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The United India Insurance ... vs Rupanti Mochahary And 3 Ors
2021 Latest Caselaw 2630 Gua

Citation : 2021 Latest Caselaw 2630 Gua
Judgement Date : 29 October, 2021

Gauhati High Court
The United India Insurance ... vs Rupanti Mochahary And 3 Ors on 29 October, 2021
                                                                 Page No.# 1/2

GAHC010078862021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              Case No. : I.A.(Civil)/1296/2021

         THE UNITED INDIA INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD
         CHENNAI- 600014 AND REGIONAL OFFICE AT CHIBBER HOUSE
         G.S. ROAD
         GUWAHATI-5
         REP. BY ITS REGIONAL MANAGER
         REGIONAL OFFICE
         GUWAHATI.


          VERSUS

         RUPANTI MOCHAHARY AND 3 ORS.
         W/O- LATE TIKEN MOCHAHARY
         R/O- VILL.- TIPUKIAL CHARAIMORIA
         P.O. CHARAIMORIA
         P.S. BOGINADI
         DIST.- LAKHIMPUR
         ASSAM
         PIN- 787001.

         2:MITHINGA MOCHAHARY
         S/O- LATE TIKEN MOCHAHARY
          R/O- VILL.- TIPUKIAL CHARAIMORIA
          P.O. CHARAIMORIA
          P.S. BOGINADI
          DIST.- LAKHIMPUR
         ASSAM
          PIN- 787001.
          3:UTTAM KUMAR BARUAH
         S/O- LATE GHANA KT. BARUAH
          R/O- VILL.- BALIYANI
          P.O. GHILAMARA
          DIST.- LAKHIMPUR
                                                                                 Page No.# 2/2

             ASSAM
             PIN- 787001.
             4:PABAN GOHAIN
             S/O- LATE LEKHEN GOHAIN
             R/O- WARD NO. 4
             AHUCHAL GAON
             P.O. AND P.S. NORTH LAKHIMPUR
             DIST.- LAKHIMPUR
             ASSAM
             PIN- 787001.
             ------------
             Advocate for : MR. A DUTTA
             Advocate for : appearing for RUPANTI MOCHAHARY AND 3 ORS.



                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

29.10.2021

In view of the admission of MAC Appeal No. 173/2021, the operation of the Judgment and Award dated 21.01.2021 passed by the MACT, Lakhimpur, North Lakhimpur in MAC Case No. 34/2017 shall remain stayed till disposal of the appeal, subject to deposit of 20% of the awarded amount before the Registry of the Gauhati High Court.

The Interlocutory Application stands disposed of.

JUDGE

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