Hanif Ekka vs The State Of Assam And Anr
2021 Latest Caselaw 2082 Gua

                                                                      Page No.# 1/2

GAHC010177592015




                           THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : I.A./846/2016
                                           In Crl.A./37/2016


            HANIF EKKA
            S/O LATE NAHARSAI EKKA
            R/O BOKLAL TEA ESTATE
            PUCCA LINE
            P.S. and DIST. GOLAGHAT
            ASSAM.

             VERSUS

            THE STATE OF ASSAM and ANR

            2:SMTI NIRMALI TOPPO
            W/O LATE SADRAM TOPPO
             R/O BOKLAL TEA ESTATE
             PUCCA LINE
             P.S. and DIST. GOLAGHAT
            ASSAM.

            Advocate for : MR.R S MISHRA
            Advocate for : appearing for THE STATE OF ASSAM and ANR


                                    BEFORE
                    HONOURABLE MR. JUSTICE N. KOTISWAR SINGH
                   HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                        ORDER

Date : 06-09-2021 (N. Kotiswar Singh, J.)

In view of the judgment & order passed today in Crl.A./37/2016, the Page No.# 2/2

interlocutory application, I.A./846/2016 stands disposed of.

                                         JUDGE                 JUDGE




Comparing Assistant