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National Insurance Company Ltd vs Shorashibala Barman @ Surashi ...
2021 Latest Caselaw 2301 Gua

Citation : 2021 Latest Caselaw 2301 Gua
Judgement Date : 24 September, 2021

Gauhati High Court
National Insurance Company Ltd vs Shorashibala Barman @ Surashi ... on 24 September, 2021
                                                                 Page No.# 1/3

GAHC010076832021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/1039/2021

         NATIONAL INSURANCE COMPANY LTD.
         HAVING ITS REGD. OFFICE AND HEAD OFFICE AT 3, MIDDLETON STREET,
         KOLKATA AND ITS REGIONAL OFFICE AT G.S. ROAD, BHANGAGARH,
         GUWAHATI



         VERSUS

         SHORASHIBALA BARMAN @ SURASHI BARMAN AND 3 ORS.
         W/O. SRI SONESWAR BARMAN @ SONESHWAR BARMAN

         2:SONESWAR BARMAN @ SONESHWAR
          S/O- LATE NAKHENDRA BARMAN
          BOTH ARE RESIDENT OF VILL.- NAYAGRAM
          P.O. THALIGRAM
          P.S. UDHARBOND
          DIST.- CACHAR
         ASSAM
          PIN- 788030.

         3:MD. ABDUL MATLIB LASKAR
          S/O- MD. ASHAB ALI LASKAR
          R/O- VILL.- BAHADURPUR
          P.S. UDHARBOND
          DIST.- CACHAR
         ASSAM
          PIN- 788030.

         4:AJOY DAS
          S/O- LATE ANIL DAS
          R/O- VILL.- DASHOBONDU NAGAR
          P.S. UDHARBOND
          DIST.- CACHAR
                                                                  Page No.# 2/3

             ASSAM
             PIN- 788030

Advocate for the Petitioner   : MR. R GOSWAMI

Advocate for the Respondent :




             Linked Case : MACApp./23/2021

            NATIONAL INSURANCE COMPANY LTD.
            HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3
            MIDDLETON STREET KOLKATA AND ITS REGIONAL OFFICE AT G.S. ROAD
            BHANGAGARH
            GUWAHATI.


             VERSUS

            SHORASHIBALA BARMAN @ SURASHI BARMAN AND 3 ORS.
            W/O- SRI SONESWAR BARMAN @ SONESHWAR BARMAN

            2:W/O- SRI SONESWAR BARMAN @ SONESHWAR
            S/O- LATE NAKHENDRA BARMAN
             BOTH ARE RESIDENT OF VILL.- NAYAGRAM
             P.O. THALIGRAM
             P.S. UDHARBOND
             DIST.- CACHAR
            ASSAM
             PIN- 788030.
             3:MD. ABDUL MATLIB LASKAR
            S/O- MD. ASHAB ALI LASKAR
             R/O- VILL.- BAHADURPUR
             P.S. UDHARBOND
             DIST.- CACHAR
            ASSAM
             PIN- 788030.
             4:AJOY DAS
            S/O- LATE ANIL DAS
             R/O- VILL.- DASHOBONDU NAGAR
             P.S. UDHARBOND
             DIST.- CACHAR
            ASSAM
             PIN- 788030.
                                                                          Page No.# 3/3

            ------------
           Advocate for : MR. R GOSWAMI
           Advocate for : MR. M TALUKDAR (R-1
           2) appearing for SHORASHIBALA BARMAN @ SURASHI BARMAN AND 3 ORS.



                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                        ORDER

Date : 24-09-2021

Heard Mr. R. Goswami, learned counsel for the applicant and Mr. M. Talukdar, learned counsel for the respondents No. 1 & 2.

This is an application under Order 41 Rule 5 of the CPC praying for stay of the operation of the impugned judgment and award dated 03.07.2020 passed by the MACT, Cachar in MAC Case No. 712/2017.

After hearing the learned counsel for both the parties, the operation of the impugned judgment and award dated 03.07.2020 passed by the MACT, Cachar in MAC Case No. 712/2017 is hereby stayed till disposal of the appeal subject to deposit of 50% of the awarded amount in the Registry. Further, on such deposit, an amount of Rs. 8,86,000/- shall be released in favour of the claimants/respondents No. 1 & 2 on proper identification.

I.A. stands disposed of.

JUDGE

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