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The National Insurance Co. Ltd vs Smti Bimola Sinha 2 Ors
2021 Latest Caselaw 2311 Gua

Citation : 2021 Latest Caselaw 2311 Gua
Judgement Date : 24 September, 2021

Gauhati High Court
The National Insurance Co. Ltd vs Smti Bimola Sinha 2 Ors on 24 September, 2021
                                                                Page No.# 1/2

GAHC010238962019




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)




                                      I.A.(Civil)/3234/2019

         THE NATIONAL INSURANCE CO. LTD.
         - SUBSIDIARY OF GENERAL INSURANCE CORPORATION OF INDIA
         REGISTERED HEAD OFFICE AT 3
          MIDDLETON STREET
          CALCUTTA 700071 REPRESENTED BY THE ASSTT. MANAGER
          GAUHATI REGIONAL OFFICE
          BHANGAGARH
          GUWAHATI 781006


          VERSUS

         SMTI BIMOLA SINHA 2 ORS
         W/O SRI MONI SINHA


         ------------
         Advocate for :
         Advocate for : appearing for SMTI BIMOLA SINHA 2 ORS
                                                                                Page No.# 2/2

                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

24.09.2021

Ms. R.D. Mazumdar, learned counsel appearing for the applicant as well as Ms. R. Choudhury, learned counsel representing the respondent no. 3.

Since the MFA 235/2019 is admitted for Hearing, the impugned judgment and award dated 16.05.2014 passed by the Commissioner, Employees' Compensation, Cachar, Silchar in E.C. Case No. 10/2012 shall remain stayed till disposal of the aforesaid appeal.

The Interlocutory Application stands disposed of.

JUDGE

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