Having Its Registered Office At ... vs Sahida Khatun And 5 Ors
2021 Latest Caselaw 2570 Gua

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GAHC010160652021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                           Case No. I.A.(Civil)/1578/2021

         ORIENTAL INSURANCE COMPANY LTD.

         HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE
         A-25/27
         ASAF ALI ROAD
         NEW DELHI-110002 AND REGIONAL OFFICE AT GUWAHATI-7
         REPRESENTED BY THE REGIONAL MANAGER


          VERSUS

         SAHIDA KHATUN AND 5 ORS.
         WIFE OF LATE SAMES ALI
         RESIDENT OF VILLAGE LACHANGA
         CHARCHARIA
         P.S. KALGACHIA
         DISTRICT BARPETA
         ASSAM

         2:SHAHER ALI
         SON OF LATE SAMES ALI
          RESIDENT OF VILLAGE LACHANGA
          CHARCHARIA
          P.S. KALGACHIA
          DISTRICT BARPETA
         ASSAM. REPRESENTED BY HIS MOTHER SAHIDA KHATUN
          3:SAHIL ALOM
         SON OF LATE SAMES ALI
          RESIDENT OF VILLAGE LACHANGA
          CHARCHARIA
          P.S. KALGACHIA
          DISTRICT BARPETA
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          ASSAM. REPRESENTED BY HIS MOTHER SAHIDA KHATUN
          4:SHAHAJAMAL
          SON OF LATE SAMES ALI
          RESIDENT OF VILLAGE LACHANGA
          CHARCHARIA
          P.S. KALGACHIA
          DISTRICT BARPETA
          ASSAM. REPRESENTED BY HIS MOTHER SAHIDA KHATUN
          5:SRI AMERENDRA NATH
          SON OF RAJEN NATH
          RESIDENT OF VILLAGE AND P.O. LABDANGURI
          P.S. GOBARDHANA
          DIST. BAKSA(BTAD)
          ASSAM
          PIN 781315. (DRIVER OF THE MAHINDRA ALFA PAX DX (TEMPO VAN)
          BEARING REGISTRATION NO. AS-15-C-9386)
          6:SRI UTPAL NATH
          SON OF MAHANANDA NATH
          RESIDENT OF VILLAGE BAREGAON
          P.O. AND P.S. SORBHOG
          DIST. BARPETA
          ASSAM
          PIN 781317. (OWNER OF THE MAHINDRA ALFA PAX DX (TEMPO VAN)
          BEARING REGISTRATION NO. AS-15-C-9386)
          ------------
          Advocate for : MR S DUTTA
          Advocate for : MR. S AHMED appearing for SAHIDA KHATUN AND 5 ORS.



                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                             ORDER

27.10.2021

In view of the admission of MAC Appeal 228/2021, the operation of the Judgment and Award dated 12.09.2019 passed by the learned Member, MACT, Barpeta in MAC Case No. 75/2019 shall remain stayed till disposal of the appeal, subject to deposit of 50% of the awarded amount within 6 (six) weeks before the Tribunal.

The IA(C) stands disposed of.

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JUDGE

Comparing Assistant