Gauhati High Court
Sri Ringkhang Khungur Baglari And ... vs The State Of Assam And 5 Ors on 30 November, 2021
1
GAHC010141812018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL
PRADESH)
WA 201/2018
SRI RINGKHANG KHUNGUR BAGLARI AND 64 ORS S/O LT.
LOBENDRA BAGLARI, R/O VILL. HONGLABASTI, P.O AMBAGAON,
DIST. UDALGURI, BTAD (ASSAM), PIN 784510
2: KULEN CH. BORO
S/O LATE RUPA RAM BORO
R/O VILL. BALLAGAON
P.O. MOHONPUR
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784509
3: SRI JWNGSAR KHAKHLARI
S/O SAILENDRA KHAKHLARI
R/O VILL. BELGURI
P.O. SASTRAPARA
DIST. UDALGURI,BTAD (ASSAM)
PIN 784510
4: SRI PRAFULLA KR. DAIMARI
S/O LATE AGWAMA DAIMARI
R/O VILL. PKHRIBARI
P.O. MAZKHUTI
DIST. UDALGURI,BTAD (ASSAM)
PIN NO. 784509
5: SRI AHILA BASUMATARY
S/O JALESWAR BASUMATARY
R/O VILL. NO. 1 SIMULUGURI
P.O. KAJIAMATI
DIST. UDALGURI, BTAD (ASSAM)
PIN 784509
6: MRS. MALOTI BORO
D/O BEDULO BORO
2
R/O VILL. JHARPUKURI
P.O. KAJIAMATI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
7: SRI NIKUNJA DAIMARI
D/O MAHESWAR DAIMARI
R/O VILL. BARBENGRA
P.O. KABIRALI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784525
8: SRI BIDANGSRI BRAHMA
D/O MERGA BRAHMA
R/O VILL. K. BORIGAON
P.O. KAJIAMATI
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784509
9: SRI SUDEM SWRANG BASUMATARY
S/O LT. HARAO BASUMATARY
R/O VILL. NO. 2 GARAIBARI
P.O. GORAIBARI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
10: SRI BINGRAIARI BASUMATARY
S/O ANDAL BASUMATARY
R/O VILL. LANGDANGCHUBURI
P.O. HARISINGA
P.S. UDALGURI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784510
11: SMTI PHULESWARI DAIMARI
D/O LT. GAPKHRAW DAIMARI
R/O VILL. BALISITA
P.O. AMBAGAON
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784510
3
12: SRI JUNASH BASUMATARY
S/O LT. AUN BASUMATARY
R/O VILL. LUISHAGAON
P.O. MOHONPUR
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784509
13: SRI RANIL KACHARI
S/O MATIRAM KACHARI
R/O VILL. DAKHIN NAOHERUA
P.O. PATAPKPUR
P.S. UDALGURI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784507
14: SRI KANENDRA BASUMATARY
S/O NARENDRA BASUMATARY
R/O VILL. MOHOLIAPARA
P.O. GERUA BAZAR
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784514
15: SRI SWARGICHARAN BRAHMA
S/O SHYAMAL BRAHMA
R/O VILL. DIABARI
P.O. GERUA BAZAR
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784514
16: SRI CHANDRA SING BORO
S/O LT. GORUIKTA BORO
R/O VILL. AOUNAJULI
P.O. DOFLAPHUTA
DIST. UDALGURI
BTAD (ASSAM)
PIN 784514
17: SMTI RENU BALA BASUMATARY
D/O MANGAL BASUMATARY
R/O VILL. FAKIDIA
P.O. EKRABARI
DIST. UDALGURI
BTAD (ASSAM)
4
PIN NO. 784514
18: SMTI SEBERINA BASUMATARY
D/O SAMUEL BASUMATARY
R/O VILL. BHAIRAGURI
P.O. NALKHAMARA
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
19: SRI ROTNESWAR BASUMATARY
S/O HAREN BASUMATARY
R/O VILL. SIMALUGURI
P.O.MAZKHUTI
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784509
20: SMTI RAIMALI BRAHMA
D/O TIKENDRA BRAHMA
R/O VILL. SONAIPARA
P.O. NALKHAMARA
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784509
21: SRI RAJIB KR. BRAHMA
S/O RAHINI KR. BRAHMA
R/O VILL. AITHENJAR
P.O. ROWTA CHARIALI
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784508
22: SRI JOSEPHSON DAIMARY
S/O DANARAM DAIMARI
R/O VILL. BOTABARI
P.O. SASTRAPARA
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784510
23: SRI TARANI BRAHMA
S/O DINESH BRAHMA
R/O VILL. NO. 2 BORIGAON
P.O. MAZKHUTI
5
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784509
24: SMTI ANITA DAIMARY
D/O SUWABAR DAIMARI
R/O VILL. NAHORBARI
P.O. MAZBAT
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784507
25: SRI MOHORSING BASUMATARY
S/O LT. MONIYA BASUMATARY
R/O VILL. GERUA
P.O. GERUA BAZAR
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784514
26: SRI BISHNU KR. BRAHMA
S/O LT. BISTI RAM BRAHMA
R/O VILL. AITENJAR
P.O. GERUABAZAR
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784514
27: PRADEEP DAIMARY
S/O KHANGIDHAR DAIMARI
R/O VILL. DAKHIN NAOHERUA
P.O. PATHAKPUR
P.S. UDALGURI
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784507
28: SRI RUPNATH DAIMARY
S/O NARAYAN DAIMARI
R/O VILL. DEWALKHANDA
P.O. MAZBAT
DIST. UDALGURI
BTAD (ASSAM)
PIN 784507
29: SRI MANIK CH. KACHARI
S/O BIHU RAM KACHARI
R/O VILL. THELAMARA
6
P.O. ORANG
P.S. UDALGURI
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784514
30: SRI MAYARAM DAIMARY
S/O BIREN DAIMARI
R/O VILL. BALISIHA JANGLE
P.O. JAMUGURI
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784514
31: SRI KRISHNA KT. BORGOYARI
S/O LT. MANINDRA BORGOYARI
R/O VILL. NO. 2 DHUACHUBURI
P.O. GORAIBARI
P.S. UDALGURI
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784509
32: SMTI SARALI DAIMARI
D/O LT. LABAT DAIMARI
R/O VILL. DHUPGURI
P.O. SASTRAPARA
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 7784510
33: SRI NARENDRA BASUMATARY
S/O LT. LANDUAR BASUMATARY
R/O VILL. HAHIBARI
P.O. HARISINGA
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 7845114
34: SRI JONESH NARZARY
S/O LT. THEMBA NARZARY
R/O VILL. KAHIBARI
P.O. SASTRAPARA
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784510
35: SRI NIRANJAN BASUMATARY
7
S/O LT. SURAN BASUMATARY
R/O VILL. GANGUMAKHA
P.O. GORAIBARI
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784509
36: SRI NABIN DAIMARI
S/O LETERA DAIMARI
R/O VILL. DHUPGURI
P.O. UDALGURI
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784509
37: SRI PRABIN SWARGIARY
S/O RAMEROR SWARGIARY
R/O VILL. SELISBARI
P.O. MAZKHUTI
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784509
38: SRI MOHAN DAIMARI
S/O THEKHERE DAIMARI
R/O VILL. GELAGAON
P.O. BANDARGURI
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784509
39: SMTI MINATEE BASUMATARY
D/O MONAI BASUMATARY
R/O VILL. BENGENABARI
P.O. ORANG
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784114
40: SRI SUMEL BASUMATARY
S/O BAISAGU BASUMATARY
R/O VILL. SONAI KHAWRANG
P.O. BANDARGURI
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784509
41: SRI AJIT KR. BRAHMA
S/O LT. MANGAL CH. BRAHMA
8
R/O VILL. PATHAKHATA
P.O.MOHONPUR
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784509
42: SRI SWGWMSA NARZARY
S/O DUTIRAM NARZARY
R/O VILL. DAIFUNG BORAIGAON
P.O. MAZKHUTI
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784509
43: SRI SONARAM DAIMARI
S/O LT. SOMKHA NARZARY
R/O VILL. KATPURI
P.O. DOPHALA POTA
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784509
44: SRI NAGEN CH. RAMCHIARY
S/O BIREN RAMCHIARY
R/O VILL. NO. MOUDUBI
P.O. MOHONPUR
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784509
45: SRI DABAR NARZARY
S/O LT. BISTI NARZARY
R/O VILL. MOHONPUR
P.O. MOHONPUR
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784509
46: SRI NIRON BORO
S/O BALI RAM BORO
R/O VILL. LAILONGPARA
P.O. GERUA BAZAR
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784514
47: SRI KRISHNA BRAHMA
S/O LT. JHAKURSING BRAHMA
R/O VILL. NO. 2 KHOMABARI
9
P.O. BANDARGURI
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784509
48: SRI KIRON DAIMARI
S/O SWMKHA DAIMARI
R/O VILL. BADAGAON
P.O. MAZKHUTI
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784509
49: SRI PABITRA BASUMATARY
S/O GANESH BASUMATARY
R/O VILL. PURONI HAPAGAON
P.O. GORAIBARI
DIST. UDALGURI
BTAD (ASSAM)
PIN NO.784509
50: SRI RUPNAL DAIMARI
S/O ANKREP DAIMARI
R/O VILL. GELAGAON BOGRIBARI
P.O. BANDARGURI
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784509
51: JASEPH HAZOWARI
S/O PIUS HAZOWARI
R/O VILL. BAITHANIA
P.O. NALKHAMARA
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784509
52: SRI KALURAM BASUMATARY
S/O LT. HALURAM BASUMATARY
R/O VILL. KHUSURABARI
P.O. MAZBAT
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784509
53: SMTI MALOTI BASUMATARY
10
D/O SAMBAR BASUMATARY
R/O VILL. NO. 2 BHALUKMARI
P.O. ROWTA CHARIALI
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784507
54: SRI PRONIL KHAKHLARI
S/O LT. SUREN KHAKHLARI
R/O VILL. BORNAGAON
P.O. BORNAGAON
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784509
55: SRI KHAGENDRA BORO
S/O LT. NARESWAR BORO
R/O VILL.JAKUWAPARA
P.O. KOPATI
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784509
56: SRI PURNARAM BASUMATARY
S/O SUNI RAM BORO
R/O VILL. AOUNAJULI
P.O. ORANG
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784514
57: SRI PRABIN BASUMATARY
S/O LAISO BASUMATARY
R/O VILL. BAGCHALCHUBURI
P.O. NALKHAMARA
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784509
58: SRI BATIRAM BRAHMA
S/O LT. DHANSING BRAHMA
R/O VILL. DAKHIN BHALUKMARI
P.O. BHALUKMARI
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784508
59: SRI PRABIN BASUMATARY
S/O GOBIM BASUMATARY
11
R/O VILL. GOLAMAKHA
P.O. BARNAGAON
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784509
60: PARMESWAR BRAHMA
S/O SURNA BRAHMA
R/O VILL. DEWRIGAON
P.O. GERUABAZAR
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784514
61: SRI GANESH KHAKHLARI
S/O LT. ELA KHAKHLARI
R/O VILL. SILPUTA BATABARI
P.O. SASTRAPRA
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784510
62: SRI KRISHNA KT. DAIMARI
S/O RABINDRA DAIMAIRI
R/O VILL. NO. 5 DHANSIRI
P.O. ROWTA
DIST. UDALGURI
BTAD (ASSAM)
PIN NO 784508
63: SRI DANAN CH. SWAGRIARY
S/O LATE PAPEM SWARGIARY
R/O VILL. BALIGAON
P.O. GORAIBARI
DIST. UDALLGURI
BTAD (ASSAM)
PIN NO. 784509
64: SRI PORSURAM BASUMATARY
S/O THAMACHARAN BASUMATARY
R/O VILL. BHERGAON
P.O. BARAIBARI
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 784509
65: SRI BOLOK CH. BORO
S/O BUDANG BORO
R/O VILL. NO. BARIGAON
12
P.O. MAZKHUTI
DIST. UDALGURI
BTAD (ASSAM)
PIN NO. 78450
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM, EDUCATION (ELEMENTARY) DEPTT., DISPUR, GUWAHATI-6
2:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
W.P.T. AND B.C. DEPPT.
DISPUR
GUWAHATI -6. DIST. KAMRUP
ASSAM.
3:THE SECY. EDUCATION DEPTT.
B.T.C.
KOKRAJHAR
DIST. KOKRAJHAR
4:THE DIRECTOR OF EDUCATION
BTC
KOKRAJHAR
DIST. KOKRAJHAR.
5:THE DEPUTY INSPECTOR OF SCHOOLS
UDALGURI
DIST. UDALGURI
(BTAD)
6:THE COMMISSIONER AND SECY.
DEPTT. OF FINANCE
GOVT. OF ASSAM
DISPUR
GUWAHATI-6
ASSAM
Advocate for the Petitioner : MRS N SAIKIA
13
Advocate for the Respondent : GA, ASSAM
Linked Case : WA/257/2018
SRI RAMCHARAN BRAHMA AND 21 ORS
S/O LATE MATINDRA BRAHMA
VILL GODHULIGAON
PO BAKUA
PS SIMLA
DIST BAKSA BTAD (ASSAM)
781327
2: SRI CHANDRA KANTA BRAHMA.
S/O- SRI MEMBAR BRAHMA.
R/O.VILL -LAUKHATA
P.O.-LAUKHATA .
DISTRICT- BAKSA BTAD (ASSAM).
PIN NO-781330.
3: SMTI. SABITA DAIMARI
D/O. THAILA DAIMARI.
R/O.VILL- KUMGURI
P.O. RUPOHI
DIST.BAKSA BTAD (ASSAM).
PIN NO 781318.
4: SRI HARIMAL BARO
S/O. LATE MANGRAM BARO
R/O.VILL SARUCHAKADAL
P.O BARCHAKADAL
DIST. BAKSA BTAD (ASSAM).
PIN NO 781373.
5: MISS. RENUKA BARO
D/O. LT. BHUBANESWAR BARO
R/O.VILL BARCHAKADAL
P.O. BARCHAKADAL
DIST. BAKSA BTAD (ASSAM).
PIN NO 781373.
6: SMTI. DAMAYANTI BASUMATARY
D/O. GOPAL CH. BASUMATARY
14
R/O.VILL THAISUGURI
P.O. RUPAHI
DIST. BAKSA BTAD (ASSAM).
PIN NO 781318.
7: SRI. KAMESWAR BASUMATARY
S/O. KHARGESWAR BASUMATARY.
R/O VILL BHALMANUHARVITHA
P.O. GOLAGAON.
DIST. BAKSA BTAD (ASSAM).
PIN NO 781327
8: SMTI. RINA BALA MUCHAHARI.
D/O. SOGEN MUCHAHARI.
R/O.VILL GURUMARA
P.O. KAMARDWISA.
DISTRICT BAKSA BTAD (ASSAM).
PIN NO 781330
9: SRI BISTI BABU NARZARY.
S/O. TEPRA NARZARY.
R/O.VILL RANDHANIPARA
P.O. KAMARDWISA.
DISTRICT BAKSA BTAD (ASSAM).
PIN NO 781330.
10: SRI BANIKANTA BASUMATARY
S/O SONESWAR BASUMATARY.
R/O.VILL HARISINGA
P.O. KOKLABARI.
DISTRICT BAKSA BTAD (ASSAM).
PIN NO 781330
11: SRI SUKURSING BRAHMA.
S/O. DANDARAM BRAHMA.
R/O.VILL NEW RANDHANIPARA
P.O. BETBARI.
DISTRICT BAKSA BTAD (ASSAM).
PIN NO 781327.
12: SRI KANAK SWARGIARY
D/O. HARIKANTA SWARGIARY.
R/O.VILL NEW DAILAJAN
15
P.O BARGHAGRA
P.S. SIMLA.
DIST. BAKSA BTAD (ASSAM).
PIN NO 781330.
13: SRI PHWJAKHANG BARO
S/O. LT. KHAJA BARO
R/O.VILL DIHIRA
P.O BARGHAGRA
P.S SIMLA
DIST. BAKSA BTAD (ASSAM).
PIN NO 781330
14: SRI DHIREN KR. BASUMATARY
S/O. LT. DHARMESWAR BASUMATARY.
R/O. VILL BHEHGURI
P.O BETBARI
DIST. BAKSA BTAD (ASSAM).
PIN NO 781327.
15: SRI ANIL KR. NARZARY
S/O. THANESWAR NARZARY
R/O. VILL RAJABIL
P.O RUPOHI
DIST. BAKSA BTAD (ASSAM).
PIN NO 781318
16: SRI SUREN CH. BARO
S/O. LATE DEBEN CH. BARO
R/O.VILL KOKLABARI P.O KOKLABARI
DIST. BAKSA BTAD (ASSAM).
PIN NO 781330.
17: SMTI. MADORI BASUMATARY
W/O. BIPIN CH. BASUMATARY
R/O.VILL KOKLABARI P.O KOKLABARI
DIST. BAKSA BTAD (ASSAM).
PIN NO 781330
18: SMTI. MWGTHANG GAYARY
D/O BIJEN GAYARY
R/O VILL RANGINDARA
P.O. BETBARI.
16
DIST. BAKSA BTAD (ASSAM).
PIN NO 781327.
19: SRI BHADRESWAR BRAHMA
S/O. MUNINDRA BRAHMA
R/O VILL MADANGURI.
P.O RUPOHI.
DIST. BAKSA BTAD (ASSAM)
PIN NO 781318
20: SRI GHANA KANTA BASUMATARY
S/O HARESWAR BASUMATARY.
R/O VILL PAKRIGURI
P.O KOKLABARI.
DIST. BAKSA BTAD (ASSAM)
PIN NO 781330
21: SRI RITHUN NARZARY
S/O DANDICHARAN NARZARY.
R/O VILL HAPACHARA.
P.O GOLAGAON.
DIST. BAKSA
BTAD(ASSAM)
22: SRI SARMA NARZARY
S/O LT. GOBINDA NARZARY
R/O/ VILL RABANGGURI
P.O BETBARI
DIST. BAKSA
BTAD(ASSAM)
PIN NO 781327.
VERSUS
THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM EDUCATION (ELEMENTARY)
DEPARTMENT
DISPUR
GUWAHATI 06
2:THE COMMISSIONER AND SECRETARY
TO THE GOVERNMENT OF ASSAM
W.P.T AND B.C DEPARTMENT
DISPUR
GUWAHATI-06
DIST KAMRUP ASSAM
3:THE SECRETARY
17
EDUCATION DEPARTMENT
B.T.C KOKRAJHAR
DIST KOKRAJHAR
ASSAM
4:THE DIRECTOR OF EDUCATION
B.T.C KOKRAJHAR. DIST KOKRAJHAR
5:THE DEPUTY INSPECTOR OF SCHOOLS
MASHALPUR
BAKSA
(BTAD)
DIST BAKSA
ASSAM
6:THE COMMISSIONER AND SECRETARY
DEPARTMENT OF FINANCE
GOVERNMENT OF ASSAM
DISPUR
GUWAHATI 06
ASSAM
7:THE DEPUTY INSPECTOR OF SCHOOLS
SALBARI
BAKSA
DIST BAKSA
ASSAM (BTAD)
------------
Advocate for : MRS N SAIKIA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : WA/49/2019
SRI RINGKHANG KHUNGUR BAGLARI AND 72 ORS
S/O LT. LOBENDRA BAGLARI
R/O VILL. HONGLABASTI
P.O. AMBAGAON
DIST. UDALGURI
BTAD (ASSAM)
PIN 784510
2: KULEN CH. BORO
S/O LATE RUPA RAM BORO
R/O VILL. BALLAGAON
P.O. MOHONPUR
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
3: JWNGSAR KHAKHLARI
S/O SAILENDRA KHAKHLARI
R/O VILL. BELGURI
P.O. SASTRAPARA
DIST. UDALGURI
BTAD (ASSAM)
PIN 784510
4: PRAFULLA KR. DAIMARI
S/O LATE AGWAMA DAIMARI
R/O VILL. PAKHRIBARI
P.O. MAZKHUNTI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
5: AHILA BASUMATARY
S/O JOGESWAR BASUMATARY
R/O VILL. K. BORIGAON
P.O. KAJIAMATI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
6: MRS. MALOTI BORO
D/O BEDULO BORO
R/O VILL. JHARPUKHURI
P.O. KAJIAMATI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
7: NIKUNJA DAIMARI
D/O MAHESWAR DAIMARI
R/O VILL. BARBENGRA
P.O. KABIRALI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784525
8: BIDANGSRI BRAHMA
D/O MERGA BRAHMA
R/O VILL. K. BORIGAON
P.O.KAJIAMATI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
9: SUDEM SWRANG BASUMATARY
S/O LT. HARAO BASUMATARY
R/O VILL. NO. 2 GORAIBARI
P.O. GORAIBARI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
10: BINGRAIARI BASUMATARY
S/O ANDAL BASUMATARY
R/O VILL. LALGDANGCHUBURI
P.O. HARISINGA
P.S. UDALGURI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784510
11: SMTI PHULESWARI DAIMARI
D/O LT. GAPKHRAW DAIMARI
R/O VILL. BALISITA
P.O. AMBAGAON
DIST. UDALGURI
BTAD (ASSAM)
PIN 784510
12: JUNASH BASUMATARY
S/O LT. ARUN BASUMATARY
R/O VILL. LUISHGAON
P.O. MOHONPUR
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
13: RONIL KACHARI
S/O MATIRAM KACHARI
R/O VILL. DAKHIN NAOHERUA
P.O. PATHAKPUR
P.S. UDALGURI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784507
14: KANENDRA BASUMATARY
S/O NARENDRA BASUMATARY
R/O VILL. MOHOLIAPARA
P.O. GERUA BAZAR
DIST. UDALGURI
BTAD
ASSAM
PIN 784514
15: SWARGICHARAN BRAHMA
S/O SHYAMAL BRAHMA
R/O VILL. DIABARI
P.O. GERUA BAZAR
DIST. UDALGURI
BTAD (ASSAM)
PIN 784514
16: CHANDRA SING BORO
S/O LT. GOURIKANTA BORO
R/O VILL. AOUNAJULI
P.O. DOFLAPHUTA
DIST. UDALGURI
BTAD (ASSAM)
PIN 784514
17: SMTI RENU BALA BASUMATARY
D/O MANGAL BASUMATARY
R/O VILL. FAKIDIA
P.O. EKRABARI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784514
18: SMTI SEBERINA BASUMATARY
D/O SAMUEL BASUMATARY
R/O VILL. BHAIRAGURI
P.O.NALKHAMARA
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
19: ROTNESWAR BASUMATARY
S/O HAREN BASUMATARY
R/O VILL. SIMALUGURI
P.O. MAZKHUTI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
20: SMTI RAIMALI BRAHMA
D/O TIKENDRA BRAHMA
R/O SONARIPARA
P.O.NALKHAMARA
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
21: RAJIB KR. BRAHMA
S/O RAHINI KR. BRAHMA
R/O VILL. AITHENJAR
P.O. ROWTA CHARIALI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784508
22: JOSEPHSON DAIMARY
S/O DANARAM DAIMARI
R/O VILL. BOTABARI
P.O. SASTRAPARA
DIST. UDALGURI
BTAD (ASSAM)
PIN 784510
23: TARANI BRAHMA
S/O DINESH BRAHMA
R/O VILL. NO. 2 BORIGAON
P.O. MAZKHUTI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
24: SMTI ANITA DAIMARY
D/O SUWABAR DAIMARI
R/O VILL. NAHORBARI
P.O. MAZBAT
DIST. UDALGURI
BTAD (ASSAM)
PIN 784507
25: MOHORSING BASUMATARY
S/O LT. MONIYA BASUMATARY
R/O VILL. GERUA
P.O. GERUA BAZAR
DIST. UDALGURI
BTAD (ASSAM)
PIN 784514
26: BISHNU KR. BRAHMA
S/O LT. BISTI RAM BRAHMA
R/O VILL. AITENJAR
P.O. GERUABAZAR
DIST. UDALGURI
BTAD (ASSAM)
PIN 784514
27: PRADEEP DAIMARY
S/O KHANGIDHAR DAIMARY
R/O VILL. DAKHIN NAOHERUA
P.O. PATHAKPUR
P.S. UDALGURI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784507
28: RUPNATH DAIMARY
S/O NARAYAN DAIMARI
R/O VILL. DEWALKHANDA
P.O.MAZBAT
DIST. UDALGURI
BTAD (ASSAM)
PIN 784507
29: MANIK CH. KACHARI
S/O BIHU RAM KACHARI
R/O VILL. THELAMARA
P.O. ORANG
P.S. UDALGURI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784514
30: MAYARAM DAIMARY
S/O BIREN DAIMARI
R/O VILL. BALISIHA JANGLE
P.O. JAMUGURI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784514
31: KRISHNA KT. BORGOYARI
S/O LT. MANINDRA BORGOYARI
R/O VILL. NO. 2 DHULACHUBURI
P.O. GORAIBARI
P.S. UDALGURI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
32: SMTI SARALI DAIMARI
D/O LT. LABAT DAIMARI
R/O VILL. DHUPGURI
P.O. SASTRAPARA
DIST. UDALGURI
BTAD (ASSAM)
PIN 784510
33: MAIDANGSRI NARZARY
S/O HARIRAM NARZARY
R/O VILL. PHUHURABARI
P.O. DOPOLAPUTA
DIST. UDALGURI
BTAD (ASSAM)
PIN 784510
34: NARENDRA BASUMATARY
S/O LT. LANDURA BASUMATARY
R/O VILL. KAHIBARI
P.O. HARISINGA
DIST. UDALGURI
BTAD (ASSAM)
PIN 7845114
35: JONESH NARZARY
S/O LT. THEMBA NARZARY
R/O VILL. BASCOBARI
P.O. SASTRAPARA
DIST. UDALGURI
BTAD (ASSAM)
PIN 784510
36: NIRANJAN BASUMATARY
S/O LT. SURAN BASUMATARY
R/O VILL. GANGUMAKHA
P.O. GORAIBARI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
37: NABIN DAIMARI
S/O LETERA DAIMARI
R/O VILL. DHUPGURI
P.O. GORAIBARI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
38: PRABIN SWARGIARY
S/O RAMEROR SWARGIARY
R/O VILL. SELISBARI
P.O. MAZKHUTI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
39: MOHON DAIMARI
S/O THEKHERE DAIMARI
R/O VILL. GELAGAON BOGORIBARI
P.O. BANDARGURI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
40: SMTI MINATEE BASUMATARY
D/O MONAI BASUMATARY
R/O VILL. BENGENABARI
P.O. ORANG
DIST. UDALGURI
BTAD (ASSAM)
PIN 784114
41: SUMEL BASUMATARY
S/O BAISAGU BASUMATARY
R/O VILL. SONAI KHAWRANG
P.O. BANDARGURI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
42: AJIT KR. BRAHMA
S/O LT. MANGAL CH. BRAHMA
R/O VILL. PATHAKHATA
P.O. MOHONPUR
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
43: SWGWMSA NARZARY
S/O DUTIRAM NARZARY
R/O VILL. DAIFUNG BORIGAON
P.O. MAZKHUTI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
44: SONARAM DAIMARI
S/O LT. SWMKHA DAIMARI
R/O VILL. KATPURI
P.O. DOPHALA POTA
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
45: NAGEN CH. RAMCHIARY
S/O BIREN RAMCHIARY
R/O VILL. NO. MOUDUBRI
P.O.MOHONPUR
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
46: DABAR NARZARY
S/O LT. BISTI NARZARY
R/O VILL. MOHONPUR
P.O. MOHONPUR
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
47: NIRON BORO
S/O BALI RAM BORO
R/O VILL. LAILONGPARA
P.O. GERUA BAZAR
DIST. UDALGURI
BTAD (ASSAM)
PIN 84514
48: KRISHNA BRAHMA
S/O LT. JHAKURSING BRAHMA
R/O VILL. NO. 2 KHOMABARI
P.O. BANDARGURI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
49: KIRON DAIMARI
S/O SWMKHA DAIMARI
R/O VILL. BADAGAON
P.O. MAZKHUNTI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
50: PABITRA BASUMATARY
S/O GANESH BASUMATARY
R/O VILL. PURONI HAPAGAON
P.O. GORAIBARI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
51: RUPNAI DAIMARI
S/O ANKREP DAIMARI
R/O VILL. GELAGAON BOGRIBARI
P.O. BANDARGURI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
52: JASEPH HAZOWARI
S/O PIUS HAZOWARI
R/O VILL. BAITHANIA
P.O.NALKHAMARA
DIST. UDALGURI
BTAD (ASSAM)
PIN 784409
53: KALURAM BASUMATARY
S/O LT. HALURAM BASUMATARY
R/O VILL.KHUSURABARI
P.O. MAZBAT
DIST. UDALGURI
BTAD (ASSAM)
PIN 784507
54: SMTI MALOTI BASUMATARY
D/O SAMBAR BASUMATARY
R/O VILL. NO. 2 BHALUKMARI
P.O. ROWTA CHARIALI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784507
55: PRONIL KHAKHLARI
S/O LT. SUREN KHAKHLARI
R/O VILL. BORNAGAON
P.O. BORNAGAON
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
56: KHAGENDRA BORO
S/O LT. NARESWAR BORO
R/O VILL. JAKUWAPARA
P.O. KOPATI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784113
57: PURNARAM BASUMATARY
S/O SUNI RAM BORO
R/O VILL. AOUNAJULI
P.O. ORANG
DIST. UDALGURI
BTAD (ASSAM)
PIN 784114
58: PRABIN BASUMATARY
S/O LAISO BASUMATARY
R/O VILL. BAGCHALCHUBURI
P.O. NALKHAMARA
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
59: BATIRAM BRAHMA
S/O LT. DHANSING BRAHMA
R/O VILL. DAKHIN BHALUKMARI
P.O. BHALUKMARI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784508
60: PRABIN BASUMATARY
S/O GOBIN BASUMATARY
R/O VILL. GOLAMAKHA
P.O. BARNAGAON
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
61: PARMESWAR BRAHMA
S/O SURNA BRAHMA
R/O VILL. DEWRIGAON
P.O. GERUABAZAR
DIST. UDALGURI
BTAD (ASSAM)
PIN 784514
62: GANESH KHAKHLARI
S/O LT. ELA KHAKHLARI
R/O VILL. SILPUTA BATABARI
P.O. SASTRAPRA
DIST. UDALGURI
BTAD (ASSAM)
PIN 784510
63: KRISHNA KT. DAIMARI
S/O RABINDRA DAIMARI
R/O VILL. NO. 5 DHANSRI
P.O. ROWTA
DIST. UDALGURI
BTAD (ASSAM)
PIN 784508
64: DANAN CH. SWARGIARY
S/O LT. PAPEM SWARGIARY
R/O VILL. BALIGAON
P.O. GORAIBARI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
65: PORSURAM BASUMATARY
S/O THAMACHARAN BASUMATARY
R/O VILL. BHERGAON
P.O. BARAIBARI
DIST. UDALGURI
BTAD
ASSAM
PIN 784509
66: BOLOK CH. BORO
S/O BUDANG BORO
R/O VILL. NO. 2 BORIGAON
P.O. MAZKHUTI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
67: MOHESWAR BRAHMA
S/O MARTIN BRAHMA
R/O VILL. BALLAGAON
NO. SIMALUGURI
P.O. KAJIAMATI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784509
68: JEWEL DAIMARI
S/O GENA DAIMARI
R/O VILL. KAHIBARI
P.O. UDALGURI
DIST. UDALGURI
BTAD (ASSAM) PIN 784509
69: JOGEN CH. BASUMATARY
S/O SATI RAM BASUMATARY
R/O VILL. BHOGDAL
P.O. ORANG
P.S. ORANG
DIST. UDALGURI
BTAD (ASSAM)
PIN 784514
70: MAYARAM MOCHAHARI
S/O LAHIRAM MOCHAHARI
R/O VILL. DHUPGURI
P.O. ORANG
P.S. UDALGURI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784114
71: MANEN BASUMATARY
S/O MONGAL BASUMATARY
R/O VILL. PAKRIBARI
P.O. ORANG
P.S. UDALGURI
DIST. UDALGURI
BTAD (ASSAM)
PIN 784114
72: RATNESWAR NARZARY
S/O LT. GONA NARZARY
R/O VILL. NO. 2 SAIKIA CHUBURI
P.O. ORANG
P.S. ORANG
DIST. UDALGURI
BTAD (ASSAM)
PIN 784114
73: DILIP DAIMARI
S/O BIREN DAIMARI
R/O VILL. KOLAMONI PARA
P.O. PATHOKPUR
P.S. MAZBAT
DIST. UDALGURI
BTAD (ASSAM)
PIN 784507
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
EDUCATION (ELEMENTARY) DEPTT.
DISPUR
GUWAHATI 6.
2:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
W.P.T. AND B.C. DEPTT.
DISPUR
GUWAHATI-6
DIST. KAMRUP
ASSAM.
3:THE SECY.
EDUCATION DEPTT.
B.T.C.
KOKRAJHAR
DIST. KOKRAJHAR
PIN 783370
4:THE DIRECTOR OF EDUCATION
B.T.C. KOKRAJHAR
DIST. KOKRAJHAR
PIN 783370
5:THE DEPUTY INSPECTOR OF SCHOOLS
UDALGURI
DIST. UDALGURI (B.T.A.D.)
PIN 784509
6:THE COMMISSIONER AND SECY.
DEPTT OF FINANCE
GOVT. OF ASSAM
DISPUR
GUWAHATI-6
ASSAM.
------------
Advocate for : MRS N SAIKIA
Advocate for : SC- EDUCATION (ELE.) DEPTT. SC-FINANCE DEPTT. SC-
BTAD
G.A. ASSAM. appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WA/212/2018
MOHESWAR BRAHMA AND 6 ORS
S/O- MARTIN BRAHMA
VILL- BALLAGAON NO.1 SIMALUGURI
PO- KAJIAMATI
PS- UDALGURI
DISTRICT UDALGURI
BTAD ASSAM
784509
2: SRI JOGEN CHANDRA BASUMATARY
S/O- SATI RAM BASUMATARY
VILL- BHOGDAL
PO- ORANG
PS-ORANG
DIST UDALGURI
BTAD ASSAM 784514
3: SRI JEWEL DAIMARI
S/O- GENA DAIMARI
VILL- KAHIBARI
PO
PS
DIST UDALGURI BTAD(ASSAM) 784509
4: SRI MANEN BASUMATARY
S/O- MONGAL BASUMATARY
VILL- PAKRIBARI
PO ORANG
PS AND DIST UDALGURI BTAD ASSAM 784114
5: SRI DILIP DAIMARI
S/O- BIREN DAIMARI
VILL- KOLAMONI PARA
PO PATHOKPUR
PS MAZBAT DIST UDALGURI BTAD ASSAM 784507
6: SRI MAYARAM MOCHAHARI
S/O- LAKHIRAM MOCHAHARI
VILL- DHUPGURI
PO AND PS ORANG
DIST UDALGURI
BTAD
ASSAM 784114
7: SRI RATNESWAR NARZARY
S/O- LT. GONA NARZARY
VILL- NO2 SAIKIA CHUBURI
PO ADN PS ORANG
DIST UDALGURI
BTAD ASSAM
784114
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM EDUCAATION (ELEMENTARY)
DEPARTMENT
DISPUR
GUWAHATI 06
2:THE COMMISSIONER AND SECRETARY
TO THE GOVERRNMENT OF ASSAM
W.P.T AND B.C DEPARTMENT
DISPUR
GUWAHATI-06
DIST KAMRUP
ASSAM
3:THE SECRETARY
EDUCATION DEPARTMENT
BTC
KOKRAJHAR
DIST KOKRAJHAR. 783370
4:THE DIRECTOR OF EDUCATION
B.T.C
KOKRAJHAR
DIST KOKRAJHAR
783370
5:THE DEPUTY INSPECTOR OF SCHOOLS
UDALGURI
DIST UDALGURI
DIST UDALGURI (BTAD)
784509
6:THE COMMISSIONER AND SECRETARY
DEPARTMENT OF FINANCE
GOVERNMENT OF FINANCE
GOVERNMENT OF ASSAM
DISPUR
GUWAHATI-06
ASSAM
------------
Advocate for : MRS N SAIKIA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WA/222/2018
SRI DANSWRANG BORO AND 43 ORS
S/O LATE SONI RAM BORO
R/O VILLAGE UTTAR GOLBERA
PO NIZ-DEFELI
PS TAMULPUR
DIST BAKSA BTAD
ASSAM
781367
2: SRI SUKRA CHARJYA DAIMARY
S/O LT. DURGA DAIMARY
R/O.VILL-BILPAR
P.O.-KALAKUCHI
P.S-TAMULPUR
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781367.
3: SRI SUKLESWAR SWARGIARY.
S/O - LT. BIREN SWARGIARY.
R/O.VILL -POLOKATA
P.O.-PADDAPAR .
P.S-TAMULPUR
DISTRICT- BAKSA BTAD (ASSAM).
PIN NO-781367.
4: SRI MANESWAR BORA
S/O-LATE BORGA BORA
R/O-VILL-KALCHENI
P.O.-KALCHENI
P.S- TAMULPUR
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781367.
5: SRI THAKUR BORA
S/O - LATE MAHE RAM BORA
R/O.VILL-NO.2 SUAGPUR
P.O- SUAGPUR
P.S- GORESWAR
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781364.
6: SRI LAKHYESWAR BORO
S/O.-LATE NARESWAR BORA.
RIO
VILL- KATAHBARI
P.O.-PADDAPAR
P.S- TAMULPUR
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781367.
7: SRI DIPAK SWARGIARY
S/O-LATE BALORAM SWARGIARY
R/O.VIII- MAZDIA
P.O.-MAZDIA
P.S- TAMULPUR
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781367.
8: SRI PRABIN KR. BASUMATARY
S/O-LATE BUDRAM BASUMATARY
R/O-VILLAND P .O-NIZ-DEFELI
P.S- TAMULPUR
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781367.
9: SRI CHANDRADHAR BASUMATARY
S/O-LATE GENDA BASUMATARY
R/O-VILL-UTTAR-GOLBEREA
P.O.-JARKONA
P.S. TAMULPUR
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781367
10: SRI NAREN CH. SWARGIARY.
S/O-LATE BRISHPATI SWARGIARY.
R/O-VILL AND P. 0- DEOSUNGA
P.S-TAMULPUR
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781360
11: SRI KAMAL BORO
S/O.RATNESWAR BORO.
R/O.VILL- PADMAPARA
P.O- PADMAPARA
P.S- TAMULPUR.
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781367
12: SRI ANIL NARZARY.
S/O.-LATE DARANDRA NARZERY.
R/O.VILL- TETELIGURI
P.O.-KALAKUCHI
P.S- TAMULPUR
DISTRICT- BAKSA BTAD (ASSAM).
PIN NO-781367.
13: SRI BIPUL BORO
S/O.- DEBENDRA NATH BORA
R/O.- VILL-NIZ-BARSIRAL
P.O- UTTAR
BARSIRAL
P.S-BARMA
DIST.- BAKSA BTAD (ASSAM).
14: SRI ANANDA DAIMARY
S/O-LATE BAKHUNDA DAIMARY
R/O-VILL-NO.3 SUAGPUR
P.O- SUAGPUR
P.S-GARESWAR
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781364.
15: SRI RAJESWAR BORA
S/O.- THAROU RAM BORA
R/O.VILL- PUB-HAWLI P.O- DANGPAR
P.S- TAMULPUR
DIST.- BAKSA BTAD (ASSAM). PIN NO-781367.
16: SRI ARBINDA SWARGIARY
S/O-LATE KULA RAM SWARGIYARY
R/O-VILL-UTTAR GALBERA
P.O- NIZ-NEFELI
P.S- TAMULPUR
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781367
17: SRI PHUKAN CH.BORA
S/O.-LATE BRISTI RAM BORO
RIO. VILL-BAREIGAON
P.O AND P.S- TAMULPUR
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781367.
18: SRI. ANSUMA BORO
S/O-SN THUDE RAM BORO
R/O- VILL-BHERA KHAT
P.O.-HAZARAGAON
P.S. TAMULPUR
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781368.
19: SRI NIRANJAN BORA
S/O-LATE HARKANTA BORO
R/O- VILL - NO.1 JOKMARI
P. O. - NIZ-DEFELI
P.S TAMULIPUR
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781367.
20: SMT. MOHINI BASUMATARY
D/O.- CHANDRA KT. BASUMATARY
R/O.VILL AND P.O- KALBARI
P.S- TAMULPUR
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781367.
21: SMTI. MIJINTHI BRAHMA
D/O.-LATE SUBUTH BRAHMA.
R/O. VIII. -MAGURMARI.
P.O-NAOKATA
P.S- TAMULPUR
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781364
22: SMT. BEAUTY BRAHMA.
D/O.- DHAMTALA BRAHMA.
R/O.VILL- DIGHELIPAR
P.O AND P.S- TAMULPUR
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781367
23: SMTI. ARATI BORO
W/O-UKEAL BORA
R/O-
VILL-DAKHIN DANGARGAON
P.O.-KALCHENI
P.S-TAMULPUR
DIST-BAKSA
B.T.A.D. (ASSAM)
PIN NO-781368
24: SRI KAMALI BORA
S/O-LATE LETRA BORO
R/O-VILL-PACHIM NAOKATA
P.O- NAOKATA
P.S-GORESWAR
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781364.
25: SMT. BINA GOYARI
D/O.-LATE BALEN GAYARI
R/O.VILL-DIGHELIPAR
P.O AND P.S- TAMULPUR
DIST.-BAKSA BTAD (ASSAM).
PIN NO-781367
26: SRI SUNI RAM DAIMARY
S/O.- LATE MURA RAM DAIMARY
R/O.VILL-PACHIM PUNIA
P.O.-TAMULPUR
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781367.
27: SRI LOPARI BORO
S/O-LATE RATI RAM BORO
R/O-VILL-SANTOLA
P.O- ZARKONA
P.S- TAMULPUR
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781367
28: SRI PABIN BORO
S/O-LATE HAREMAL BORO
R/O-VILL-N.C. ANGARKATA
P.O.-CHECHAPANI
P.S.-TAMULPUR.
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781364
29: SRI BAIKUNTHA RAMCHIARY
S/O-LATE LUDURA RAMCHIARY
R/O-VILL AND P.O- NATUN HAWLI.
P.S- TAMULPUR
DIST.-BAKSA BTAD (ASSAM)
PIN NO-781368.
30: SRI RABIN KHAKLARY
S/O-LATE PURNA KHAKLARY
R/O-VILL-NAGAPU
P.O.-KAWLI
P.S.-TAMULPUR.
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781368
31: SRI SUNEN BORO
S/O-SOMBER BORO
R/O
VILL AND P.O-OUBARI
P.S- TAMULPUR
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781364
32: SRI PHATIK BASUMATRY
S/O-JABLA BASUMATRAY
R/O-VILL-NO.1 BAGURIKHUTI
P.O- BAGURIKHUTI
P.S-TAMULPUR
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781368.
33: SMT. ANIMA BASUMATARY
D/O.- GIREN CH. BASUMATARY.
R/O.- VILL-KHAIBARI
P.O- ARNAVAPUR
P.S- TAMULPUR
.
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781368.
34: SRI GAUTAM SWARGIARY
S/O LATE GOJEN SWARGIARY
R/O.VILL- MADARBARI P.O- MAZDIA
P.S- TAMULPUR
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781367
35: SRI NAIBENDRA BORO
S/O SRI SINTHA RAM BARO.
R/O.VILL- 2 SUAGPUR
P.O.-SUAGPUR
P.S-GORESWAR
DIST.-BASKA BTAD (ASSAM).
PIN NO-781364.
36: SRI DEBENDRA MOCHAHARY
S/O-LATE SIMSION MOCHAHARY.
R/ 0- VILLAGE- PATKIJ U II.
P.O.- PATKIJULI
P.S.-TAMULPUR.
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781360.
37: SRI SUK NATH NARZARY
S/O-LATE MAHE RAM NARZERY
R/O-VILL-NO.2 PIPLANI
P.O- KALCHENI
P.S-TAMULPUR
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781368
38: SRI RAJEN BASUMATARY
S/O- LATE KHERAD BASUMATARY.
R/O-VI/L-GHI/AJHAR
P.O- NAGRIJU/I
P.S- TAMU/PUR
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781368.
39: SRI NIREN CH. BORO
S/O-LATE RAMCHARAN BORO
V/O- VILL-KOLBARI.
P.O.-DONGPA
P.S-TAMULPUR
DIST-BAKSA
B.T.A.D. (ASSAM)
PIN NO-781367
40: SRI AJIT BORO
S/O.- MAESWAR BORO
R/O.VILL- DUMURIA P.O- DUMURIA
P.S- TAMULPUR.
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781367
41: SRI MANIK BORO
S/O-LATE UPEN BORO
R/O-
VILL-GERUAPAR
P.O.-DONGPA
P.S-TAMULPUR
DIST-BAKSA
B.T.A.D. (ASSAM)
PIN NO-781367
42: SRI PARMESWAR BORO
S/O LATE SUKRAM BORO
R/O-VILL- RAMESUBURI
P.O.- DONGPAR.
P.S- TAMULPUR
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781367
43: SMTI. JYOTI MUCHAHARY
W /O-LATE LANKESWAR MOCHAHARY
R/ 0- VILLAGE- PARKIJULI
P O . PARKIJUII
P.S TAMULPUR.
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781367
44: SRI KHANINDRA MACHAHARY
S/O.- LT.SUNI RAM MACHAHARY.
R/O .VILL- KALJHAR
P.O. PATKIJULI
P.S- TAMULPUR
DIST.-BASKA BTAD (ASSAM).
PIN NO-781360 .
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM EDUACTION (ELEMENTARY)
DEPARTMENT
DISPUR
GUWAHATI 06
2:THE COMMISSIONER AND SECRETARY
TO THE GOVERNMENT OF ASSAM
W.P.T AND B.C DEPARTMENT
DISPUR
GUWAHATI 06
DIST KAMRUP ASSAM
3:THE SECRETARY
EDUCATION DEPARTMENT
BTC
KOKRAJHAR
DIST KOKRAJHAR
4:THE DIRECTOR OF EDUCATION
B.T.C KOKRAJHAR
DIST KOKRAJHAR
5:THE DEPUTY INSPECTOR OF SCHOOLS
UDALGURI
DIST UDALGURI BTAD
6:THE COMMISSIONER AND SECRETARY
DEPARTMENT OF FINANCE
GOVERNMENT OF ASSAM
DISPUR
GUWAHATI-06
ASSAM
------------
Advocate for : MRS N SAIKIA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WA/214/2018
SRI PRAFULLA BASUMATARY AND 114 ORS
S/O LT. TAPRA BASUMATRY
R/O BHATOPARA
PO PANBARI
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783391
2: RANGJALI BASUMATARY
D/O LT. JOGENDRA BASUMATARY
R/O KOLIAGAON
PO-AMGURI
PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
3: SRI PROTISWAR NARZARY
S/O LT SUNIRAM NARZARY
R/O LAKHIPUR
PO-AMGURI BAZAR
PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
4: SRI MANA RANJAN BORGOYARY
S/O LT. NRIPEN BORGOYARY
R/O ALENGMARI
PO-AMGURI BAZAR
PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
5: SRI JOHN BASUMATARY
S/O LT. BALURAM BASUMATARY
R/O BALAGURI
PO-AMGURI BAZAR
PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
6: SRI RAJEN MUCHAHARY
S/O LT. BISTI MUCHAHARY
R/O AMTEKA
PO-AMTEKA BAZAR
PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
7: GUNESWARI BASUMATARY
D/O LT. PUTIRAM BASUMATARY
R/O GWMBIL
PO-AMTEKA BAZAR
PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
8: DANESWARI MUCHAHARY
D/O SAILENDRA MUCHAHARY
R/O PARBATIJHORA
PO-AMTEKA BAZAR
PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
9: BINANDA BASUMATARY
S/O DAYARAM BASUMTARY
R/O AMLAIGURI
PO-AMTEKA BAZAR
PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
10: GWMSAR BRAHMA
S/O ANDARSING BRAHMA
R/O AMLAIGURI
PO-AMTEKA BAZAR
PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
11: SRI DIPAK KUMAR BRAHMA
S/O ABINASH BRAHMA
R/O ANTHAIBARI
PO-AMTEKA BAZAR
PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
12: SRI PRONAL BRAHMA
S/O HARENDRA BRAHMA
R/O SINAIPATHAR
PPO-AMTEKA BAZAR
PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
13: RUKMINI BASUMATARY
D/O DEBENDRA BASUMATARY
R/O SERFANGURI
PO-AMTEKA BAZAR
PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
14: SRI MAHISWAR BASUMATARY
S/O NAGENDRA BASUMATARY
R/O TULSIDANGI
PO-AMTEKA BAZAR
PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
15: RAHENA BASUMATARY
S/O SULEMAN BASUMATARY
R/O NO. OXIGURI
PO-AMTEKA BAZAR
PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
16: SRI RAJESH ISWARY
S/O SUJINATH ISWARY
R/O NO.3 OXIGURI
PO-AMTEKA BAZAR
PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
17: SRI TIJENDRA BASUMATARY
S/O SIDHANANDRA BASUMATARY
R/O KERDANDA
PO-AMGURI BAZAR
PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
18: SRI PANCHANAN MAHILARY
S/O JURI PRASAD MAHILARY
R/O ANTHAIBARI
PO-AMTEKA BAZAR
PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
19: BHARATI RANI BRAHMA
S/O PHONI BRAHMA
R/O JOYPUR
PO-JOYPUR BAZAR
PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
20: SRI KHANIN NARZARY
S/O BABULAL NARZARY
R/O DAORAIBARI
PO-JHARBISHPANI
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783390
21: MERKHU BASUMATARY
S/O TANESWAR BASUMATARY
R/O-GOYBARI
PO- BAGARGAON
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783390
22: SRI SUREN MUCHAHARY
S/O LT. LOMBAR MUCHAHARY
R/O-NO. 1 LARUGAON
PO-SIKHAGURI
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783390
23: SRI BIREN CH. DAIMARY
S/O LT. BWISAGU DAIMARY
R/O KUNTHAIBARI
PO-J-SILIKHAIBARI
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783390
24: SRI SATIRAM BRAHMA
S/O KHODRA BRAHMA
R/O PASCHIM SIMALAGURI
PO-AMGURI BAZAR
PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
25: SRI UTTAM NARZARY
S/O JAYSING NARZARY
R/O OXIGURI
PO-AMTEKA BAZAR
PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
26: SRI LAKSHMAN BASUMATARY
S/O LT. HALANG BASUMATARY
R/O BATABARI
PO-BAGARGAON
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783390
27: SRI BABURAM BRAHMA
S/O BIMAL CH. BRAHMA
R/O KUNTHAIBARI
PO-SILIKHAGURI
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783390
28: PRANITA BRAHMA
D/O LT. THANESWAR BRAHMA
R/O BARGAON
PO-SILIKHAIGURI
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783390
29: SRI MAHANSING OWARY
S/O LT. KHAMESWAR OWARY
R/O NO. 2 BOULAJHAR
PO-PANBARI
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783391
30: SRI DIHINDRA GOYARY
S/O CHENIRAM GOYARY
R/O PANBARI
PO-PANBARI
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783391
31: CHAMPABATI BRAHMA
D/O RAMESWAR BRAHMA
R/O BARSIJHAR
PO-PANBARI
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783391
32: MANJULA BRAHMA
D/O LT. LALMOHAN BRAHMA
R/O MANIKPUR
PO-JOYPUR BAZAR
PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
ASSAM
PIN-783393
33: SRI PRAMOD CH BORO
S/O TAJEN BORO
R/O LOWERPARA
PO-PANBARI
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783391
34: DHANSIRI GOYARY
S/O LT. MOHENDRA GOYARY
R/O PANBARI
PO-JOYPUR BAZAR
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783391
35: SRI RAJU KUMAR BRAHMA
S/O BIREN CH. BRAHMA
R/O BARGAON LANGDANGPARA
PO-SHIKHAGURI
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783390
36: SRI KHIRENDRA BORO
S/O KALICHARAN BORO
R/O NO.2 BOULAJHAR
PO-PANBARI
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783391
37: SRI SUBIRAM BASUMATARY
S/O KANDARPA BASUMATARY
R/O ANDHARGAON
PO-PANBARI
PS BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783391
38: SRI RABIN CH. BASUMATARY
S/O LT. SOMBARU BASUMATARY
R/O BARPATHAR
PO BARPATHAR
PS BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783391
39: SRI DILIP KR. BASUMATARY
S/O SRI BHABEN CH. BASUMATARY
R/O NO.1 BURISUTI
PO-PANBARI
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783391
40: SRI RAJENDRA BRAHMA
S/O SRI GANASING BRAHMA
R/O TANGABARI
PO NEHRUBAZAR
PS BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
41: SRI BITHALAL NARZARY
D/O LT. ANRIRAM NARZARY
R/O LALIGURI
PO NEHRUBAZAR
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
42: SRI FWTHAISULA BASUMATARY
S/O SRI LALIT CH BASUMATARY
R/O ODALGURI
PO-MALIPARA
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
43: SRI DANSWRANG MUCHAHARY
S/O LT. RANAL MUCHAHARY
R/O SOUTH GURMURGAON
PO-MALIPARA
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
44: SRI UPEN CH.OWARY
S/O LT. KHAREN OWARY
R/O SARAGAON
PO-MALIPARA
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
45: SRI BAHISH RANJAN BASUMATARY
S/O LT. JALESWAR BASUMATARY
R/O DANGAPETA
PO-MALIPARA
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
46: SRI RANSING BASUMATARY
S/O SRI MAJEN BASUMATARY
R/O TINTLANGURI
PO-MALIPARA
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
47: SRI RAHINI KT. BASUMATARY
R/O LT. LAOGA BASUMATARY
R/O CHAMUGAON
PO-MONGOLIAN BAZAR
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM PIN-783393
48: SRI MANAMOHAN BASUMATARY
S/O LT. GOJEN BASUMATARY
R/O MONGOLIAN
PO-MONGOLIAN
PS. BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
49: SRI GWSWKHANG BASUMATARY
S/O SRI BUDANG BASUMATARY
R/O KANTHALGURI
PO-MONGOLIAN
PS. BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
50: SRI SANSWM BRAHMA
S/O-SRI BHABEN BRAHMA
R/O DOLOGAON
PO-MALIPARA
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
51: SRI KHARGESWAR BASUMATARY
S/O LT. SUKUR BASUMATARY
R/O NAODHUBA
PO-MALIPARA
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
52: SRI DHOPA RAM NARZARY
S/O SRI ANTAHALA NARZARY
R/O CHAMUGAON
DAHAPARA
PO-MONGOLIAN
PS. BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
53: MEERA BASUMATARY
D/O-KHAMPA BASUMATARY
R/O NO.1 SISHUBARI
PO-MONGOLIAN
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
54: SRI LAHIT BASUMATARY
S/O BABURAM BASUMATARY
R/O NO.1 BHALATOL
PO- NO. 2 BHALATOL
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783390
55: SRI JIRAN DAIMARY
S/O LT. LANTA DAIMARY
R/O -OWABARI
PO-MONGOLIAN PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783390
56: SRI SAROTHAI BASUMATARY
S/O LT. SUKUR BASUMATARY
R/O SILBARI MONAKOCHA
PO-MONGOLIAN BAZAR
PS. BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
57: SRI SWAMDWN BRAHMA
S/O KATINATH BRAHMA
R/O GOYBARI
PO-MONGOLIAN BAZAR
PS. BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
58: SMT. MUSUKHA BASUMATARY
S/O DAMPLA BASUMATARY
R/O NO. 1 HASRAOBARI
PO-BALLAMGURI
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
59: SRI SANJAY BASUMATARY
S/O KAMLESWAR BASUMATARY
R/O NO.2 BHALATAL
PS. BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783390
60: SRI KAMESWAR GOYARY
S/O MALSING GOYARY
R/O -KHAMAGURI
PO-BOROBAZAR
PS-BIJNI
DIST. CHIRANG
BTAD
ASSAM
PIN-783393
61: SRI SUREN DAIMARY
S/O BUTHE DAIMARY
R/O - MAKRA DAHALAPARA
PO-KOLIAGAON
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783390
62: NANESWAR BASUMATARY
D/O KARDE BASUMATARY
R/O -ASHRABARI
PO-BOROBAZAR
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
63: SUMITRA OWARY
D/O MAHANSING OWARY
R/O - BETNAPARA
PO-BETNAPARA PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
64: SRI BISHNU KR. BASUMATARY
S/O AMARSING BASUMATARY
R/O BATABARI
PO-BETNAPARA
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
65: SRI BALEN CH. HAZOWARY
S/O LT. BENUDHAR HAZOWARY
R/O -SILBARI
PO-BOROBAZAR
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
66: RANEN BASUMATARY
S/O BISTURAM BASUMATARY
R/O -SILBARI
PO-BOROBAZAR PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
67: URMILA GOYARY
D/O THANESWAR GOYARY R/O -AGRONG
PO-ANANDA BAZAR PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783390
68: SRI MANESWAR BASUMATARY
S/O SOMBAR BASUMATARY
R/O -LAHATIPARA
PO-BAGARGAON PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783390
69: SRI ANSULA BASUMATARY
S/O LT. BUGA BASUMATARY
R/O -NO. 2 DOGORPARA
PO-NEHRUBAZAR PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
70: SRI BIRCHARAN KARJEE
S/O LT. MANIRAM KARZEE
R/O -LADAGURI
PO-B/ LADAGURI
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
71: SRI DHANESWAR BRAHMA
S/O RABI RAM BRAHMA
R/O -PANBARI
PO-PANBARI PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783391
72: SRI LAHARAM BASUMATARY
S/O ANESH BASUMATARY
R/O -EAST DAISUMGURI
PO-NO. 2 DAISUMGURI PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
73: SRI CHAMACHARAN BORO
S/O SOREN BORO
R/O -DUTANGPARA
PO-NEHRUBAZAR
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
74: SMT. NIJIRA NARZARY
D/O ASHARU NARZARY
R/O -DOLOGAON
PO-NEHRUBAAAR PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
75: SRI NADIP BRAHMA
S/O ROSEN BRAHMA
R/O -DURGAPUR
PO-KUNGKRAJHORA PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
76: MANUJ KR. MUCHAHARY
S/O BISHANATH MUCHAHARY
R/O -DAISUMJHORA
PO-KUNGKRAJHORA
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
77: RONE BORGOYARY
W/O PARESH MUCHAHARY
R/O -DEOTARY SIMALGURI
PO-BALLAMGURI PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
78: BWHWISHRI BRAHMA
D/O BALENDRA BRAHMA R/O -SIMALGURI
PO-BALLAMGURI
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
79: RIMOLA NARZARY
W/O THANESWAR BASUMATARY
R/O -RINGKHANGPURI
PO-B/LADANGURI
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
80: SRI DARENDRA BRAHMA
S/O THEMAN BRAHMA
R/O -SIMALGURI
PO-BALLAMGURI
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
81: SUMATI BALA BRAHMA
D/O LT. SATISH BRAHMA
R/O -HOLIPARA
PO-BALLAMGURI
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
82: SRI PAKEN CH. BASUMATARY
S/O ATHIRAM BASUMATARY
R/O -CHARANGURI
PO-BALLAMGURI PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
83: SRI SADANANDA DAIMARY
S/O DHAJEN DAIMARY
R/O -KOKRAISALI
PO-BALLAMGURI
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
84: SRI SANSREE BASUMATARY
D/O RAMESWAR BASUMATARY
R/O -RANGIJHORA
PO-KUNKRAJHORA
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
85: NAVI NARZARY
S/O MANGALSING NARZARY
R/O -NO.2 LADANGURI
PO-B/LADANGURI PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
86: SRI PULENDRA BASUMATARY
S/O SELEPA BASUMATARY
R/O -CHOUDHURIPARA
PO-KOLIA MOILA
PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
87: SRI BINASH NARZARY
S/O GANGOB NARZARY
R/O -SERPHANGURI
PO-KOILA MOILA PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
88: SRI NIRUPLAN NARZARY
S/O JITEN NARZARY
R/O -HATIMARA
PO-KOILA MOILA PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
89: SRI SORBESWAR NARZARY
S/O LT. SUNIRAM NARZARY
R/O -KANTHAGURI
PO-BITHINI PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
90: SRI BANKIM MUCHAHARY
S/O KAMESWAR MUCHAHAY
R/O -PAROTJHORA
PO-KOILAMOILA PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
91: SRI BIRESH ISWARY
S/O DEBENDRA ISHWARY
R/O -SOUTH GANDABIL
PO-KOILA MOILA PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
92: SRI RAMESH NARZARY
S/O LT. SASEN NARZARY
R/O -NORTH GANDABIL
PO-KOILA MOILA PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
93: PRAMILA BASUMATARY
D/O GOPISWAR BASUMATARY
R/O LONTIBARI
PO-KOILA MOILA
PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
94: SRI SUCHEN NARZARY
S/O NARESWAR NARZARY
R/O -NORTH GANDABIL
PO-KOILA MOILA
PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
95: RENUKA HAZOWARY
D/O NUKUL HAZOWARY
R/O -SICHUNARI
PO-KOILA MOILA PS-AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
96: SRI TARZEN OWARY
S/O BIWSAGU OWARY
R/O -SONAPUR
PO-KOILA MOILA PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
97: SRI SATRA NARZARY
S/O SAMBHU CHARAN NARZARY
R/O KOILA MOILA
PO-KOILA MOILA
PS AMGURI
DIST. CHIRANG
BTC
ASSAM
PIN-783393
98: SRI PRANESWAR BASUMATARY
S/O BINARAM BASUMATARY
R/O -MAKRA PATKIGURI
PO-KOLIAGAON
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783390
99: SRI RENJEN MUCHAHARY
S/O MANESWAR MUCHAHARY
R/O-PUB MAKRA
PO-KOILAGAON
PS BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783390
100: SRI HEMEL MUCHAHARY
S/O SOMBARU MUCHAHARY
R/O BANDUGURI
PO-KOILAGAON
PS-BIJNI
DIST. CHIRANG
BTC
ASSAM
PIN-783390
101: SRI KANURAM BRAHMA
S/O LATE THARLARAM BRAHMA
R/O NO 2 DARANGA ROUMARI
PO ANANDA BAZAR
PS BIJNI
DIST CHIRANG
BTC
ASSAM 783390
102: SRI SAMAR CH. GOYARY
S/O RAM PRASAD GOYARY
R/O NORTH GARGAON
PO BHALATAL PS BIJNI
DIST CHIRANG
BTC
ASSAM 783390
103: SRI PRANJIT MUCHAHARY
S/O. BANESWAR MUCHAHARY
R/O. MAHADIPARA
P.O. SOUTH BIJNI
P .S. BIJNI
DISTRICT CHIRANG
BTC
ASSAM. PIN NO.783390.
104: MRS.SABITA BASUMATARY
D.O. ANANDARAM BASUMATARY
RIO. KUMARGAON
P.O. DAKHIN
BIJNI P .S. BIJNI
DISTRICT CHIRANG
BTC
ASSAM. PIN NO.783390
105: SRI PHWIDW AOFRAMHARI
S.O. LT.BALENDRA OFRAMHARI
R O. KATRIBARI
P.O. BETNAPARA
P.S. BIJNI DISTRICT CHIRANG
BTC
ASSAM. PIN NO.783393.
106: SRI NIDAN CH.BASUMATARY
S.O. LT.HAREN BASUMATARY
R/O. POSCHALABARI
P.O.
BETNAPARA
P.S. BIJNI
DISTRICT CHIRANG
BTC
ASSAM. PIN NO.783393.
107: SRI SAMEN CH.NARZARY
S.O. LT.TIBLAI NARZARY
R/O. SILBARI
P.O. BOROBAZAR
P .S. BIJNI
DISTRICT CHIRANG
BTC
ASSAM. PIN NO.783393
108: SRI MITHINGA BASUMATARY
S.O. ARIA BSUMATARY
R/O. CHOTO MONAKOCHA
P.O. BETNAPARA
P.S. BIJNI
DISTRICT CHIRANG
BTC
ASSAM.
109: SRI NAGEN CH. OWARY
S/O LT.BHUPEN OWARY
R/ O. NADIAPARA
P.O.
GERUKAPABARI P.S. BIJNI
DISTRICT
CHIRANG
BTC
ASSAM. PIN
NO.783393.
110: SRI GUTHAL DAIMARY
S/O LAHIT DAIMARY .
RIO. BAOTIPARA
P.O. NEHRUBAZAR
P .S. BIJNI
DISTRICT CHIRANG
BTC
ASSAM. PIN NO.783393.
111: MRS.DAMAYANTI BRAHMA
D.O. KHARGESWAR BRAHMA
R/O. NAMJAIPARA
P.O.
BOROBAZAR P.S. BIJNI
DISTRICT
CHIRANG
BTC
ASSAM. PIN NO.783393.
112: SRI BHABEN CHANDRA GOYARY
S/O BIKIRAM GOYARY
R/O. BOGDWARA
P.O. CHULIAKATA
P.S. SARBHOG
DISTRICT CHIRANG
BTC
ASSAM. PIN NO.783391.
113: SRI PANJIT DAIMARY
S.O. PHUKAN DAIMARY
R O. UTTAR BURI KHAMAR
P.O.KHAMARGAON
P.S. SARBHOG
DISTRICT CHIRANG
BTC
ASSAM.
PIN NO.7833911.
114: SRI MANESWAR BORO
S/O MALARAM BORO .
R/O. BOGDWARA
P.O. CHULIAKATA
P .S. SARBHOG
DISTRICT CHIRANG
BTC
ASSAM. PIN NO.783390.
115: SRI SAKARIA BASUMATARY
S.O. LT.SOMBAR BASUMATARY
R/ O. LAOKRIGURI
P.O.
B.LADANGURI
P .S. BIJNI
DISTRICT CHIRANG
BTC
ASSAM. PIN NO.783393 .
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM EDUCATION (ELEMENTARY)
DEPARTMENT
DISPUR
GUWAHATI 06
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
W.P.T. AND
B.C. DEPARTMENT
DISPUR
GUWAHATI 6 DIST. KAMRUP
ASSAM
3:THE SECRETARY
EDUCATION DEPARTMENT
B.T.C.
KOKRAJHAR
DIST. KOKRAJHAR
4:THE DIRECTOR OF EDUCATION
BTC KOKRAJHAR DISTRICT KOKRAJHAR
5:THE DEPUTY INSPECTOR OF SCHOOLS
UDALGURI
DISTRICT UDALGURI. (B.T.A. D.)
6:THE COMMISSIONER AND SECRETARY
DEPARTMENT OF FINANCE
GOVERNMENT OF ASSAM
DISPUR
GUWAHATI-06
ASSAM
------------
Advocate for : MRS N SAIKIA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WA/215/2018
SRI BIJAY CH. BORO AND 42 ORS
S/O LATE POTI RAM BORO
R/O VILL OUGURI
PO BHAGPUR
DISTRICT BAKSA BTAD ASSAM 781366
2: SRI MANI KANTA DAIMARY
S/O- LATE ALANGA DAIMARY
R/O.VILL-KAKERIKUCH I P.O. DWARKUCHI
DISTRICT- BAKSA BTAD (ASSAM).
PIN NO-781376.
3: SRI TANKESWAR BRAHMA.
S/O.- SRI DHAWA RAM BRAHMA.
R/O.VILL- BALABARI
P.O.-BAGHDOBA
DIST.-BASKA BTAD (ASSAM).
PIN NO-781366.
4: SRI ARJAN DAIMARY
S/O.- LT.DHANLA DAIMARY.
R/O VILL- CHIRAKHUNDI
P.O.- DEULKUCHI.
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781354
5: SRI DHIRESWARI BORO
S/O-LATE BHELOW CH. BORO
R/O - VI LL- DHALKUCHI
P .0- DHEULKUCHI
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781354.
6: SMT. RAHILA BORO
D/O.- SRI MANI RAM SORE.
R/O.- VILL-BGURMOW
P.O- GURMOW.
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781366.
7: SMTI. GEETA DEVI BARO
W/O-SRI KAMAL KR. BASUMATARY
R/O-VILL-DHERPA RGAON
P.O.-DHERPARGAON
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781354
8: SRI BIMAL BORO
S/O.- LATE BEGELA BORO
R/O-VILL-PACHIM CHIRAKHUNDI P.O- KACHARI SALMARI DIST.-
KAMRUP (ASSAM) PIN NO-781354.
9: SRI CHANGAL BORO
S/O-LATE LAGAN BORO
R/O-VILL-DWARKUCHI
P.O- DWARKUCHI
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781376
10: MISS ARATI BASUMATARY
D/O.- HALI RAM BASUMATARY.
R/O.VIII- SONMAHARI P.O- GURMOW.
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781366.
11: SRI KHAGEN BORO
S/O.- LATE BANGESWAR BORO
R/O.VILL-PUKHRIPAR (CHENCHAPAR)
P.O.-MAHARIPARA
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781364.
12: SRI DIBAKAR BORO
S/O-LATE PUSHPA RAM BORO
R/O-VILL- TENGAJHAR
P.O.-TENGAJHAR
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781364.
13: SRI BIPIN NARZARY
S/O.- SRI KALI RAM NARZARY.
R/O.VILL- BARKACHULA (THANGABARI)
P .0- MAHARIPARA. BAGHDOBA
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781366.
14: SRI RAJIB BASUMATARY
S/O-LATE KUHI RAM BASUMATARY
R/O-VILL- TENGAJHAR
P.O.-TENGAJHAR
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781364.
15: SRI NAGEN CH. BORA
S/O.- LATE RANJIT CH.BORO.
R/O.VILL- SIMALIBARI
P.O- MAHAJANPARA.
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781366
16: SRI KHARGESWAR BASUMATARY.
S/O.VILL- LATE ATUL CH.BASAUMATARY.
R/O.- SANMAHARI
P.O- GURMOW.
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781366.
17: SMTI. TAPESWARY BORO
W/O-SRI BHABEN CH. BORO
R/O-VILL-LOKHRA BARNAGAR (BAHBARI)
P .O.-BARDANGERIKUCHI
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781366.
18: SRI BILIFANG BORO
S/O.- LATE SURYOMAL SORE
R/O.VILL-OUGURI P.O.-BHAGPUR
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781366.
19: SRI MAHENDRA DAIMARY
S/O-LATE KULA RAM DAIMARY
R/ 0- VILL- NATHKUCHI
P.O.-TENGAJHAR
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781364.
20: SRI HEMEN CH. BORO
S/O-SRI HAREN BORO
R/ 0- VILL- LANAPARA
P .0- BIHAPARA
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781354
21: SRI AKAN BORO.
S/O.-SRI RAMANI BORO.
R/O
VILL-NATHKUCHI
P .O.-TENGAJHAR
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781364.
22: SRI HRITESH BORO
S/O-LATE JANO BORO
R/O_VILL-CHIRAKHUNDI
P .0- DEULKUCHI
DIST.-BAKSA BTAD (ASSAM)
PIN NO-781354.
23: SRI RATNESWAR BASUMATARY
S/O-SRI SONESWAR BASUMATARY
R/O-VILL-NIZ KAURBAHA (CHOURAGURI)
P.O- BARGHULI
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781354
24: SRI BANESWAR BORO
S/O-LATE SURATH CH. BORA
R/O-VILL-KHANDIKAR
P.O- DHEPARGAON
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781354
25: SRI KABI RAM BORO
S/O-LATE GAJEN BORO
R/O-VILL-PUKHURIPAR
P.O- MAHARIPARA
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781364.
26: SRI DHARMESWAR BORO
S/O-LATE MUSIAR BORO
R/O-VILL-KHATPARA
P.O- BARGHULI
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781354.
27: SRI PABIN CH.BORO
S/O.- LATE PARASU RAM BORO
R/O.VILL- DHULABARI
P.O- DHULABARI.
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781354.
28: SRI PHANINDRA BASUMATARY
S/O-VILL-LATE MAHADEB BASUMATARY
R/O-GURMOW
P.O- GURMOW
DIST.-BAKSA
BTAD(ASSAM)
29: SRI HARI CHARAN BORO
S/O.- LATE SONI RAM BORO
R/O.VIII- PUKHURIPAR (MUKALDONG)
P .0- MAHARIPARA.
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781364
30: SRI PROMESWAR BORO
S/O.- LATE BAMBULA BORO
R/O-VILL-BALAHATI (THANGABARI)
P.O.- GURMOW
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781366.
31: SRI DHANESWAR BORO
S/O-LATE GARIB BORO
R/O.VIII- CHIRAKHUNDI (BIHAPARA)
P.O.-DEULKUCHI .
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781354
32: SMT. SARMILA BASUMATARY
W/O-SRI MEDINI KR. BORO
R/ 0- VILL- SILKIJHA R
P .0- SILKIJHAR
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781366
33: SRI DEVA KANTA BORO.
S/O.- LT. RABI RAM BORO
R/O.- DEULKUCHI
P .O.-DEULKUCHI.
DIST.-BASKA BTAD (ASSAM).
PIN NO-781354.
34: SRI BHANU RAM BORO
S/O-LATE BIJEY RAM BORO
R/O-VILL-SINGIMARI
P.O.-KERPAVITA
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781366.
35: SRI SAGEN CH.BORO
S/O.- LATE THUBA BORO
R/O.- VIII-DONGAPARA (HABIBARI)
P.O- BARGHULI
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781354.
36: SMTI. DEUTY BORO
W/O-SRI DILIP BORA
R/O-VILL-BALAHATI
P.O.-GURMOW
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781366.
37: SRI UPEN CH.BORO
S/O.- SAMBAL RAM BORA.
R/O. VILL--DHEPARGAON
P.O.-DHEPARGAON.
DIST.-BAKSA BTAD (ASSAM).
PIN NO-781354
38: SRI DHARMESWAR NARZARY
S/O-LATE SABRO NARZARY
R/O
VILL-KHOPANIKUCHI
P.O- DARKUCHI
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781376.
39: SRI RATNESWAR DAIMARY
S/O-LATE KHADA RAM DAIMARY
R/O-VILL-KERERIKUCHI
P.O- DWARKUCHI
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781376.
40: SRI MITHISAR BASUMATARY
S/O.-LT. BIPIN NASUMATARY .
R/O.VILL- KAKERIKUCHI
P.O.-DARKUCHI.
DISTRICT- BAKSA BTAD (ASSAM).
PIN NO-781376
41: SRI MAHESWAR SWARGIARY
S/O.-SRI JANI RAM SWARGIARY
RIO. VILL-PUKHURIPAR
P.O.-MAHARIPARA
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781364
42: SRI DHARANIDHAR BASUMATARY
S/O-LATE GOLACK BASUMATARY
RI 0- VILL-GA RAGA ON
P .O.-BARDANGERIKUCHI
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781366.
43: SRI SEVEN SWARGIARY
S/O-LATE KULA RAM SWARGIARY
R/O-VILL-GOPCHAR (KENDUGURI)
P.O-SIKIJHAR
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781366 .
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM (ELEMENTARY) DEPARTMENT
DISPUR
GUWAHATI-06
2:THE COMMISSIONER AND SECRETARY
TO THE GOVERNMENT OF ASSAM . W.P.T AND B.C DEPARTMENT
DISPUR
GUWAHATI-06
DIST KAMRUP
ASSAM
3:THE SECRETARY
EDUCATION DEPARTMENT
B.T.C KOKRAJHAR
DIST KOKRAJHAR
4:THE DIRECTOR OF EDUCATION
B.T.C KOKRAJHAR
DIST KOKRAJHAR
5:THE DEPUTY INSPECTOR OF SCHOOLS
UDALGURI
DIST UDALGURI BTAD
6:THE COMMISSIONER AND SECRETARY
DEPARTMENT OF FINANCE
GOVERNMENT OF ASSAM
DISPUR
GUWAHATI 06
ASSAM
------------
Advocate for : MRS N SAIKIA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WA/239/2018
SRI MAZUMDER BRAHMA AND 54 ORS
S/O SRI BINENDRA BRAHMA
R/O VILL BONGSHIJHORA
PO BONGSHIJHORA
PS BOGRIBARI
DIST KOKRAJHAR
BTAD (ASSAM)
2: SRI JINAY KR. BRAHMA.
S/O- BIRCHARAN BRAHMA.
R/O-VILL- PALASHBARI
P.O.- DULIGAON
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337
3: SRI MANINDRA BRAHMA
S/O- LT. SURESH CH. BRAHMA.
R/O-VILL- CHANGBANDHA
P.O.- DULIGAON
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
4: SRI SUJENDRA NATH BRAHMA
S/O- MONDOL BRAHMA.
R/O-VILL- CHOTO BELGURI
P.O.- DULIGAON
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
5: SRI RUPENDRA BRAHMA.
S/O- LT. BALENDRA NATH BRAHMA.
R/O-VILL- MATIADOL
P.O.- MONGLAJHORA
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
6: SRI CHAKRASHAD SWARGIARY
S/O- LT. AKENDRA NATH SWARGIARY.
R/O-VILL- GOMBHIRAGHAT.
P.O.- MONGLAJHORA
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
7: SMT. RWISUMWI BRAHMA.
D/O- NIBARAN CH. BRAHMA.
N/C-VM- NAIGAON.
P.O.- DULIGAON
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
8: SMTI. JAYANTI BALA BRAHMA
D/O- LT. RUPENDRA BRAHMA.
R/O-VILL- NAIGAON.
P.O.- DULIGAON
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337
9: SRI JYATIRMAY BRAHMA.
S/O- LT. JADOB CH. BRAHMA.
R/O-VILL- NAIGAON.
P.O.- DULIGAON
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
10: SRI JAYANTA KR. BRAHMA
S/O- RABINDRA NATH BRAHMA.
R/O-VILL- BELAKHABA
P.O.- SAPOTGRAM
P.S.- BOGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
11: SRI ABINASH BASUMATARY
S/O - LT. BIDHYA RAM BASUMATARY .
R/O-VILL- SAGARPHENA
P.O.- TIPKAI
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
12: SRI SUMANTA BRAHMA
S/O - LAKHISWARAN BRAHMA.
R/O-VILL- CHILKIKATA
P.O.- TIPKAI
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
13: SRI. KAMAL KUMAR BRAHMA
S/O.- RANJIT KUMAR BRAHMA.
R/O.VILL-PANDHAROGAON
P.O.- BASHBARI
P.S.- KAZIGAON.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
14: SRI GABINDHA BRAHMA
S/O- DEBI CHARAN BRAHMA.
R/O-VILL- SINDURIJHORA
P.O.- DULIGAON
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
15: SRI AMARJIT BRAHMA.
S/O- LT. SAILENDRA BRAHMA
R/O-VILL- MOTIADOL.
P.O.- MONGLAJHORA
DISTRICT- KOKRAJHAR
BTAD (ASSAM)
PIN NO-783337.
16: SRI AJIT KR. BRAHMA.
S/O.-HOWARAM BRAHMA
R/O.VILL- KAZIGAON
P.O.- KAZIGAON
P.S.- KAZIGAON.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783339.
17: SRI NILKUMAR BRAHMA
S/O.-LT. AKENDRA NATH BRAHMA
R/O.VILL- DOLONGJHORA
P.O.-KAZIAGAON. P.S.- KAZIGAON.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783339
18: SRI KANAKESWAR BRAHMA
S/O- BINESH CH. BRAHMA.
R/O-VILL- GOMBHIRAGHAT.
P.O.- MONGLAJHORA
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
19: SMTI REBILA BRAHMA.
W/O- RANJAY BRAHMA.
R/O-VILL- HARJHORA
P.O.- MONGLAJHORA
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
20: SRI RANJAY BRAHMA.
S/O- TARANI KANTA BRAHMA.
R/O-VILL- HARJHORA
P.O.- MONGLAJHORA
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
21: SRI PRETIRAM BRAHMA
S/O-LT. LAKENDRA BRAHMA.
R/O-VILL- CHANGBANDHA
P.O.- TIPKAI
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
22: SRI SUNIL KR. BRAHMA.
S/O- SHATIRAM BRAHMA.
R/O-VILL- BELGURI
P.O.- DULIGAON
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
23: MISS KAMALA BRAHMA
D/O- PYARI MAHAN BRAHMA
R/O-VILL- TILAPARA.
P.O.- DULIGAON
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
24: MISS DAHIMA BALA BRAHMA.
D/O.- BARENDRA BRAHMA.
R/O-VILL-HATIMATA
P.O- KAZIGAON
P.S.- KAZIGAON
PIN NO-783339.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
25: SMT. RUPALI BRAHMA
D/O- MANARANJAN NARZARY.
R/O-VILL- TEKONJHORA.
P.O.- MONGLAJHORA
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
26: SRI CHANDAN KOCHARI
S/O- BHABENDRA KOCHARI.
R/O-VILL- BAHURIJHORA
P.O.- MONGLAJHORA
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337
27: SRI NIKHAORI BRAHMA.
S/O- LT. RAMESH CH. BRAHMA.
R/O-VILL- BARSHIJHORA
P.O.- KAZIGAON
P.S.- KAZIGAON.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783339.
28: SRI BWSUMATHI KR. BRAHMA.
S/O.-LATE HARENDRA BRAHMA.
R/O.VILL- GOMBHIRAKATA
P.O.- KAZIGAON .. P.S.- KAZIGAON.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783339.
29: SMT. RAJASRI BRAHMA
D/O- LT. BALENDRA BRAHMA .
R/O-VILL- TULSHIJHORA
P.O.- TIPKAI
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
30: SRI PURANJAY NARZARY
S/O- LT. TARACHAD NARZARY
R/O-VILL- HARHORA
P.O.- MONGLAJHORA
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
31: SMT. GANESWARI BASUMATARY
D/O- SRI TEMNA RAM BASUMATARY
R/O-VILL- GOMBHIRAGHAT
P.O.- MONGLAJHORA
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
32: DILIP KR. BRAHMA.
S/O- NARENDRA NATH BRAHMA.
R/O-VILL- UGRIJHORA
P.O.- DULIGAON
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
33: . SMT. MANEKA BASUMATARY
D/O- SRI TEMNA RAM BASUMATARY
N/O-VILL- GOMBHIRAGHAT
P.O.- MONGLAJHORA
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
34: SRI BISWA RAM BRAHMA
S/O-RABINDRA NATH BRAHMA.
R/O-VILL- HARJHORA
P.O.- MONGLAJHORA
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337
35: SRI SANJAY KR. BRAHMA.
S/O- DHARMESWAR BRAHMA.
R/O-VILL- BISTOMPUR
P.O.- DULIGAON
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
36: SRI BWHWITHI KR. BRAHMA.
S/O.-LATE HARENDRA BRAHMA.
R/O.VILL- GOMBHIRAKATA
P.O.- KAZIGAON .. P.S.- KAZIGAON.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783339.
37: SRI SANJAY BRAHMA.
S/O- MAJENDRA NATH BRAHMA.
R/O-VILL- HAWRIJHORA
P.O.- MONGLAJHORA
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
38: SRI DILIP KR. BRAHMA
S/O- RAJANI BRAHMA.
R/O-VILL- TULSHIJHORA
P.O.- TIPKAI
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337
39: SRI PRASENJIT KR. BRAHMA
S/O- SUJENDRA NATH BRAHMA.
R/O-VILL- DULIGAON
P.O.- DULIGAON
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
40: SRI SANTASH BRAHMA
S/O- BADAN CH. BRAHMA.
R/O-VILL- TULSHIJHORA
P.O.- TIPKAI
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
41: SRI ABINDRA BRAHMA
S/O- CHANDRA MOHAN BRAHMA.
R/O-VILL- SUKANJHORA
P.O.- TIPKAI
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
42: SRI AJAY KR. BRAHMA
S/O- SAILENDRA BRAHMA.
R/O-VILL- TULSHIJHORA
P.O.- TIPKAI
P.S.- BAGRIBARI.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
43: SRI SANENDRA NATH BRAHMA
S/O- LT. RAJANI KANTA BRAHMA
R/O.VILL- PAGOLIJHORA
P.O.- BASHBARI
P.S.- KAZIGAON.
DISTRICT- KOKRAJHAR
BTAD (ASSAM)
PIN NO-783337.
44: SRI DULAL CH. BRAHMA
S/O- LT. LOCHAN BRAHMA
R/O.VILL- MALOTIJHORA
P.O.- BASHBARI
P.S.- KAZIGAON.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
45: SRI RATNA KANTA BASUMATARY
S/O.- LATE NIBARAN CH. BASUMATARY
R/O.VILL-JOLAIGAON
P.O.- BASHBARI
P.S.- KAZIGAON.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
46: SRI SUKUMAR BASUMATARY
S/O - DHIRENDRA NATH BASUMATARY
R/O. VILL JOLAIGAON
P.O.- BASHBARI
P.S.- KAZIGAON.
DISTRICT- KOKRAJHAR
BTAO (ASSAM).
PIN NO-783337
47: SRI. ARUP KUMAR BRAHMA.
S/O.- LT. RAHANI KR. BRAHMA.
R/O. VILL-BANYAGURI.
P.O.- BANYAGURI
P.S.- KAZIGAON.
DISTRICT- KOKRAJHAR
BTAO (ASSAM).
PIN NO-783337
48: SRI. KHARGESWAR BRAHMA
S/O.- LT. RATAN BRAHMA.
R/O. VILL-ALUABARI
P.O.- BASHBARI
P.S.- KAZIGAON.
DISTRICT- KOKRAJHAR
BTAO (ASSAM).
PIN NO-783337
49: SMTI. PARUL BALA BASUMATARY .
W/O.-SRI HIREN BASUMATARY.
R/O. VILL LALMATI
P.O LALMATI TUMBAGAN
P.S
KAZIGAON.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
50: SRI RUNISWAR BRAHMA.
S/O.-LATE RAM MOHAN BRAHMA.
R/O.VILL- PAGOLIJHORA PT-II
P.O.- BASHBARI
P.S.- KAZIGAON.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337
51: SRI BICHU KR. BRAHMA
D/O.- LT. UTTAM KR. BRAHMA.
R/O.VILL- BARAIBARI.
P.O.-BASHBARI. P.S.- KAZIGAON.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
52: SRI SADHAN KR. NARZARY
S/O.-SURESH NARZARY
R/O.VILL- GWMWBIL
P.O.-TUMBAGAN. P.S.- KAZIGAON.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337.
53: SRI DHAN KUMAR BRAHMA.
S/O.- LATE. RUPNATH BRAHMA
R/O.VILL- KAWAHAGI.
P.O.-BASHBARI. P.S.- KAZIGAON.
DISTRICT- KOKRAJHAR
BTAD (ASSAM).
PIN NO-783337
54: MRS. SUMILA BALA BRAHMA
D/O.- RABI KANTA BRAHMA
R/O.VILL- MOLANDUBI
PS MOLANDUBI
PS KAZIGAON
DIST KOKRAJHAR
BTAD (ASSAM)
783337
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVT. OF ASSAM
EDUCATION(ELEMENTARY) DEPARTMENT . DISPUR
GUWAHATI 06
2:THE COMMISSIONER AND SECRETARY
TO THE GOVERNMENT OF ASSAM
W.P.T AND B.C DEPARTMENT DISPUR
GUWAHATI -06
DIST KAMRUP ASSAM
3:THE SECRETARY
EDUCATION DEPARTMENT
BTC
KOKRAJHAR
DIST KOKRAJHAR
4:THE DIRECTOR OF EDUCATION
B.T.C KOKRAJHAR
DIST KOKRAJHAR
5:THE DEPUTY INSPECTOR OF SCHOOLS
KOKRAJHAR
DIST KOKRAJHAR BTAD
6:THE COMMISSIONER AND SECRETARY
DEPARTMENT OF FINANCE GOVERNMENT OF ASSAM
DISPUR
GUWAHATI 06.ASSAM
------------
Advocate for : MRS N SAIKIA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WA/255/2018
SRI LOKNATH BASUMATARY AND6 ORS
S/O LT. ANI RAM BASUMATARY
R/O KEHTULI
P.O. BHAKATPARA
DIST. DARRANG
ASSAM
PIN 784190
2: SRI RAMESH CH .BORO
S/O SRI PUNU RAM BORO
R/O TETELIGURI
P.O. BHAKATPARA
DIST. UDALGURI
(BTAD)
ASSAM
PIN NO. 784190
3: MISS PADMINI BORO
D/O LT. KUTU RAM BORO
R/O PUB BAHJANI
P.O. BARKOLA CHOWK
DIST. DARRANG
ASSAM.
4: SRI BINAN CH. BORO
S/O LT. BELLA RAM BARO
R/O WARPARA
P.O. BHAKATPARA
DIST. UDALGURI (BTAD)
ASSAM
PIN 78419
5: SRI KAMAL CH. BORO
S/O LT. KUSHAL CH. BARO
R/O TETELIBHANGURI
P.O. BHAKATPARA
DIST. UDALGURI (BTAD)
ASSAM
PIN 784190
6: SRI SIMON BASUMATARY
S/O KARLUS BASUMATARY
R/O NO. 4 DHANSIRI
P.O. ROWTA
DIST. UDALGURI
(BTAD)
ASSAM
PIN 784190
7: SRI KAMPEN KR. DAIMARY
S/O SRI BASUNDHAR DAIMARY
R/O JAMUGURI
P.O. BHAKATPARA
DIST. UDALGURI
(BTAD)
ASSAM
PIN 784190
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOV.T OF
ASSAM EDUCATION (ELEMENTARY) DEPTT.
DISPUR
GUWAHATI-6
2:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
W.P.T. AND B.C. DEPTT.
DISPUR
GUWAHATI-6
DIST. KAMRUP
ASSAM.
3:THE SECY.
EDUCATION DEPTT.
B.T.C.
KOKRAJHAR
DIST. KOKRAJHAR
PIN 783370
4:THE DIRECTOR OF EDUCATION
B.T.C. KOKRAJHAR
DIST. KOKRAJHAR
5:THE DEPUTY INSPECTOR OF SCHOOLS
DIST. MANGALDAI
DARRANG (BTAD)
PIN 784125
6:THE COMMISSIONER AND SECY.
DEPTT. OF FINANCE GOVT. OF ASSAM
DISPUR
GUWAHATI-6
ASSAM.
------------
Advocate for : MRS N SAIKIA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : I.A.(Civil)/4271/2019
SRI BIJAY CH. BORO AND 42 ORS
S/O LATE POTI RAM BORO
R/O VILL. OUGURI
P.O. BHAGPUR
DIST. BAKSA (BTAD)
ASSAM
PIN 781366
2: SRI MANI KANTA DAIMARY
S/O- LATE ALANGA DAIMARY
R/O.VILL-KAKERIKUCH I P.O. DWARKUCHI
DISTRICT- BAKSA BTAD (ASSAM).
PIN NO-781376.
3: SRI TANKESWAR BRAHMA.
S/O.- SRI DHAWA RAM BRAHMA.
R/O.VILL- BALABARI
P.O.-BAGHDOBA
DIST.-BASKA BTAD (ASSAM).
PIN NO-781366.
4: SRI ARJAN DAIMARY
S/O.- LT.DHANLA DAIMARY.
R/O VILL- CHIRAKHUNDI
P.O.- DEULKUCHI.
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781354
5: SRI DHIRESWARI BORO
S/O-LATE BHELOW CH. BORO
R/O - VI LL- DHALKUCHI
P .0- DHEULKUCHI
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781354.
6: SMT. RAHILA BORO
D/O.- SRI MANI RAM SORE.
R/O.- VILL-BGURMOW
P.O- GURMOW.
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781366.
7: SMTI. GEETA DEVI BARO
W/O-SRI KAMAL KR. BASUMATARY
R/O-VILL-DHERPA RGAON
P.O.-DHERPARGAON
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781354
8: SRI BIMAL BORO
S/O.- LATE BEGELA BORO
R/O-VILL-PACHIM CHIRAKHUNDI P.O- KACHARI SALMARI DIST.-
KAMRUP (ASSAM) PIN NO-781354.
9: SRI CHANGAL BORO
S/O-LATE LAGAN BORO
R/O-VILL-DWARKUCHI
P.O- DWARKUCHI
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781376
10: MISS ARATI BASUMATARY
D/O.- HALI RAM BASUMATARY.
R/O.VIII- SONMAHARI P.O- GURMOW.
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781366.
11: SRI KHAGEN BORO
S/O.- LATE BANGESWAR BORO
R/O.VILL-PUKHRIPAR (CHENCHAPAR)
P.O.-MAHARIPARA
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781364.
12: SRI DIBAKAR BORO
S/O-LATE PUSHPA RAM BORO
R/O-VILL- TENGAJHAR
P.O.-TENGAJHAR
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781364.
13: SRI BIPIN NARZARY
S/O.- SRI KALI RAM NARZARY.
R/O.VILL- BARKACHULA (THANGABARI)
P .0- MAHARIPARA. BAGHDOBA
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781366.
14: SRI RAJIB BASUMATARY
S/O-LATE KUHI RAM BASUMATARY
R/O-VILL- TENGAJHAR
P.O.-TENGAJHAR
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781364.
15: SRI NAGEN CH. BORA
S/O.- LATE RANJIT CH.BORO.
R/O.VILL- SIMALIBARI
P.O- MAHAJANPARA.
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781366
16: SRI KHARGESWAR BASUMATARY.
S/O.VILL- LATE ATUL CH.BASAUMATARY.
R/O.- SANMAHARI
P.O- GURMOW.
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781366.
17: SMTI. TAPESWARY BORO
W/O-SRI BHABEN CH. BORO
R/O-VILL-LOKHRA BARNAGAR (BAHBARI)
P .O.-BARDANGERIKUCHI
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781366.
18: SRI BILIFANG BORO
S/O.- LATE SURYOMAL SORE
R/O.VILL-OUGURI P.O.-BHAGPUR
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781366.
19: SRI MAHENDRA DAIMARY
S/O-LATE KULA RAM DAIMARY
R/ 0- VILL- NATHKUCHI
P.O.-TENGAJHAR
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781364.
20: SRI HEMEN CH. BORO
S/O-SRI HAREN BORO
R/ 0- VILL- LANAPARA
P .0- BIHAPARA
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781354
21: SRI AKAN BORO.
S/O.-SRI RAMANI BORO.
R/O
VILL-NATHKUCHI
P .O.-TENGAJHAR
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781364.
22: SRI HRITESH BORO
S/O-LATE JANO BORO
R/O_VILL-CHIRAKHUNDI
P .0- DEULKUCHI
DIST.-BAKSA BTAD (ASSAM)
PIN NO-781354.
23: SRI RATNESWAR BASUMATARY
S/O-SRI SONESWAR BASUMATARY
R/O-VILL-NIZ KAURBAHA (CHOURAGURI)
P.O- BARGHULI
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781354
24: SRI BANESWAR BORO
S/O-LATE SURATH CH. BORA
R/O-VILL-KHANDIKAR
P.O- DHEPARGAON
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781354
25: SRI KABI RAM BORO
S/O-LATE GAJEN BORO
R/O-VILL-PUKHURIPAR
P.O- MAHARIPARA
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781364.
26: SRI DHARMESWAR BORO
S/O-LATE MUSIAR BORO
R/O-VILL-KHATPARA
P.O- BARGHULI
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781354.
27: SRI PABIN CH.BORO
S/O.- LATE PARASU RAM BORO
R/O.VILL- DHULABARI
P.O- DHULABARI.
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781354.
28: SRI PHANINDRA BASUMATARY
S/O-VILL-LATE MAHADEB BASUMATARY
R/O-GURMOW
P.O- GURMOW
DIST.-BAKSA
BTAD(ASSAM)
29: SRI HARI CHARAN BORO
S/O.- LATE SONI RAM BORO
R/O.VIII- PUKHURIPAR (MUKALDONG)
P .0- MAHARIPARA.
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781364
30: SRI PROMESWAR BORO
S/O.- LATE BAMBULA BORO
R/O-VILL-BALAHATI (THANGABARI)
P.O.- GURMOW
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781366.
31: SRI DHANESWAR BORO
S/O-LATE GARIB BORO
R/O.VIII- CHIRAKHUNDI (BIHAPARA)
P.O.-DEULKUCHI .
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781354
32: SMT. SARMILA BASUMATARY
W/O-SRI MEDINI KR. BORO
R/ 0- VILL- SILKIJHA R
P .0- SILKIJHAR
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781366
33: SRI DEVA KANTA BORO.
S/O.- LT. RABI RAM BORO
R/O.- DEULKUCHI
P .O.-DEULKUCHI.
DIST.-BASKA BTAD (ASSAM).
PIN NO-781354.
34: SRI BHANU RAM BORO
S/O-LATE BIJEY RAM BORO
R/O-VILL-SINGIMARI
P.O.-KERPAVITA
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781366.
35: SRI SAGEN CH.BORO
S/O.- LATE THUBA BORO
R/O.- VIII-DONGAPARA (HABIBARI)
P.O- BARGHULI
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781354.
36: SMTI. DEUTY BORO
W/O-SRI DILIP BORA
R/O-VILL-BALAHATI
P.O.-GURMOW
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781366.
37: SRI UPEN CH.BORO
S/O.- SAMBAL RAM BORA.
R/O. VILL--DHEPARGAON
P.O.-DHEPARGAON.
DIST.-BAKSA BTAD (ASSAM).
PIN NO-781354
38: SRI DHARMESWAR NARZARY
S/O-LATE SABRO NARZARY
R/O
VILL-KHOPANIKUCHI
P.O- DARKUCHI
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781376.
39: SRI RATNESWAR DAIMARY
S/O-LATE KHADA RAM DAIMARY
R/O-VILL-KERERIKUCHI
P.O- DWARKUCHI
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781376.
40: SRI MITHISAR BASUMATARY
S/O.-LT. BIPIN NASUMATARY .
R/O.VILL- KAKERIKUCHI
P.O.-DARKUCHI.
DISTRICT- BAKSA BTAD (ASSAM).
PIN NO-781376
41: SRI MAHESWAR SWARGIARY
S/O.-SRI JANI RAM SWARGIARY
RIO. VILL-PUKHURIPAR
P.O.-MAHARIPARA
DIST.- BAKSA BTAD (ASSAM).
PIN NO-781364
42: SRI DHARANIDHAR BASUMATARY
S/O-LATE GOLACK BASUMATARY
RI 0- VILL-GA RAGA ON
P .O.-BARDANGERIKUCHI
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781366.
43: SRI SEVEN SWARGIARY
S/O-LATE KULA RAM SWARGIARY
R/O-VILL-GOPCHAR (KENDUGURI)
P.O-SIKIJHAR
DIST.-BAKSA
BTAD(ASSAM)
PIN NO-781366 .
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM EDUCATION (ELEMENTARY) DEPTT.
DISPUR
GUWAHATI 6
2:THE COMMISSIONER AND SECRETARY
TO THE GOVERNMENT OF ASSAM . W.P.T AND B.C DEPARTMENT
DISPUR
GUWAHATI-06
DIST KAMRUP
ASSAM
3:THE SECRETARY
EDUCATION DEPARTMENT
B.T.C KOKRAJHAR
DIST KOKRAJHAR
4:THE DIRECTOR OF EDUCATION
B.T.C KOKRAJHAR
DIST KOKRAJHAR
5:THE DEPUTY INSPECTOR OF SCHOOLS
UDALGURI
DIST UDALGURI BTAD
6:THE COMMISSIONER AND SECRETARY
DEPARTMENT OF FINANCE
GOVERNMENT OF ASSAM
DISPUR
GUWAHATI 06
ASSAM
------------
Advocate for : MRS N SAIKIA
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 5 ORS
BEFORE
HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA
HON'BLE MR. JUSTICE SOUMITRA SAIKIA
(ORAL)
30.11.2021
(Sudhanshu Dhulia, CJ)
Heard Ms. N. Saikia, learned counsel appearing for the
appellants. Also heard Mr. D. Saikia, learned Advocate General,
Assam, as well as Mr. S. Khound, learned Standing counsel,
Bodoland Territorial Council, appearing for the respondents.
2. The writ appellants before this court have challenged the
order dated 15.08.2018, passed by the learned Single Judge
after hearing the writ appellants/writ petitioners in a bunch of
writ petitions [WP(C) 3865/2016 and other connected writ
petitions] as the issue raised by the petitioners in all the writ
petitions were common.
3. This matter relates to an area in Assam which is, inter
alia, under the jurisdiction of the erstwhile Bodoland
Autonomous Council (BTC), now known as "Bodoland
Territorial Council". The limited jurisdiction to the Autonomous
Councils is given in the 6th Schedule of the Constitution of
India, and it is an admitted position that the Autonomous
Councils have certain rights, inter alia, over management of
primary level schools, including the manner in which the
primary education should be imparted in primary schools. The
fact, however, remains that for appointment of teachers in the
primary schools, the law, which is in force has to be followed
and, more importantly, before appointment is made to a post
of teacher in such primary schools, such post must be
sanctioned and if a new law pertaining to such appointment is
to be enforced then it can be done only with previous approval
of the Governor.
4. The material facts which are necessary for our case are
that on 31.03.1997, the Deputy Inspector of Schools, Udalguri,
issued an "Employment Notice" whereby applications were
invited from "intending candidates for the post of "English
Teachers" for Bodo medium L.P. Schools, Schools Matri1 for all
provincialized L.P. schools and LDA for the M.E. & M.V. Schools
for Udalguri Sub Division". The case of the writ
appellants/petitioners is that in response to the aforesaid
Employment Notice they applied for the posts of "English
Teacher" and were given appointment to teach English in L.P.
Schools at a fixed salary of Rs. 900/- per month. The
"Employment Notice" clearly states that the selection of the
candidates were to be done by the respective Management
Committee of the schools. The appointment letters of some of
the appellants/writ petitioners, which have been annexed, also
shows that the appointments were made purely on temporary
basis which could be terminated at any point of time and, more
importantly, the appointments were being made on "non-
sanctioned posts" of "English Teacher". In order to illustrate,
one of the orders of appointment is reproduced below:
Mother
"ORDER
As per approval of the Sub-Divisional Advisory Board
for Elementary Education, BAC, Udalguri, final approval of the
Director of Education, BAC, Kokrajhar vide his letter No.
DE/BAC-EDN/6/97/61 dtd. Kokrajhar, the 3rd Nov/97 subject
to discharge without notice and without assigning any reason
thereof Sri/Smti Ringkhang Khungur Baglari of Vill-
Hanglabasti, P.O.-Ambagaon, in the District of Darrang,
Assam is hereby appointed to act as English Teacher at
Hanglabasti L.P. School against non-sanctioned post under
BAC area (Provincialised/Grant-in-aid) of Udalguri Sub-
Division at the fixed pay of Rs. 900/- (Rupees Nine Hundred)
P.M. only as per new education policy of the BAC w.e.f. the
date of selection of the candidate by managing committee of
the school.
The monthly pay will depend upon the availability of
fund allotted by the BAC.
He/She will not have any right to claim for undergoing
Jr. Basic Training or Deputation till the creation of permanent
post and allotted against their name by the BAC or Govt. of
Assam.
Sd/- Sri K.N. Boro
Deputy Inspector of School
Udalguri
No.-DIS/BAC(U)/Apptt.11/97/62153-62 Dt. 21-11-97"
5. It must be said at the very threshold that appointments
of teachers in primary schools at the relevant time were to be
made according to the Rules, known as "Assam Elementary
Education (Provincialisation) Rules, 1977 (hereinafter referred
to as "Provincialisation Rules". The procedures relating to
appointment of teachers in elementary schools are prescribed
under Rule 32 of the Provincialisation Rules.
2 3. (i) Method of recruitment -In the month of January every year the D. I. shall invite
applications in prescribed form for vacancies of elementary schools teachers which are
likely to occur in the year in his establishment.
(ii) Age - (a) A candidate shall be within the age limit on 1 st January of the year of
recruitment as prescribed by the Government. (b) The upper age limit shall be relaxed,
in favour of Scheduled Castes and Scheduled Tribes as per Rules made by the
Government.
(iii) Qualification. (a) Matriculation/High School/School Leaving Certificate
Examination or any other examination of equivalent standard shall be the minimum
qualification for the post of teacher in Lower Primary and Junior Basic Schools
preference being given to candidates trained in Senior Basic, Normal and Junior Basic
Training Courses.
(b) For M.V. and Senior Basic Schools qualification shall be Matric, Normal or
Intermediate or its equivalent.
(iv) Character. A candidate shall furnish the certificates of character from (1) the
Principal, Academic Officer of the School/College last attended by the candidate and (b)
a respectable person who is well acquainted with (not related to) the candidate
(v) Selection Committee. There shall be a Selection Committee in each educational Sub-
Division to be constituted by the Sub-Divisional Level Advisory Board for Elementary
Education. The Chairman of the Sub-Divisional Level Contd.→ Advisory Board for
Elementary Education and the D.I. of Schools shall be the Chairman and Secretary of the
Selection Committee respectively.
(vi) On receipt of applications, the Selection Committee shall scrutinise the mark sheets
and other necessary testimonials of the candidates and prepare a list of candidates for
interview by the Selection Committee.
The Selection Committee shall then finalise the list of successful candidates in
order of merit after interview and shall put up the list before the Board for approval.
While approving the list, the Board shall be guided by the declared policies of the
Government and instructions issued by the Government from time to time. After
approval of the list by the Board the same shall be sent to the Director of Elementary
Education for his final approval.
The Deputy Inspector of Schools will appoint the selected candidates in order of
merit from the list approved by the Director of Elementary Education as and when
required as per Government Rules and Government instructions for the time being in
force.
The list shall be valid for one year unless its validity is extended by
Government.
(vii) Reservation. - There shall be reservation of posts for Scheduled Castes and
Scheduled Tribes as per rules made by Government from time to time.
(viii) Physical fitness, - (a) A candidate shall be of sound health both physically and
mentally and free from organic defects or bodily infirmity likely to interfere with
his/her duties.
(b) A candidate shall be required to undergo medical examination and to
produce a medical certificate of fitness.
(ix) An appointed candidate may be required to under such in-service training
as Government may decide from time to time.
6. The selection of candidate is to be made by the Selection
Committee which is constituted under Rule 3(v), which reads
as under:
"(v) Selection Committee. There shall be a Selection
Committee in each educational Sub-Division to be constituted
by the Sub-Divisional Level Advisory Board for Elementary
Education. The Chairman of the Sub-Divisional Level Advisory
Board for Elementary Education and the D.I. of Schools shall
be the Chairman and Secretary of the Selection Committee
respectively.
(vi) On receipt of applications, the Selection Committee shall
scrutinise the mark sheets and other necessary testimonials
of the candidates and prepare a list of candidates for
interview by the Selection Committee.
The Selection Committee shall then finalise the list of
successful candidates in order of merit after interview and
shall put up the list before the Board for approval. While
approving the list, the Board shall be guided by the declared
policies of the Government and instructions issued by the
Government from time to time. After approval of the list by
the Board the same shall be sent to the Director of
Elementary Education for his final approval.
The Deputy Inspector of Schools will appoint the
selected candidates in order of merit from the list approved
by the Director of Elementary Education as and when
required as per Government Rules and Government
instructions for the time being in force.
The list shall be valid for one year unless its validity is
extended by Government."
7. Admittedly, the selection of these English Teachers (writ
petitioners/appellants) were not made as per the said Rules,
but as we have already noticed, an "Employment Notice" was
issued, the writ petitioners/appellants responded to the said
"Employment Notice" and they were appointed in the year
1997 as English Teachers purely on temporary basis, against
non-sanctioned posts, on a consolidated remuneration of Rs.
900/- per month.
Thereafter, an order was passed on 12.11.2004 by the
Bodoland Territorial Council Secretariat, by which the services
of these "English Teachers" were terminated. The order reads
as under:
"ORDER
In pursuance of Executive Council's Resolution of BTC
No. 4 dated 12-10-2004 the Bodoland Territorial Council is
pleased to terminate the services of all Mother Teachers, LP
English Teachers, LD Asstts. in ME Schools, Malis (Gardeners)
in High Schools, Asstt. Teachers in High Schools and
Councilised Teachers for which no posts have been
sanctioned by Government of Assam.
The BTC in pursuant of the Executive Council's
Resolution stated above also decides that the BTC is not liable
to pay the salaries of these non-existent, non-sanctioned
posts.
In this connection, the Erstwhile BAC's Executive
Council Resolution No. 3 dated 01-11-96 approving the New
Education Policy of BAC did not follow the existing
Educational Policy of Government of India and Government of
Assam.
This order will come into force with immediate effect.
Sd/-
Joint Secretary
Bodoland Territorial Council
Kokrajhar
Memo No.BTC/Edn(el)63/04/42(A) dated Kokrajhar the 12th
November, 2004."
8. The writ petitioners'/appellants' case is that they were
not aware of such an order since this order was never served
upon them. To the contrary, they submit that they continued
to work as English Teachers in Lower Primary Schools but they
were not getting their salary.
9. All the same, from the records a different picture
appears. It is reflected from the order of the learned Single
Judge dated 15.08.2018 that many of the similarly situated
persons had earlier filed a writ petition before this court, being
WP(C) 4819 of 2011, challenging the order dated 12.11.2004
and seeking their regularisation in service. This writ petition
was dismissed by this court vide an order dated 13.02.2012
and the appeal filed by them against the order dated
13.02.2012, being WA 73/2012, was also dismissed by an
order dated 23.03.2012.
10. Be that as it may, the writ petitioners/appellants, as per
their case, continued to serve as "English Teachers" and,
ultimately, some of them filed writ petitions before this court in
the year 2017 and some of them filed in the year 2018,
wherein their contention was that they had been working as
"English Teachers" for more than twenty years and, in terms of
the law laid down by the Constitution Bench of the Hon'ble
Supreme Court in the case of Secretary, State of Karnataka
and Others vs. Uma Devi and Others, reported in (2006) 4
SCC 1, their services were liable to be regularised.
11. The learned Single Judge, while appreciating the facts
of the case, picked up one of the writ petitions, i.e. WP(C)
2506/2017, where the petitioners had been appointed pursuant
to the said advertisement as Lower Division Assistants (LDA)
but not as teachers. In WP(C) 2506/2017 there were total nine
writ petitioners out of which eight of them had earlier filed a
writ petition, being WP(C) 4918/2011 where they had made
prayer for direction to pay regular as well as the arrear salary
and also to regularize their services. Their writ petition [WP(C)
4819/2011] was dismissed by the learned Single Judge by an
order dated 13.02.2012 wherein it was observed by the
learned Single Judge that a counter-affidavit had been filed in
the case by the State respondents stating that the services of
these writ petitioners had been terminated by an order dated
12.01.2004. These writ petitioners again filed WP(C)
2506/2017. Therefore, they were aware that their services had
been terminated by order dated 12.11.2004, at least they
became aware on 13.02.2012 on which date their writ petition
[WP(C) 4819/2011] was dismissed. Yet in the subsequent writ
petition, i.e. WP(C) 2056/2017 they took a categorical
statement that they were not aware of the termination of their
services vide order dated 12.11.2004.
12. In the present round of litigation, when the petitioners
had filed their claim for regularization of their services, BTC
had filed counter-affidavit wherein it has been stated that the
services of the petitioners stood terminated way back on
12.11.2004 and, since then they are not getting any salary.
After filing of the counter-affidavit by BTC, some of the writ
petitioners amended their writ petitions and sought for writ of
certiorari quashing the order dated 12.11.2004 as well. The
learned Single Judge has given his finding, which is based upon
the earlier findings given by other Judges in earlier writ petition
that it cannot be accepted that the writ petitioners/appellants
were not aware of the order dated 12.11.2004 since it is
evident from the fact that the order dated 12.11.2004 was
known to some of the petitioners. The learned Single Judge
has relied upon the case of K. D. Sharma vs. Steel Authority
of India Ltd. & Ors, reported in (2008) 12 SCC 481 and has
observed that the present petitioners had, in fact, not come
with clean hands and on this aspect alone their writ petitions
were liable to be dismissed. The learned Single Judge has
categorically observed that, in fact, eight out of the nine writ
petitioners in WP(C) No. 2506/2017 were writ petitioners in
WP(C) 4819/2011 and appellants in WA No.73 of 2012, where
they had sought payment of salary and regularization of their
services, but the writ petition as well as the appeal was
dismissed as already noted above. However, these facts were
not disclosed by the petitioners in their subsequent writ
petitions.
13. In any case, even assuming that the writ petitioners
were not aware of the order dated 12.11.2004, the inordinate
delay in filing the writ petitions has not been explained by the
present petitioners in any manner inasmuch as although they
were not getting their salary after 2004, yet they filed writ
petitions only in 2017 and 2018 praying for regularization of
their services, when admittedly they did not get any salary for
a period beyond 12.11.2004. Moreover, the learned Single
Judge has rightly held that the ratio of Uma Devi's case cannot
be applied in the case of the petitioners for many reasons but
primarily for the reason that admittedly they had been working
in non-sanctioned posts.
14. As window of opportunity given by the Constitution
Bench judgment in the case of Uma Devi was for a very limited
purpose. The ratio of Uma Devi's case can be applied only to
those cases where irregular but not illegal appointments have
been made; where the candidates have been working for the
last ten years without the strength of a court's order and,
above all, the mandatory conditions are that the candidates
must be qualified and working in sanctioned posts. This,
admittedly, is not the case here. Therefore, the services of the
writ petitioners are not liable to be regularized as already held
by the learned Single Judge. Moreover, the admitted position is
that appointment of teacher in primary schools, at the relevant
point of time, was to be made under the "Assam Elementary
Education (Provincialisation) Rules, 1977, where provisions
have been made under Rule 3 that for appointment of teachers
in Primary Schools a Selection Committee, constituted by the
Sub-Divisional Level Advisory Board, shall hold the interview,
finalise the list of selected candidates in order of merit and
shall put up the list before the Board for approval. After
approval by the Board the same shall be sent to the Director of
Elementary Education for final approval and, thereafter,
appointments are made by the appointing authority.
15. In the present case, admittedly, these mandatory
procedures were not followed while appointing the writ
petitioners/appellants. On the contrary, the "Employment
Notice" dated 31.03.1997 itself clearly stated that the selection
would be made by the "Managing Committee" of the Schools.
These appointments were to be made in provincialised schools,
where selection is made by a Selection Committee constituted
by an Advisory Board, which has Government officials.
Therefore, the very selection of the writ petitioners/appellants
has been done de hors the Rules. Again, as we have already
noticed, their appointments were not against sanctioned posts.
Another relevant aspect considered by the learned Single
Judge was that there has been inordinate delay in filing the
writ petitions by the petitioners and, in fact, the writ petition
could have been dismissed on grounds of laches.
16. At this juncture, we may also refer to one judgment of
the Hon'ble Supreme Court in the case of Nazira Begum
Lashkar v. State of Assam, reported in (2001) 1 SCC 143,
which relates to large-scale irregular appointments of primary
school teachers in the State of Assam. The facts of the above
case are that the Government was facing allegations of having
made large scale illegal appointments of government officials
without following the prescribed procedure. By order of the
High Court (Gauhati High Court) an enquiry was conducted and
it was found that the appointments of teachers were in
violation of law. A Division Bench of the High Court (Gauhati
High Court) came to the conclusion that the appointments
were in contravention of the statutory rules and the
appointments were cancelled. The order of the High Court was
challenged before the Hon'ble Apex Court. It was held by the
Hon'ble Apex Court that the appointments were made without
selection, interview and the rules applicable for selection and
appointment were not followed and, hence, no interference
was made with the order of the High Court.
16. We have given thoughtful consideration on the
arguments advanced by the learned counsel for the writ
petitioners/appellants; learned Advocate General, Assam as
well as the learned Standing counsel, Bodoland Territorial
Council. After hearing the learned counsel for the parties at
length, we are of the considered opinion that the findings given
by the learned Single Judge was based on evidence and the
law placed before him and we find that the findings are
correct. Therefore, no interference is called for with the order
of the learned Single Judge.
17. We find no merit in these appeals and, accordingly, the
appeals are dismissed. The interim order dated 13.07.2018
stands vacated.
JUDGE CHIEF JUSTICE
Comparing Assistant
