United India Insurance Co. Ltd vs Baibhav Rajak And 5 Ors
2022 Latest Caselaw 1225 Gua

                                                                  Page No.# 1/4

GAHC010054982022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : MACApp./178/2022

         UNITED INDIA INSURANCE CO. LTD.
         HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD, CHENNAI AND
         ONE OF THE REGIONAL OFFICE AT G.S ROAD, GUWAHATI 781005



         VERSUS

         BAIBHAV RAJAK AND 5 ORS.
         S/O SRI GOLAP CHANDRA RAJAK
         RESIDENT OF OUPHALIA TEA ESTATE, PO AND PS MORAN, DIST
         DIBRUGARH, ASSAM 785670

         2:SRI HEMANTA SAIKIA
          S/O SRI BHABEN SAIKIA
         RESIDENT OF NAMTILAL PATHER
          NEAR MORANGGHAR
          PO
          PS AND DIST SIVASAGAR 785697

         3:SRI MANASH PRATIM BORAH
          S/O SRI JADAV BORAH
         RESIDENT OF MALACHAKAR
         WARD NO. 10
          PO
          PS AND DIST SIVASAGAR
         ASSAM
          785640

         4:MD. ISPHAQUL AHMED
          S/O MD. TABIBUL AHMED
         RESIDENT OF LALUKA GAON

         PO MOHANGHAT
                                                                  Page No.# 2/4

             PS AND DIST DIBRUGARH
             ASSAM 786008

            5:ARADHANA KAKOTI
             C/O DILIP DUTTA
            RESIDENT OF CHIRING CHAPORI
             PN ROAD
             PO
             PS AND DIST DIBRUGARH
            ASSAM
             786001

            6:CHOLAMANDALAM MS GEN. INS. CO. LTD.
             2ND FLOOR
             DARE HOUSE
             2 NSC BOSE ROAD
             CHENNAI
             600001

Advocate for the Petitioner   : MR. K K BHATTA

Advocate for the Respondent :




             Linked Case : I.A.(Civil)/1071/2022

            UNITED INDIA INSURANCE CO. LTD.
            HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD
            CHENNAI AND ONE OF THE REGIONAL OFFICE AT G.S ROAD
            GUWAHATI 781005


             VERSUS

            BAIBHAV RAJAK AND 5 ORS.
            S/O SRI GOLAP CHANDRA RAJAK RESIDENT OF OUPHALIA TEA ESTATE
            PO AND PS MORAN
            DIST DIBRUGARH
            ASSAM 785670

            2:SRI HEMANTA SAIKIA
            S/O SRI BHABEN SAIKIA
            RESIDENT OF NAMTILAL PATHER
             NEAR MORANGGHAR
                                                                     Page No.# 3/4

            PO
            PS AND DIST SIVASAGAR 785697
            3:SRI MANASH PRATIM BORAH
            S/O SRI JADAV BORAH
            RESIDENT OF MALACHAKAR
            WARD NO. 10
            PO
            PS AND DIST SIVASAGAR
            ASSAM
            785640
            4:MD. ISPHAQUL AHMED
            S/O MD. TABIBUL AHMED
            RESIDENT OF LALUKA GAON

            PO MOHANGHAT
             PS AND DIST DIBRUGARH
            ASSAM 786008
             5:ARADHANA KAKOTI
            C/O DILIP DUTTA
            RESIDENT OF CHIRING CHAPORI
             PN ROAD
             PO
             PS AND DIST DIBRUGARH
            ASSAM
             786001
             6:CHOLAMANDALAM MS GEN. INS. CO. LTD.
            2ND FLOOR
             DARE HOUSE
             2 NSC BOSE ROAD
             CHENNAI
             600001.
             ------------
            Advocate for : MR. K K BHATTA
            Advocate for : appearing for BAIBHAV RAJAK AND 5 ORS.



                                      BEFORE
                     HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                        ORDER

Date : 05.04.2022.

Heard Mr. K.K. Bhatta, learned counsel for the appellant. Since the connected appeal is admitted for hearing, the judgment and Page No.# 4/4

award dated 23.12.2021 passed by the learned Member, MACT, Dibrugarh, in MAC case No. 21/2016, shall remain stayed till disposal of the appeal, subject to deposit of 50% of the awarded amount in the Registry of this Court within the next 6(six) weeks.

The I/A stands disposed of.

JUDGE

Comparing Assistant