHIKA METODA GATE NO. 1
             RAJKOT 360021
             GUJARA

Advocate for the Petitioner   : MR. K K BHATTA

Advocate for the Respondent :
                                                       Page No.# 2/3




Linked Case : I.A.(Civil)/1144/2022

M/S NEW INDIA ASSURANCE CO. LTD.
HAVING ITS REGISTERED OFFICE AT NEW ASSURANCE BUILDING. 87
MAHATMA GANDHI ROAD
MUMBAI AND ONE OF THE REGIONAL OFFICE AT GS ROAD
BHANGAGARH
GUWAHATI AND A DIVISIONAL OFFICE AT BHANGAGARH
GUWAHATI
ASSAM


VERSUS

KIRAN MURA AND 2 ORS.
S/O LATE BUDHUWA MURA
RESIDENT OF SUKHAN PUKHURI LINE NO. 13
PO SUKHAN PUKHURI
PS MAKUM
DIST TINSUKIA
ASSM 786146

2:SRI JAYANTA DEKA
S/O ARUN DEKA
RESIDENT OF TINGRAI BENGALI GAON
 PO AND PS MAKUM
 DIST TINSUKIA
ASSAM 786170
 3:BINOY MURA
PRESENT RESIDENT OF PLOT NO. 2725 ROAD L 1
 GIDC
 LODHIKA METODA GATE NO. 1
 RAJKOT 360021
 GUJARAT
 ------------
Advocate for : MR. K K BHATTA
Advocate for : appearing for KIRAN MURA AND 2 ORS.
                                                                          Page No.# 3/3

                                      BEFORE
                     HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                      ORDER

Date : 08.04.2022.

Heard Mr. K.K. Bhatta, learned counsel for the applicant. Since the connected appeal is admitted for hearing, the judgment and award dated 21.12.2021 passed by the learned Member, MACT, Tinsukia, in MAC case No. 12/2019, shall remain stayed till disposal of the appeal.

The I/A stands disposed of.

JUDGE

Comparing Assistant