Citation : 2021 Latest Caselaw 2306 Gua
Judgement Date : 24 September, 2021
Page No.# 1/4
GAHC010213202019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
I.A.(Civil)/629/2020
SRI DUDH NATH CHAUHAN AND 4 ORS.
S/O LATE RAM NARESH NUNIA @ CHAUHAN
R/O AMTOLA
MAUZA AND P.S. HOJAI
DIST. HOJAI
ASSAM.
2: SRI PARAS NATH CHAUHAN
S/O- LATE RAM NARESH NUNIA @ CHAUHAN
R/O- AMTOLA
MAUZA AND P.S. HOJAI
DIST.- HOJAI
ASSAM.
3: SMTI. BHAGIRATHI DEVI
W/O- SRI ANIRODHA NUNIA
R/O- AMTOLA
MAUZA AND P.S. HOJAI
DIST.- HOJAI
ASSAM.
4: SMTI. ANTI DEVI
W/O- SAT NARAYAN CHAUHAN
R/O- VILL.- KHERONI LAMA PATHAR
P.S. KHERONI
DIST.- KARBI ANGLONG.
5: SMTI. ROHIMA @ JOSOMOTI DEVI
W/O- RABINDOR CHAUHAN
VILL.- SAMAGURI GORBI PUKHURI CHARILAI
P.S. AND P.O. HOWRAGHAT
DIST.- NAGAON
ASSAM.
VERSUS
Page No.# 2/4
SRI PROBHU NATH CHAUHAN AND ANR
S/O LATE HARDEB NUNIA @ CHAUHAN
R/O AMTOLA
MOUZA AND P.S. HOJAI
DIST. HOJAI
ASSAM
PIN 782435
2:SMTI. RUKMINI DEVI
W/O- NANDALAL BORI
MOUZA AND P.S. HOJAI
DIST.- HOJAI
PIN- 782435.
------------
Advocate for : MR. S K BARKATAKI
Advocate for : appearing for SRI PROBHU NATH CHAUHAN AND ANR
Linked Case : I.A.(Civil)/2268/2020
SRI DUDH NATH CHAUHAN AND 4 ORS.
S/O- LATE RAM NARESH NUNIA @ CHAUHAN
R/O- AMTOLA
MAUZA AND P.S. HOJAI
DIST.- HOJAI
ASSAM.
2: SRI PARAS NATH CHAUHAN
S/O- LATE RAM NARESH NUNIA @ CHAUHAN
R/O- AMTOLA
MAUZA AND P.S. HOJAI
DIST.- HOJAI
ASSAM.
3: SMTI. BHAGIRATHI DEVI
W/O- SRI ANIRODHA NUNIA
R/O- VILL.- AMTOLA
MAUZA AND P.S. HOJAI
DIST.- HOJAI
ASSAM.
4: SMTI. ANTI DEVI
W/O- SAT NARAYAN CHAUHAN
R/O- VILL.- KHERONI LAMA PATHAR
P.S. KHERONI
DIST.- KARBI ANGLONG.
5: SMTI. ROHIMA @ JOSOMOTI DEVI
W/O- RABINDOR CHAUHAN
Page No.# 3/4
VILL.- SAMAGURI GORBI PUKHURI CHARILAI
P.S. AND P.O. HOWRAGHAT
DIST.- NAGAON
ASSAM.
VERSUS
SRI PROBHU NATH CHAUHAN AND ANR
S/O- LATE HARDEB NUNIA @ CHAUHAN
R/O- AMTOLA
MOUZA AND P.S. HOJAI
DIST.- HOJAI
ASSAM
PIN- 782435.
2:SMTI. RUKMINI DEVI
W/O- NANDALAL CHAUHAN
VILL.- DANGORI BORI
MOUZA AND P.S. HOJAI
DIST.- HOJAI
PIN- 782435.
------------
Advocate for : MR. S K BARKATAKI
Advocate for : appearing for SRI PROBHU NATH CHAUHAN AND ANR
In Case No. : RSA/127/2020
SRI DUDH NATH CHAUHAN AND 4 ORS.
S/O- LATE RAM NARESH NUNIA @ CHAUHAN, R/O- AMTOLA, MAUZA
AND P.S. HOJAI, DIST.- HOJAI, ASSAM.
2: SRI PARAS NATH CHAUHAN
S/O- LATE RAM NARESH NUNIA @ CHAUHAN
R/O- AMTOLA
MAUZA AND P.S. HOJAI
DIST.- HOJAI
ASSAM.
3: SMTI. BHAGIRATHI DEVI
W/O- SRI ANIRODHA NUNIA
R/O- VILL.- AMTOLA
MAUZA AND P.S. HOJAI
DIST.- HOJAI
ASSAM.
4: SMTI. ANTI DEVI
W/O- SAT NARAYAN CHAUHAN
R/O- VILL.- KHERONI LAMA PATHAR
Page No.# 4/4
P.S. KHERONI
DIST.- KARBI ANGLONG.
5: SMTI. ROHIMA @ JOSOMOTI DEVI
W/O- RABINDOR CHAUHAN
VILL.- SAMAGURI GORBI PUKHURI CHARILAI
P.S. AND P.O. HOWRAGHAT
DIST.- NAGAON
ASSAM
VERSUS
SRI PROBHU NATH CHAUHAN AND ANR
S/O- LATE HARDEB NUNIA @ CHAUHAN, R/O- AMTOLA, MOUZA AND
P.S. HOJAI, DIST.- HOJAI, ASSAM, PIN- 782435.
2:SMTI. RUKMINI DEVI
W/O- NANDALAL CHAUHAN
VILL.- DANGORI BORI
MOUZA AND P.S. HOJAI
DIST.- HOJAI
PIN- 782435
Advocate for the Petitioner : MR. S K BARKATAKI
Advocate for the Respondent :
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 24-09-2021
Heard the learned counsel Mr. S.K. Barkataki appearing for the applicants.
In view of admission of RSA No. 127 of 2020, the execution of the impugned judgment and decree dated 07-04-2018 passed by the learned Civil Judge, Nagaon in Title Appeal No. 33/2014 shall remain stayed thereby the execution of the proceeding of Title Execution No. 07/2019 pending in the court of learned Munsiff, Hojai, Sankardev Nagar, shall remain stayed until further orders.
The interlocutory applications are disposed of.
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