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Partha Kumar Paul vs The Registrar General
2021 Latest Caselaw 2384 Gua

Citation : 2021 Latest Caselaw 2384 Gua
Judgement Date : 30 September, 2021

Gauhati High Court
Partha Kumar Paul vs The Registrar General on 30 September, 2021
                                                                  Page No.# 1/2

GAHC010172162019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/5411/2019

         PARTHA KUMAR PAUL
         S/O SRI PRADYUT KUMAR PAUL, R/O WARD NO. 13, P.O. A.M.CO ROAD,
         P.S. AND DIST. DHUBRI, ASSAM



         VERSUS

         THE REGISTRAR GENERAL, GAUHATI HIGH COURT AND 4 ORS.
         GUWAHATI-781001

         2:THE REGISTRAR (ADMINISTRATION) CUM INCHARGE CENTRALIZED
         RECRUITMENT CELL
          GAUHATI HIGH COURT
          GUWAHATI-781001

         3:THE L.R. CUM COMMISSIONER AND SECRETARY
         TO THE GOVT. OF ASSAM
          JUDICIAL DEPTT. DISPUR
          GUWAHATI-781006

         4:THE MEMBER
          MOTOR ACCIDENT CLAIMS TRIBUNAL
          DHUBRI
          P.O. AND DIST DHUBRI
         ASSAM

         5:ATUL CHANDRA ROY
          S/O AMRIT KUMAR ROY
         VILL. JINKATA PT. 1
          P.O. MAHAMAYAHAT
          P.S. GOLAKGANJ
          PIN-78333
                                                                                   Page No.# 2/2

Advocate for the Petitioner   : MRS. K DEVI

Advocate for the Respondent : SC, GHC




                                   BEFORE
                  HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                           ORDER

30-09-2021 Though this matter was heard at length and judgment was about to be passed, it was pointed out that there were some relevant materials which were revealed in the record but not properly explained in the affidavit. The said materials would have a relevant bearing in the decision taken by this Court.

In that view of the matter, this Court is of the opinion that the matter would require a fresh hearing.

List this case for admission hearing on 05.10.2021.

JUDGE

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