Oriental Insurance Co. Ltd vs Eliza Khatun And 10 Ors
2021 Latest Caselaw 2060 Gua

                                                                       Page No.# 1/4

GAHC010085002021




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : MACApp./169/2021

         ORIENTAL INSURANCE CO. LTD.
         HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE, A-25/27, ASAF ALI
         ROAD, NEW DELHI- 110002 AND REGIONAL OFFICE AT GUWAHATI-7, REP.
         BY THE REGIONAL MANAGER.



         VERSUS

         ELIZA KHATUN AND 10 ORS
         W/O- LATE TASHAN ALI, R/O- ITARVITA, P.O. AND P.S. HOWLY, PIN- 781316,
         DIST.- BARPETA, ASSAM.

         2:FATEMA KHATUN
          D/O- LATE TASHAN ALI
          R/O- ITARVITA
          P.O. AND P.S. HOWLY
          PIN- 781316
          DIST.- BARPETA
         ASSAM.

         3:IBRAHIM ALI
          S/O- LATE TASHAN ALI
          R/O- ITARVITA
          P.O. AND P.S. HOWLY
          PIN- 781316
          DIST.- BARPETA
         ASSAM.

         4:RAHIM ALI
          F/O- LATE TASHAN ALI
          R/O- ITARVITA
          P.O. AND P.S. HOWLY
          PIN- 781316
                                   Page No.# 2/4

DIST.- BARPETA
ASSAM.

5:TARABHANU
 M/O- LATE TASHAN ALI
 R/O- ITARVITA
 P.O. AND P.S. HOWLY
 PIN- 781316
 DIST.- BARPETA
ASSAM.

6:MAHITAN BEWA
 GRANDMOTHER OF LATE TASHAN ALI
 R/O- ITARVITA
 P.O. AND P.S. HOWLY
 PIN- 781316
 DIST.- BARPETA
ASSAM.

7:TARIF ALI
 BROTHER OF- LATE TASHAN ALI
 R/O- ITARVITA
 P.O. AND P.S. HOWLY
 PIN- 781316
 DIST.- BARPETA
ASSAM.

8:DILDAR ALI
 BROTHER OF- LATE TASHAN ALI
 R/O- ITARVITA
 P.O. AND P.S. HOWLY
 PIN- 781316
 DIST.- BARPETA
ASSAM.

9:BULBUL ALI
 BROTHER OF- LATE TASHAN ALI
 R/O- ITARVITA
 P.O. AND P.S. HOWLY
 PIN- 781316
 DIST.- BARPETA
ASSAM.

10:ARFAN ALI
 S/O- AMIR HUSSAIN
 R/O- VILL.- PUB DHAKALIAPARA
 P.S. HOWLY
 DIST.- BARPETA
                                                                               Page No.# 3/4

              ASSAM (DRIVER OF THE OFFENDING VEHICLE BEARING REGD. NO. AS-
              01BA-1784 (FORD FIGO).

              11:MD. JAHUR UDDIN
               S/O- JAYNAL ABEDIN
               R/O- VILL.- KUCHIAKHANDA
               P.S. GOBARDHANA
               DIST.- BAKSA (BTAD)
              ASSAM
               C/O- JAHANARA CHOUDHURY
               FRIENDS PATH
               HATIGAON
               GUWAHATI- 781006 (OWNER OF THE OFFENDING VEHICLE BEARING
              REGD. NO. AS-01BA-1784 (FORD FIGO)

Advocate for the Petitioner      : MR SISHIR DUTTA

Advocate for the Respondent :




                                      BEFORE
                     HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                                 ORDER

03.09.2021

The court proceedings have been conducted through online court proceeding services.

Heard Mr. S. Dutta, learned counsel for the appellant.

The appeal has been preferred under Section 173, Motor Vehicles Act, 1988 against the judgment and award dated 04.03.2021 passed by the learned Member, Motor Accident Claims Tribunal No.3, Kamrup(M), Guwahati ("the Tribunal" for short) in MAC Case No. 1094/2017. By the said judgment and award, the learned Tribunal has awarded an amount of Rs. 15,15,200/- as compensation to the claimants along with interest @ 7.5% p.a. from the date of filing of the claim petition till its realization.

Appeal is admitted for Hearing.

Let the LCR be called for.

Issue Notice returnable in 6 (six) weeks.

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The appellant shall take steps for service of notice on the respondents by usual process as well as by registered post with AD within 3 (three) days.

List the case after six weeks.

JUDGE

Comparing Assistant