Gauhati High Court
National Insurance Co. Ltd vs Smti. Lalthuanmawii And 6 Ors on 9 September, 2021
Page No.# 1/4
GAHC010132142021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./184/2021
NATIONAL INSURANCE CO. LTD.
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3, MIDDLETON
STREET KOLKATA AND ITS REGIONAL OFFICE AT G.S. ROAD,
BHANGAGARH, GUWAHATI.
VERSUS
SMTI. LALTHUANMAWII AND 6 ORS.
W/O- LATE THNGRIKHUMA HMAR, R/O- VILL.- SHAIPUNG, P.O.
SHAIPUNG, P.S. VAIRENGTE, DIST.- KOLASIB, MIZORAM, PIN- 796081.
2:ROSANGLIANA
S/O- LATE THNGRIKHUMA HMAR
R/O- VILL.- SHAIPUNG
P.O. SHAIPUNG
P.S. VAIRENGTE
DIST.- KOLASIB
MIZORAM
PIN- 796081.
3:LALREMRUATA
S/O- LATE THNGRIKHUMA HMAR
R/O- VILL.- SHAIPUNG
P.O. SHAIPUNG
P.S. VAIRENGTE
DIST.- KOLASIB
MIZORAM
PIN- 796081.
4:LALHLINPUIA
S/O- LATE THNGRIKHUMA HMAR
R/O- VILL.- SHAIPUNG
P.O. SHAIPUNG
P.S. VAIRENGTE
DIST.- KOLASIB
Page No.# 2/4
MIZORAM
PIN- 796081.
5:SMTI. LALREMSANGI
D/O- LATE THNGRIKHUMA HMAR
R/O- VILL.- SHAIPUNG
P.O. SHAIPUNG
P.S. VAIRENGTE
DIST.- KOLASIB
MIZORAM
PIN- 796081.
6:C. RUALHMINGLIANA
S/O- LATE SANGZUALA
R/O- SAIPHAI
P.O. BILKHEWTHIR
DIST.- KOLASIB
MIZORAM
PIN- 796091.
7:LALBIAKMIA PACHUA
S/O- V. L. ROUTE PACHUA
R/O- BILKHEWTHIR
P.S. VARIGENGTHE
DIST.- KOLASIB
MIZORAM
PIN- 796101
Advocate for the Petitioner : MR. R GOSWAMI
Advocate for the Respondent :
Linked Case : I.A.(Civil)/1321/2021
NATIONAL INSURANCE CO. LTD.
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3
MIDDLETON STREET KOLKATA AND ITS REGIONAL OFFICE AT G.S. ROAD
BHANGAGARH
GUWAHATI.
VERSUS
SMTI. LALTHUANMAWII AND 6 ORS
W/O- LATE THNGRIKHUMA HMAR
R/O- VILL.- SHAIPUNG
P.O. SHAIPUNG
P.S. VAIRENGTE
DIST.- KOLASIB
Page No.# 3/4
MIZORAM
PIN- 796081.
2:ROSANGLIANA
S/O- LATE THNGRIKHUMA HMAR
R/O- VILL.- SHAIPUNG
P.O. SHAIPUNG
P.S. VAIRENGTE
DIST.- KOLASIB
MIZORAM
PIN- 796081.
3:LALREMRUATA
S/O- LATE THNGRIKHUMA HMAR
R/O- VILL.- SHAIPUNG
P.O. SHAIPUNG
P.S. VAIRENGTE
DIST.- KOLASIB
MIZORAM
PIN- 796081.
4:LALHLINPUIA
S/O- LATE THNGRIKHUMA HMAR
R/O- VILL.- SHAIPUNG
P.O. SHAIPUNG
P.S. VAIRENGTE
DIST.- KOLASIB
MIZORAM
PIN- 796081.
5:SMTI. LALREMSANGI
D/O- LATE THNGRIKHUMA HMAR
R/O- VILL.- SHAIPUNG
P.O. SHAIPUNG
P.S. VAIRENGTE
DIST.- KOLASIB
MIZORAM
PIN- 796081.
6:C. RUALHMINGLIANA
S/O- LATE SANGZUALA
R/O- SAIPHAI
P.O. BILKHEWTHIR
DIST.- KOLASIB
MIZORAM
PIN- 796091.
7:LALBIAKMIA PACHUA
S/O- V. L. ROUTE PACHUA
R/O- BILKHEWTHIR
P.S. VARIGENGTHE
DIST.- KOLASIB
MIZORAM
Page No.# 4/4
PIN- 796101.
------------
Advocate for : MR. R GOSWAMI
Advocate for : appearing for SMTI. LALTHUANMAWII AND 6 ORS
BEFORE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
Date : 09.09.2021
This is an application filed by the appellant/applicants praying for stay of
the impugned Judgment and Award dated 17.05.2021 passed in MAC Case No.
127/2013 by the learned Member, Motor Accident Claims Tribunal Cachar.
Heard Mr. R. Goswami, learned counsel for the applicant/appellant on the
prayer of stay and also perused the grounds urged.
Issue Notice Returnable within 4 (four) weeks.
The learned counsel for the applicant will take steps by usual course and
also by registered post with A/D within 1 (one) week from today upon the
respondents.
Until further order(s) the impugned Judgment and Order dated
17.05.2021 passed in MAC Case No. 127/2013 by the learned Member, Motor
Accident Claims Tribunal, Cachar at Silchar shall remain stayed, subject however,
to a deposit of 50% of the awarded amount before the Registry of this Court.
The amount so deposited, however, shall not be withdrawn without leave of this
Court.
List this matter after 4(four) weeks upon completion of service.
JUDGE
Comparing Assistant
