Icici Lombard General Insurance ... vs Runu Prova Boruah And 5 Ors
2021 Latest Caselaw 2457 Gua

                                                               Page No.# 1/4

GAHC010137672021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                I.A.(Civil)/1661/2021

         ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED
         HAVING ITS REGISTERED OFFICE AT ICICI LOMBARD HOUSE
          414
          VEER SAVARKAR MARG
          NEAR SIDDHIVINAYAK TEMPLE
          PRABHADEVI
          MUMBAI-400025 AND ITS LOCAL OFFICE AT 3RD FLOOR
          KAMAKHYA TOWER
          CHRISTIAN BASTI
          G.S. ROAD
          GUWAHATI-781005
          REP. BY THE LEGAL MANAGER
          GUWAHATI OFFICE.


          VERSUS

         RUNU PROVA BORUAH AND 5 ORS.
         W/O- DILIP BORUAH
         R/O- VILL.- BORUAH PATHAR
         P.S. GOGAMUKH
         DIST.- DHEMAJI
         ASSAM
         PIN- 781136.

         2:KAYA SONAM
         S/O- SRI TARA SONAM
          R/O- PAPU HILL
          P.S. NAHARLAGUN
          DIST.- ITANAGAR
         ARUNACHAL PRADESH
          PIN- 791110.
          3:MD. MALEK UDDIN
         S/O- MD. GULAM UDDIN
                                                             Page No.# 2/4

R/O- CHAPARI PATHAR
P.S. RAMAPARA
DIST.- BARPETA
ASSAM
PIN- 781308.
4:UNIVERSAL CHOMPO GENERAL INSURANCE COMPANY LTD.

UNIT-1
COMBN. B. 1ST FLOOR
ADAMS PAZA
CHRISTIAN BASTI
GUWAHATI
KAMRUP(M)
ASSAM
PIN- 781005.
5:DIGANTA GOGOI
S/O- LATE KUKHESWAR GOGOI
R/O- VILL.- PADUMONI
P.S. LALUK
DIST.- LAKHIMPUR
ASSAM
PIN- 784160.
6:NAVA KT. HAZARIKA
S/O- SRI PUNA KT. HAZARIKA
R/O- VILL.- KALITA GAON
P.S. LALUK
DIST.- LAKHIMPUR
ASSAM
PIN- 784160.
------------
Advocate for : MR T KALITA
Advocate for : appearing for RUNU PROVA BORUAH AND 5 ORS.

               In MACApp./247/2021

ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED
HAVING ITS REGISTERED OFFICE AT ICICI LOMBARD HOUSE, 414,
VEER SAVARKAR MARG, NEAR SIDDHIVINAYAK TEMPLE,
PRABHADEVI, MUMBAI-400025 AND ITS LOCAL OFFICE AT 3RD FLOOR,
KAMAKHYA TOWER, CHRISTIAN BASTI, G.S. ROAD, GUWAHATI-781005,
REP. BY THE LEGAL MANAGER, GUWAHATI OFFICE.



VERSUS

RUNU PROVA BORUAH AND 5 ORS.
                                                         Page No.# 3/4

W/O- DILIP BORUAH, R/O- VILL.- BORUAH PATHAR, P.S. GOGAMUKH,
DIST.- DHEMAJI, ASSAM, PIN- 781136.

2:KAYA SONAM
 S/O- SRI TARA SONAM
 R/O- PAPU HILL
 P.S. NAHARLAGUN
 DIST.- ITANAGAR
ARUNACHAL PRADESH
 PIN- 791110.

3:MD. MALEK UDDIN
 S/O- MD. GULAM UDDIN
 R/O- CHAPARI PATHAR
 P.S. RAMAPARA
 DIST.- BARPETA
ASSAM
 PIN- 781308.

4:UNIVERSAL CHOMPO GENERAL INSURANCE COMPANY LTD.

UNIT-1
COMBN. B. 1ST FLOOR
ADAMS PAZA
CHRISTIAN BASTI
GUWAHATI
KAMRUP(M)
ASSAM
PIN- 781005.

5:DIGANTA GOGOI
 S/O- LATE KUKHESWAR GOGOI
 R/O- VILL.- PADUMONI
 P.S. LALUK
 DIST.- LAKHIMPUR
ASSAM
PIN- 784160.

6:NAVA KT. HAZARIKA
 S/O- SRI PUNA KT. HAZARIKA
 R/O- VILL.- KALITA GAON
 P.S. LALUK
 DIST.- LAKHIMPUR
ASSAM
 PIN- 784160

Advocate for the Petitioner   : MR T KALITA
                                                                              Page No.# 4/4


            Advocate for the Respondent :

                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                            ORDER

Date : 07-10-2021

Heard the learned counsel Mr. T. Kalita appearing for the applicant. In view of admission of MAC App. No. 247/2021, the operation of the impugned judgment and award dated 05-04-2021 passed by the MACT, Dhemaji in MAC Case No. 14/2014 shall remain stayed till disposal of the appeal.

The IA stands disposed of.

JUDGE

Comparing Assistant