Gosa Boro vs The State Of Assam And Anr
2021 Latest Caselaw 2332 Gua

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GAHC010105122021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./148/2021

            GOSA BORO
            S/O- SRI GARGA BORO,
             R/O- VILLAGE BARALIAPAR, JHARKANA, BAKSA(BTAD),
            P.O.- TAMULPUR,
             P.S.- TAMULPUR, DIST- BAKSA(BTAD), ASSAM.



            VERSUS

            THE STATE OF ASSAM AND ANR.
            REPRESENTED BY PP, ASSAM.

            2:LAUTHA BORO
             S/O- LATE BABU BORO

            R/O- VILLAGE BARALIAPAR
            JHARKANA
            BAKSA(BTAD)
            P.O.- TAMULPUR
            P.S.- TAMULPUR
            DIST- BAKSA(BTAD)
            ASSAM

Advocate for the Petitioner   : MR. B NATH

Advocate for the Respondent : PP, ASSAM




                                   BEFORE
                      HONOURABLE MR. JUSTICE SUMAN SHYAM
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN
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                                          ORDER

Date : 27-09-2021 Suman Shyam, J

Heard Mr. B. Nath, learned counsel appearing for the appellant.

This appeal is directed against the judgment and order dated 17-07-2019 passed

by the learned Sessions Judge, Baksa in connection with Sessions Case No. 250/2018

convicting the appellant under Section 302 IPC and sentencing him to undergo rigorous

imprisonment for life and also to pay fine with default stipulation.

We have perused the grounds stated in the memo of appeal.

Admit the appeal.

Call for the LCR.

Issue notice returnable in 04 weeks.

Since Ms. B. Bhuyan, learned Addl. P.P. Assam has entered appearance and

accepted notice on behalf of the State/ respondent No. 1, no formal notice is required to

be sent to the said respondent.

Appellant to take steps for service of notice upon the informant/ respondent No. 2

by registered post with A/D.

Steps within a week from today.

                           JUDGE                       JUDGE
GS
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Comparing Assistant