Oriental Insurance Company Ltd vs Purabi Rajbongshi And 4 Ors
2022 Latest Caselaw 1273 Gua

                                                                Page No.# 1/4

GAHC010064732022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./185/2022

         ORIENTAL INSURANCE COMPANY LTD.
         REGIONAL OFFICE AT GUWAHATI, GS ROAD, ULUBARI, GUWAHATI
         781007, REPRSENTED BY THE DEPUTY MANAGER, GUAHATI REGIONAL
         OFFICE, ULUBARI, GUWAHATI 781005



         VERSUS

         PURABI RAJBONGSHI AND 4 ORS.
         W/O LATE BIREN RAJBONGSHI,
         RESIDENT OF JAPORIGOG, PS KRISHNA NAGAR, PO JAPORIGOG, PS
         DISPUR, DIST KAMRUP M ASSAM 781005

         2:MRS. BHARATI RAJBONGSHI
         W/O LATE NAGEN RAJBONGSHI

         RESIDENT OF JAPORIGOG
         PS KRISHNA NAGAR
         PO JAPORIGOG
         PS DISPUR
         DIST KAMRUP M ASSAM 781005

         3:MASTER PRANAYAN
          S/O LATE NAGEN RAJBONGSHI

         RESIDENT OF JAPORIGOG
         PS KRISHNA NAGAR
         PO JAPORIGOG
         PS DISPUR
         DIST KAMRUP M ASSAM 781005
         TO BE REPRESENTED BY RES. NO. 1

         4:MRS. ALIMA BEGUM
                                                    Page No.# 2/4

            S/O RUSTOM HAZARIKA
            RESIDENT OF SARUMOTORIA
            JAKIR HUSSAIN ROAD
            PO AND PS DISPUR
            DIST KAMRUP M ASSAM 781006

            5:ALTAF HUSSAIN
             S/O MD. MONIRUDDIN
            RESIDENT OF VILLAGE GOBINDAPUR
             PO BARKANDI
             PS MASHKANDI
             DIST CACHAR
            ASSAM 78800

Advocate for the Petitioner   : MS. R D MOZUMDAR

Advocate for the Respondent :




             Linked Case : I.A.(Civil)/1145/2022

            ORIENTAL INSURANCE COMPANY LTD.
            REGIONAL OFFICE AT GUWAHATI
            GS ROAD
            ULUBARI
            GUWAHATI 781007
            REPRSENTED BY THE DEPUTY MANAGER
            GUAHATI REGIONAL OFFICE
            ULUBARI
            GUWAHATI 781005


             VERSUS

            PURABI RAJBONGSHI AND 4 ORS.
            W/O LATE BIREN RAJBONGSHI
            RESIDENT OF JAPORIGOG
            PS KRISHNA NAGAR
            PO JAPORIGOG
            PS DISPUR
            DIST KAMRUP M ASSAM 781005

            2:MRS. BHARATI RAJBONGSHI
            W/O LATE NAGEN RAJBONGSHI
                                                                         Page No.# 3/4


            RESIDENT OF JAPORIGOG
            PS KRISHNA NAGAR
            PO JAPORIGOG
            PS DISPUR
            DIST KAMRUP M ASSAM 781005
            3:MASTER PRANAYAN
            S/O LATE NAGEN RAJBONGSHI

            RESIDENT OF JAPORIGOG
            PS KRISHNA NAGAR
            PO JAPORIGOG
            PS DISPUR
            DIST KAMRUP M ASSAM 781005
            TO BE REPRESENTED BY RES. NO. 1
            4:MRS. ALIMA BEGUM
            S/O RUSTOM HAZARIKA
            RESIDENT OF SARUMOTORIA
            JAKIR HUSSAIN ROAD
            PO AND PS DISPUR
            DIST KAMRUP M ASSAM 781006
            5:ALTAF HUSSAIN
            S/O MD. MONIRUDDIN
            RESIDENT OF VILLAGE GOBINDAPUR
            PO BARKANDI
            PS MASHKANDI
            DIST CACHAR
            ASSAM 788001
            ------------
            Advocate for : MS. R D MOZUMDAR
            Advocate for : appearing for PURABI RAJBONGSHI AND 4 ORS.



                                      BEFORE
                     HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                       ORDER

Date : 08.04.2022.

Heard Ms. C. Mozumdar, learned counsel for the applicant. Since the connected appeal is admitted for hearing, the judgment and award dated 05.01.2022 passed by the learned Additional District Judge No.2 Page No.# 4/4

-cum- Member, MACT, at Guwahati, in MAC case No. 239/2014, shall remain stayed till disposal of the appeal. The I/A stands disposed of.

JUDGE

Comparing Assistant