Page No.# 1/2 vs Shri C Chandra Kumar
2021 Latest Caselaw 2086 Gua

                                                                Page No.# 1/2

GAHC010118372020




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WA/104/2020

         UNION OF INDIA AND 5 ORS
         REPRESENTED BY THE SECY., MINISTRY OF DEFENCE, NEW DELHI 110001

         2: THE SECY.
          MINISTRY OF FINANCE
          DEPTT. OF EXPENDITURE
          NORTH BLOCK
          NEW DELHI 110001

         3: THE SECY. (PERSONNEL)
          DEPTT. OF PERSONNEL AND TRAINING
          MINISTRY OF PERSONNEL
          PUBLIC GRIEVANCE AND PENSIONS
          NORTH BLOCK
          NEW DELHI 110001

         4: THE DIRECTOR GENERAL
          BORDER ROADS ORGANIZATION (BRO)
          SEEMA SADAK BHAWAN
          RING ROAD
          DELHI CANTT
          NEW DELHI 110010

         5: THE SECY.

          BORDER ROADS DEVELOPMENT BOARD
          REPRESENTED BY ITS SECY. NO. 418
          B WING
          4TH FLOOR
          SENA BHAWAN
          DHQ P.O.
          NEW DELHI 110011

         6: THE PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS (BORDER
                                                                        Page No.# 2/2

            ROADS)
            SEEMA SADAK BHAWAN
            RING ROAD
            DELHI CANTT
            NEW DELHI 11001

            VERSUS

            SHRI C CHANDRA KUMAR
            S/O LATE C CHELLATHURAI, (GS-173517H, JE (CIVIL) NOW POSTED IN 95
            RCC (GREF), C/O 56 APO



Advocate for the Petitioner   : MR. S C KEYAL

Advocate for the Respondent : MR. I H SAIKIA




                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                         ORDER

Date : 06-09-2021

The matter is taken up through video conferencing. Heard Mr. R.K.D. Choudhury, learned Assistant Solicitor General of India for the appellants. Also heard Mr. I.H. Saikia, learned counsel appearing for the respondent.

Hearing concluded.

Judgment reserved.

                                         JUDGE             CHIEF JUSTICE

Comparing Assistant