Citation : 2021 Latest Caselaw 3181 Gua
Judgement Date : 29 November, 2021
Page No.# 1/7
GAHC010318152019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/77/2020
ON THE DEATH OF MD. ABDUL MOJID
HIS LEGAL HEIRS SONABHAN @ SOBAHAN BEWA AND 11 ORS
W/O LATE ABDUL MOJID
RESIDENT OF VILLAGE KABAITARY PART-I
P.O. JOGIGHOPA
DIST. BONGAIGAON
ASSAM
PIN 783382
2: BULU
S/O LATE ABDUL MOJID
RESIDENT OF VILLAGE KABAITARY PART-I
P.O. JOGIGHOPA
DIST. BONGAIGAON
ASSAM
PIN 783382
3: SAHA ALOM
S/O LATE ABDUL MOJID
RESIDENT OF VILLAGE KABAITARY PART-I
P.O. JOGIGHOPA
DIST. BONGAIGAON
ASSAM
PIN 783382
4: SAHABUDDIN @ SAHAB UDDIN
S/O LATE ABDUL MOJID
RESIDENT OF VILLAGE KABAITARY PART-I
P.O. JOGIGHOPA
DIST. BONGAIGAON
ASSAM
PIN 783382
5: SAHADUL HOQUE @ SAHABUL
Page No.# 2/7
S/O LATE ABDUL MOJID
RESIDENT OF VILLAGE KABAITARY PART-I
P.O. JOGIGHOPA
DIST. BONGAIGAON
ASSAM
PIN 783382
6: TOHIDUL
S/O LATE ABDUL MOJID
RESIDENT OF VILLAGE KABAITARY PART-I
P.O. JOGIGHOPA
DIST. BONGAIGAON
ASSAM
PIN 783382
7: TOHIRON NESSA
W/O SAHAR ALI
D/O LATE ABDUL MOJID
RESIDENT OF VILLAGE MOHANPUR PART-III
P.O. JOGIGHOPA
DIST. BONGAIGAON
ASSAM
PIN 783382
8: MORJINA KHATUN
D/O LATE ABDUL MOJID
9: HASINA KHATUN
W/O MOTIOR RAHMAN
D/O LATE ABDUL MOJID
10: JESMINA KHATUN @ JESMINA
W/O IBRAHIM ALI
D/O LATE ABDUL MOJID
RESIDENT OF VILL BOLANTIAPARA
P.O. NAYER ALGA
P.S. BILASIPARA
DIST. DHUBRI
ASSAM
PIN 783348
11: HAMIDA KHATUN
D/O LATE ABDUL MOJID
RESIDENT OF VILLAGE KABAITARY PART-I
P.O. JOGIGHOPA
DIST. BONGAIGAON
ASSAM
PIN 783382
Page No.# 3/7
12: ABDUL MANNAF
S/O LATE MOYDAN ALI
RESIDENT OF VILLAGE KABAITARY PART-I
P.O. JOGIGHOPA
DIST. BONGAIGAON
ASSAM
PIN 783382
VERSUS
ON THE DEATH OF MUSSTT. MORION NESSA
HER LEGAL HEIRS BAKASA ALI @ BADSA ALI AND 19 ORS.
S/O LATE DILBOR ALI
RESIDENT OF VILLAGE KABAITARY
P.O. JOGIGHOPA
DIST. BONGAIGAON
ASSAM
PIN 783382
2:AFTAB ALI
S/O LATE DILBOR ALI
RESIDENT OF VILLAGE KABAITARY
P.O. JOGIGHOPA
DIST. BONGAIGAON
ASSAM
PIN 783382
3:ATOWAR ALI
S/O LATE DILBOR ALI
RESIDENT OF VILLAGE KABAITARY
P.O. JOGIGHOPA
DIST. BONGAIGAON
ASSAM
PIN 783382
4:ANSERI ALI
S/O LATE DILBOR ALI
RESIDENT OF VILLAGE KABAITARY
P.O. JOGIGHOPA
DIST. BONGAIGAON
ASSAM
PIN 783382
5:ROHIMA KHATUN
W/O SORBESH ALI
D/O LATE DILBOR ALI
VILL. AMBARI
P.O. AMBARI
P.S. LAKHIPUR
DIST. GOALPARA
Page No.# 4/7
ASSAM
PIN 783120
6:PINJIRA KHATUN
W/O ABDUR ROSHID
D/O LATE DILBOR ALI
VILL. KABAITARY PART-III
P.O. KABAITARY
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM
PIN 783382
7:MONJILA KHATUN
W/O MOYNAL HOQUE
D/O LATE DILBOR ALI
VILL. KABAITARY PART-III
P.O. KABAITARY
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM
PIN 783382
8:ELIZA KHATUN
W/O BAKKAR ALI @ ABU BAKKAR
D/O LATE DILBOR ALI
VILL. AND P.O. NAYER ALGA
P.S. BILASHIPARA
DIST. DHUBRI ASSAM
PIN 783348
9:MUSST. AMINA KHATUN
W/O MOYNAL HAQUE
D/O LATE DILBOR ALI
10:MD. ROSTAM ALI
S/O LATE ABDUL RAHMAN
VILL. KABAITARY PART-I
P.O. KABAITARY
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM
PIN 783382
11:MD. OSMAN ALI
S/O LATE ABDUL RAHMAN
VILL. KABAITARY PART-I
P.O. KABAITARY
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM
PIN 783382
12:NOTUB ALI
S/O MD. HASSAN ALI
Page No.# 5/7
VILL. KABAITARY PART-I
P.O. KABAITARY
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM
PIN 783382
13:ANOWAR HUSSAIN
S/O LATE ABDUL SHEIKH
VILL. KABAITARY PART-I
P.O. KABAITARY
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM
PIN 783382
14:AKBAR ALI
S/O AIJUDDIN SHEIKH
VILL. KABAITARY PART-I
P.O. KABAITARY
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM
PIN 783382
15:SHAHJAHAN ALI
S/O AIJUDDIN SHEIKH
VILL. KABAITARY PART-I
P.O. KABAITARY
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM
PIN 783382
16:AZGOR ALI
S/O NILU SHEIKH
VILL. KABAITARY PART-I
P.O. KABAITARY
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM
PIN 783382
17:ASMOT ALI
S/O LATE ABDUL RAHMAN VILL. KABAITARY PART-I
P.O. KABAITARY
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM
PIN 783382
18:HASMOT ALI
S/O LATE ABDUL RAHMAN VILL. KABAITARY PART-I
P.O. KABAITARY
Page No.# 6/7
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM
PIN 783382
19:HASEN ALI
S/O LATE ABDUL RAHMAN VILL. KABAITARY PART-I
P.O. KABAITARY
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM
PIN 783382
20:SURAT ZAMAL
S/O ANSER ALI
VILL. KABAITARY PART-I
P.O. KABAITARY
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM
PIN 783382
------------
Advocate for : MS. R CHOUDHURY
Advocate for : appearing for ON THE DEATH OF MUSSTT. MORION NESSA
HER LEGAL HEIRS BAKASA ALI @ BADSA ALI AND 19 ORS.
BEFORE
HONOURABLE MR. JUSTICE DEVASHIS BARUAH
ORDER
Date : 29.11.2021
Heard Ms. R Choudhury, the learned counsel appearing on behalf of the appellants in RSA No. 4/2020.
The accompanying appeal has already been admitted on the substantial question of law on 27.02.2020.
In view of the above and taking into consideration that if the impugned appeallate judgment and decree is not stayed pending disposal of the instant appeal, irreparable harm and injury would be caused to the appellant, the impugned judgment and decree dated 27.09.2019 passed by the Civil Judge, Bongaigaon in Title Appeal No. 11/2018 shall remain stayed pending disposal of the instant appeal.
Page No.# 7/7
I.A. stands disposed of.
JUDGE
Comparing Assistant
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!