Bhaskar Bora vs Miss Dipanjali Hazarika And 4 Ors
2021 Latest Caselaw 3187 Gua

                                                                   Page No.# 1/5

GAHC010204832018




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/3350/2018

         BHASKAR BORA
         S/O HAREN BORA, R/O GAON BAGHJAP, P.S. JAGIROAD, P.O. NATUN
         BONGALBORI, DIST. MORIGAON, PIN 782411 (OWNER OF VEHICLE NO.
         AS-21-C-0522)



         VERSUS

         MISS DIPANJALI HAZARIKA AND 4 ORS
         R/O VILL. BORNAKHAT, P.S. SONAPUR, DIST. KAMRUP, ASSAM, PIN 782402

         2:SRI DIPANKAR HAZARIKA
          R/O VILL. BORNAKHAT
          P.S. SONAPUR
          DIST. KAMRUP
         ASSAM
          PIN 782402

         3:SRI DIBAKAR HAZARIKA
          R/O VILL. BORNAKHAT
          P.S. SONAPUR
          DIST. KAMRUP
         ASSAM
          PIN 782402

         4:M/S UNITED INDIA INSURANCE CO. LTD.
          RADHIKA BHAVAN G.S. ROAD
          GANESHGURI
          KAMRUP
         ASSAM
          PIN 781006

         5:SRI BHANU BAHADUR
                                                              Page No.# 2/5

            S/O LATE OM BAHADUR
            VILL.DIOSAL
            P.S. JAGIROAD
            DIST. MORIGAON
            ASSAM
            PIN 782413 (DRIVER OF VEHICLE NO. AS-21-C-0522

Advocate for the Petitioner   : MR. B CHAKRABORTY

Advocate for the Respondent : MR D MONDAL




             Linked Case : MACApp./843/2018

            BHASKAR BORA
            S/O HAREN BORA
            R/O GAON BAGHJAP
            P.S. JAGIROAD
            P.O. NATUN BONGALBORI
            DIST. MORIGAON
            PIN 782411 (OWNER OF VEHICLE NO. AS-21-C-0522)


             VERSUS

            MISS DIPANJALI HAZARIKA AND 4 ORS
            R/O VILL. BORNAKHAT
            P.S. SONAPUR
            DIST. KAMRUP
            ASSAM
            PIN 782402

            2:SRI DIPANKAR HAZARIKA
            R/O VILL. BORNAKHAT
             P.S. SONAPUR
             DIST. KAMRUP
            ASSAM
             PIN 782402
             3:SRI DIBAKAR HAZARIKA
            R/O VILL. BORNAKHAT
             P.S. SONAPUR
             DIST. KAMRUP
            ASSAM
             PIN 782402
                                                             Page No.# 3/5

 4:M/S UNITED INDIA INSURANCE CO. LTD.
RADHIKA BHAVAN G.S. ROAD
 GANESHGURI
 KAMRUP
ASSAM
 PIN 781006
 5:SRI BHANU BAHADUR
S/O LATE OM BAHADUR
VILL.DIOSAL
 P.S. JAGIROAD
 DIST. MORIGAON
ASSAM
 PIN 782413 (DRIVER OF VEHICLE NO. AS-21-C-0522)
 ------------
Advocate for : MR. B CHAKRABORTY
Advocate for : MR. R GOSWAMI appearing for MISS DIPANJALI HAZARIKA AND
4 ORS



Linked Case : MACApp./655/2018

SRI BHASKAR BORAH
S/O HAREN BORA
RESIDENT OF GAON
BAGHJAP
DIST MORIGAON
PS JAGIROAD
PO NATUN BONGALBORI 782411
OWNER OF VEHICLE NO AS-21-C-0522


VERSUS

MISS DIPANJALI HAZARIKA AND 4 ORS
VILLAGE BORNAKHAT
PS SONAPUR
 DIST KAMRUP ASSAM
782402

2:SRI DIPANKAR HAZARIKA
VILLAGE BORNAKHAT
PS SONAPUR
 DIST KAMRUP ASSAM
782402
 3:SRI DIBAKAR HAZARIKA
VILLAGE BORNAKHAT
PS SONAPUR
                                                             Page No.# 4/5

 DIST KAMRUP ASSAM
782402
 4:M/S UNITED INDIA INSURANCE CO. LTD
RADHIKA BHAVAN GS ROAD GANESHGURI KAMRUP ASSAM 781006
 5:SRI BHANU BAHADUR
S/O LATE OM BAHADUR
VILL DIOSAL
 PS JAGIROAD
DIST MORIGAON
ASSAM
782413
DRIVER OF VEHICLE NO AS-21-C-0522
 ------------
Advocate for : MR. B CHAKRABORTY
Advocate for : appearing for MISS DIPANJALI HAZARIKA AND 4 ORS

Linked Case : I.A.(Civil)/2589/2018

SRI BHASKAR BORAH
S/O HAREN BORA RESIDENT OF GAON
BAGHJAP DIST MORIGAON
PS JAGIROAD PO NATUN BONGALBORI 782411 OWNER OF VEHICLE NO
AS-21-C-0522

VERSUS

MISS DIPANJALI HAZARIKA AND 4 ORS
VILLAGE BORNAKHAT PS SONAPUR
DIST KAMRUP ASSAM 782402

2:SRI DIPANKAR HAZARIKA
VILLAGE BORNAKHAT
PS SONAPUR
 DIST KAMRUP ASSAM
782402
 3:SRI DIBAKAR HAZARIKA
VILLAGE BORNAKHAT
PS SONAPUR
 DIST KAMRUP ASSAM
782402
 4:M/S UNITED INDIA INSURANCE CO. LTD
RADHIKA BHAVAN GS ROAD GANESHGURI KAMRUP ASSAM 781006
 ------------
Advocate for : MR. B CHAKRABORTY
Advocate for : MR. R GOSWAMI appearing for MISS DIPANJALI HAZARIKA AND
4 ORS
                                                                            Page No.# 5/5

                                  BEFORE
                      HONOURABLE MR. JUSTICE NANI TAGIA

                                      ORDER

Date :29.11.2021

One of the grounds taken by the applicant is that the engaged counsel Mr. A. K. Dutta did not inform the applicant about the judgment & award, dated 15.06.2016, passed by the concerned learned Tribunal in MAC. Case No. 827/2011 and it was much after the lapse of a longer span of time that the applicant came to know from Mr. A. K. Dutta that the judgment & award, in question, has been passed by the learned Tribunal on 15.06.2016 itself.

Since one of the grounds for condoning the delay of 586 days in preferring the connected appeal has been attributed on account of the conduct of the engaged counsel Mr. A. K. Dutta; this Court is of the view that Mr. A. K. Dutta, Advocate, should be arrayed as a party respondent to have his say on the contentions raised by the applicant.

In view of the above, liberty is granted to the applicant to file an application for impleading Mr. A. K. Dutta, Advocate, as a party respondent to this instant proceeding.

List it again as and when such an application is filed by the applicant.

JUDGE Comparing Assistant