Md. Saifuddin Ahmed @ Sahil vs The State Of Assam And Anr
2022 Latest Caselaw 1253 Gua

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GAHC010285782019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Crl.)/34/2020



         MD. SAIFUDDIN AHMED @ SAHIL
         S/O- LATE MD. SOIFUDDIN ALI AHMED
         R/O- ADABARI
         NEAR NRL PETROL PUMP
         GUWAHATI
         P.S. JALUKBARI
         DIST.- KAMRUP(M)
         ASSAM
         PIN- 781012.


          VERSUS

         THE STATE OF ASSAM AND ANR
         REP. BY THE HOME SECRETARY
         GOVT. OF ASSAM
         DISPUR
         DIST.- KAMRUP
         ASSAM.

         2:MUST. ARZEDA KHANAM
         W/O- LATE MD. SIRAJUL ALI AHMED
          R/O- SADILAPUR
          PANDU
          GUWAHATI
          P.S. JALUKBARI
          DIST.- KAMRUP(M)
         ASSAM
          PIN- 781012.
          ------------
         Advocate for : MR N DUTTA
         Advocate for : PP
         ASSAM appearing for THE STATE OF ASSAM AND ANR
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                                    BEFORE
                       HONOURABLE MR. JUSTICE SUMAN SHYAM
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                           ORDER

06.04.2022 (Suman Shyam, J)

In view of the Judgment (CAV) dated 06.04.2022 passed by this Court in

the connected Crl. Appeal No.13/2020, this Interlocutory Application stands

disposed of.

                                         JUDGE                                JUDGE




Comparing Assistant