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National Insurance Company ... vs Smt. Ranu Katani Saikia And Anr
2021 Latest Caselaw 2343 Gua

Citation : 2021 Latest Caselaw 2343 Gua
Judgement Date : 28 September, 2021

Gauhati High Court
National Insurance Company ... vs Smt. Ranu Katani Saikia And Anr on 28 September, 2021
                                                                    Page No.# 1/3

GAHC010089242021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : MACApp./170/2021

            NATIONAL INSURANCE COMPANY LIMITED
            A COMPANY REGISTERED AND INCORPORATED UNDER THE COMPANIES
            ACT, 1956, HAVING ITS REGISTERED OFFICE AT 3, MIDDLETON STREET,
            KALKATA AND ONE OF ITS REGIONAL OFFICE AT G.S. ROAD,
            BHANGAGARH, GUWAHATI, REP. BY ITS REGIONAL MANAGER,
            GUWAHATI, ASSAM



            VERSUS

            SMT. RANU KATANI SAIKIA AND ANR.
            W/O- SRI RABIN KATANI, R/O- VILL.- RAHALI, P.O. BONGALCHUK,
            MOUZA- NOWBOICHA, P.S. NORTH LAKHIMPUR, DIST.- LAKHIMPUR.

            2:RABIN KATANI
             S/O- SRI NARAYN HAZARIKA
             R/O- VILL.- RAHALI
             P.S. NORTH LAKHIMPUR
             DIST.- LAKHIMPUR
            ASSA

Advocate for the Petitioner   : MRS. S ROY

Advocate for the Respondent :




             Linked Case : I.A.(Civil)/1281/2021

            NATIONAL INSURANCE CO. LTD.
            A COMPANY REGISTERED AND INCORPORATED UNDER THE COMPANIES
                                                                               Page No.# 2/3

              ACT
              1956
              HAVING ITS REGISTERED OFFICE AT 3
              MIDDLETON STREET
              KALKATA AND ONE OF ITS REGIONAL OFFICE AT G.S. ROAD
              BHANGAGARH
              GUWAHATI
              REP. BY ITS REGIONAL MANAGER
              GUWAHATI
              ASSAM


              VERSUS

              RANU KATANI SAIKIA AND ANR.
              W/O- SRI RABIN KATANI
              R/O- VILL.- RAHALI
              P.O. BONGALCHUK
              MOUZA- NOWBOICHA
              P.S. NORTH LAKHIMPUR
              DIST.- LAKHIMPUR.

              2:RABIN KATANI
              S/O- SRI NARAYN HAZARIKA
               R/O- VILL.- RAHALI
               P.S. NORTH LAKHIMPUR
               DIST.- LAKHIMPUR
              ASSAM
               ------------
              Advocate for : MS. S ROY
              Advocate for : appearing for RANU KATANI SAIKIA AND ANR.



                                    BEFORE
                   HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

Date : --28.09.2021

Heard Mr. S.Roy, the learned counsel appearing for the appellant. In view of the admission of MAC Appeal No. 170/2021, the operation of the judgment and award dated 19.02.2021, passed by the learned Member MACT Lakhimpur, North Lakhimpur in MAC Case No. 37/2015 is hereby stayed till disposal of the appeal.

Page No.# 3/3

I.A stands disposed of accordingly.

JUDGE

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