Oriental Insurance Company Ltd vs Minu Dutta And 3 Ors
2022 Latest Caselaw 1224 Gua

                                                                  Page No.# 1/3

GAHC010064332022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./179/2022

         ORIENTAL INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE A-25/27, ASAF ALI
         ROAD, NEW DELHI 110002, AND REGIONAL OFFICE AT GUWAHATI 7,
         REPRESENTED BY THE REGIONAL MANAGER.



         VERSUS

         MINU DUTTA AND 3 ORS.
         W/O LATE LAKHI NATH DUTTA
         S/O LATE BINOD BIHARI CHANDA
         RESIDENT OF SANTAK TEA ESTATE, PO SANTAK, PS BIHUBOR, DIST
         SIVASAGAR ASSAM

         2:MISS GIRIMA DUTTA
          D/O LATE PRANAB JYOTI DUTTA
         RESIDENT OF SANTAK TEA ESTATE
          PO SANTAK
          PS BIHUBOR
          DIST SIVASAGAR ASSAM

         3:SRI ANIL KUMAR GOGOI
          S/O LATE SUREN GOGOI
         RESIDENT OF CHOWKIDINGNEE CHARIALI
          PO
          PS AND DIST DIBRUGARH
         ASSAM

         4:SRI MONBOR BORO
          S/O LATE MADHAB BORO
         RESIDENT OF NO. 2 AMARGURI KUSHTOLI
          PS LAHORIGHAT
          DIST MORIGAON
                                                                      Page No.# 2/3

             ASSA

Advocate for the Petitioner   : MR SISHIR DUTTA

Advocate for the Respondent :




             Linked Case : I.A.(Civil)/1073/2022

            ORIENTAL INSURANCE COMPANY LTD.
            HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE A-25/27
            ASAF ALI ROAD
            NEW DELHI 110002
            AND REGIONAL OFFICE AT GUWAHATI 7
            REPRESENTED BY THE REGIONAL MANAGER.


             VERSUS

            MINU DUTTA AND 3 ORS.
            W/O LATE LAKHI NATH DUTTA S/O LATE BINOD BIHARI CHANDA
            RESIDENT OF SANTAK TEA ESTATE
            PO SANTAK
            PS BIHUBOR
            DIST SIVASAGAR ASSAM

            2:MISS GIRIMA DUTTA
            D/O LATE PRANAB JYOTI DUTTA
            RESIDENT OF SANTAK TEA ESTATE
             PO SANTAK
             PS BIHUBOR
             DIST SIVASAGAR ASSAM
             3:SRI ANIL KUMAR GOGOI
            S/O LATE SUREN GOGOI
            RESIDENT OF CHOWKIDINGNEE CHARIALI
             PO
             PS AND DIST DIBRUGARH
            ASSAM
             4:SRI MONBOR BORO
            S/O LATE MADHAB BORO
            RESIDENT OF NO. 2 AMARGURI KUSHTOLI
             PS LAHORIGHAT
             DIST MORIGAON
            ASSAM
                                                                           Page No.# 3/3

             ------------
             Advocate for : MR SISHIR DUTTA
             Advocate for : appearing for MINU DUTTA AND 3 ORS.



                                      BEFORE
                     HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

Date : 05.04.2022.

Heard Mr. S. Dutta, learned counsel for the appellant. Since the connected appeal is admitted for hearing, the judgment and award dated 26.08.2021 passed by the learned Member, MACT, Sivasagar, in MAC case No. 36/2010, shall remain stayed till disposal of the appeal, subject to deposit of 50% of the awarded amount in the Registry of this Court within the next 6(six) weeks.

The I/A stands disposed of.

JUDGE

Comparing Assistant