Dharmajit Dutta vs The State Of Assam And 4 Ors
2021 Latest Caselaw 2284 Gua

                                                                Page No.# 1/2

GAHC010162712019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/4926/2019

         DHARMAJIT DUTTA
         S/O- LATE RD RATISH CHANDRA DUTTA, R/O- COLLEGE ROAD, P.O AND
         P.S- SILCHAR- 788001, DIST- CACHAR, ASSAM



         VERSUS

         THE STATE OF ASSAM AND 4 ORS
         REP. BY THE SECRETARY TO THE GOVT OF ASSAM, PWD, DISPUR, GHY-
         06, DIST- KAMRUP

         2:THE CHIEF ENGINEER
          PWD (ROADS)
          CHANDMARI
          GUWAHATI
          DIST- KAMRUP

         3:THE SUPERINTENDING ENGINEER
          PWD ROAD
          CACHAR CIRCLE
          SILCHAR- 788001
          CACHAR
         ASSAM

         4:THE EXECUTIVE ENGINEER
          PWD
          ROAD DIVISION
          SILCHAR- 788001
          DIST- CACHAR
         ASSAM

         5:THE ASSTT EXECUTIVE ENGINEER
          PWD ROAD DIVISION
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             SILCHAR- 788001
             DIST- CACHAR
             ASSA

Advocate for the Petitioner   : MR. I ALAM

Advocate for the Respondent : GA, ASSAM




                                   BEFORE
                  HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                           ORDER

22.09.2021 Shri P. Nayak, learned Standing Counsel, PWD submits that when the petitioner had initially approached this Court by filing a WP(C)/5176/2007, the same was disposed of along with the case of Tamsher Ali as the leading case, vide a Judgment & Order dated 29.09.2008 in which certain directions were given including preparation of chronological list and to release the payment of pro-rata basis as and when funds are available.

Shri Nayak, learned Standing Counsel prays for and is granted 3(three) weeks time to obtain the status/ development, so far as the case of the petitioner is concerned.

List this case immediately after the ensuing Puja Vacation.

JUDGE

Comparing Assistant