Motiur Rahman vs The State Of Assam And 6 Ors
2021 Latest Caselaw 3127 Gua

                                                                    Page No.# 1/13

GAHC010253732019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/7705/2019

         MOTIUR RAHMAN
         S/O ABDUL HAQUE, R/O VILL. ZAKIALA, P.O. ERALIGOOL, P.S.
         PATHERKANDI, DIST. KARIMGANJ, PIN-788723



         VERSUS

         THE STATE OF ASSAM AND 6 ORS.
         REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM,
         PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR, GUWAHATI-
         781006

         2:THE COMMISSIONER
          PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR
          GUWAHATI-781022

         3:THE DEPUTY COMMISSIONER
          KARIMGANJ
         ASSAM
          PIN-788710

         4:THE BLOCK DEVELOPMENT OFFICER
          PATHERKANDI DEVELOPMENT BLOCK
          DIST. KARIMGANJ
         ASSAM
          PIN-788723

         5:MUHIBUR RAHMAN
          S/O RAFIQUE UDDIN
          R/O WARD NO. 7
         VILL. ISLAMBASTI
          P.O. ERALIGOOL
          DIST. KARIMGANJ
                                                   Page No.# 2/13

             PIN-788723

            6:ABDUS SALAM
             S/O LT. ABUL HUSSAIN
             R/O WARD NO. 4
            VILL. SUNAPUR
             P.O. ERALIGOOL
             DIST. KARIMGANJ
             PIN-788723

            7:ABDUL RAJJAK
             S/O LT. RAHMAT ALI
             R/O WARD NO. 7
            VILL. ISLAMBASTI
             P.O. ERALIGOOL
             DIST. KARIMGANJ
             PIN-78872

Advocate for the Petitioner   : MR. P N GOSWAMI

Advocate for the Respondent : GA, ASSAM




             Linked Case : Cont.Cas(C)/639/2019

            MOTIUR RAHMAN
            S/O- ABDUL HAQUE
            R/O- VILL- ZAKIALA
            P.O. ERALIGOOL
            P.S. PATHERKANDI
            DIST- KARIMGANJ
            PIN- 788723


             VERSUS

            ANBHAMATUN M.P.
            DY. COMMISSIONER
            KARIMGANJ
            DIST- KARIMGANJ
            ASSAM
            PIN- 788710
                                                            Page No.# 3/13

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Advocate for : MR. P N GOSWAMI Advocate for : MRS. D DAS BARMAN appearing for ANBHAMATUN M.P.

Linked Case : WP(C)/7503/2019

MOTIUR RAHMAN S/O. ABDUL HAQUE VILL. ZAKIALA P.O. ERALIGOOL P.S. PATHERKANDI DIST. KARIMGANJ PIN-788723.

VERSUS

THE STATE OF ASSAM AND 6 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEV. DEPTT. DISPUR GUWAHATI-781006.

2:THE COMMISSIONER

PANCHAYAT AND RURAL DEV. DEPTT. JURIPAR GUWAHATI-781022. 3:THE DY. COMMISSIONER

KARIMGANJ ASSAM PIN-788710.

4:THE BLOCK DEVELOPMENT OFFICER

PATHERKANDI DEVELOPMENT BLOCK DIST. KARIMGANJ ASSAM PIN-788723.

5:MUHIBUR RAHMAN S/O. RAFIQUE UDDIN R/O. WARD NO.7 VILL. ISLAMBASTI P.O. ERALIGOOL P.S. PATHERKANDI DIST. KARIMGANJ Page No.# 4/13

PIN-788723.

6:ABDUS SALAM S/O. LT. ABUL HUSSAIN R/O. WARD NO.4 VILL. SUNAPUR P.O. ERALIGOOL P.S. PATHERKANDI DIST. KARIMGANJ PIN-788723.

7:ABDUL RAJJAK

S/O. LT. RAHMAT ALI R/O. WARD NO.7 VILL. ISLAMBASTI P.O. ERALIGOOL P.S. PATHERKANDI DIST. KARIMGANJ PIN-788723.

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Advocate for : MR. P N GOSWAMI Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 6 ORS.

Linked Case : WP(C)/2297/2020

JOYNAL ABEDIN S/O ISRAIL HOQUE VILL. KATHALGURI P.O. MATHALGURI PS. CHAPAR DIST. DHUBRI ASSAM

VERSUS

THE STATE OF ASSAM AND 7 ORS. REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT ND RURAL DEVELOPMENT DEPTT. DISPUR GUWAHATI-781006

2:THE ASSAM STATE ELECTION COMMISSIONER REP. BY THE COMMISSIONER HOUSEFED COMPLEX DISPUR GUWAHATI-781006 Page No.# 5/13

3:THE DEPUTY COMMISSIONER DHUBRI DIST. DHUBRI ASSAM 4:THE CHIEF EXECUTIVE OFFICER DHUBRI ZILLA PARISHAD DHUBRI ASSAM 5:THE BLOCK DEVELOPMENT OFFICER CHAPAR SALKOCHA DEVELOPMENT BLOCK CHAPAR DIST. DHUBRI ASSAM 6:THE SECRETARY 132 NO . RANGAMATI GAON PANCHAYAT UNDER CHAPAR- SALKOCHA DEVELOPMENT BLOCK DIST. DHUBRI ASSAM 7:ABU BAKKAR SIDDIQUE S/O- MAJAR ALI VILL- KUSHALMARI P.O- MAJERGAON DIST.- DHUBRI ASSAM PIN -783376.

8:MUSHAROF HUSSAIN S/O- ASHAROF ALI VILL- MAJER GAON P.O- MAJERGAON DIST. DHUBRI ASSAM PIN- 783376.

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Advocate for : MR. S BARTHAKUR Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 7 ORS.

Linked Case : WP(C)/2691/2020

SARASWATI RABIDAS W/O- SRI RANJIT RABIDAS R/O- VILL- VERNERPUR P.O. VERNERPUR DIST.- HAILAKANDI PIN- 788163 ASSAM Page No.# 6/13

VERSUS

THE STATE OF ASSAM AND 5 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GHY-06

2:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR GHY-22 3:THE DY. COMMISSIONER HAILAKANDI ASSAM 4:THE CHIEF EXECUTIVE OFFICER HAILAKANDI ZILLA PARISHAD HAILAKANDI DIST.- CACHAR P.O. HAILAKANDI PIN- 788151 ASSAM 5:BLOCK DEVELOPMENT OFFICER LALA DEVELOPMENT BLOCK P.O. AMALA PIN- 788165 DIST.- HAILAKANDI ASSAM 6:SANJAY RABIDAS S/O- RANDHIR RABIDAS R/O- VILL- VERENERPUR T.E.

P.O. VERNERPUR DIST.- HAILAKANDI PIN- 788163 ASSAM

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Advocate for : MR H I CHOUDHURY Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 5 ORS.

Linked Case : WP(C)/1147/2020

MINUWARA KHATUN W/O- AYNAL HAQUE Page No.# 7/13

R/O- VILL- PAHARPUR KATULI P.S- BAGHBAR P.O- MANDIA DIST- BARPETA ASSAM PIN- 781038

VERSUS

THE STATE OF ASSAM AND 9 ORS REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT DISPUR GUWAHATI- 781006

2:THE COMMISSIONER PNRD JURIPAR GUWAHATI- 781022 3:THE DEPUTY COMMISSIONER BARPETA ASSAM 4:THE BDO MANDIA DEVELOPMENT BLOCK DIST- BARPETA ASSAM 5:THE GAON PANCHAYAT SECRETARY 84 NO. BAMUNDANGRA GAON PANCHAYAT MANDIA DEVELOPMENT BLOCK P.O- MANDIA DIST- BARPETA ASSAM PIN- 781308 6:KAZI SAIFUL ISLAM S/O- KAZI BAHAR ALI R/O- VILL- PAHARPUR KATULI P.S- BAGHBAR P.O- MANDIA DIST- BARPETA ASSAM PIN- 781308 7:KAYES ALI S/O- LATE KITAB ALI R/O- VILL- PAHARPUR KATULI P.S- BAGHBAR P.O- MANDIA DIST- BARPETA Page No.# 8/13

ASSAM PIN- 781308 8:ANWAR HUSSAIN S/O- LATE JAUKHAN ALI R/O- VILL- PAHARPUR KATULI P.S- BAGHBAR P.O- MANDIA DIST- BARPETA ASSAM PIN- 781308 9:GOLAP HUSSAIN S/O- LATE AZIMUDDIN R/O- VILL- PAHARPUR KATULI P.S- BAGHBAR P.O- MANDIA DIST- BARPETA ASSAM PIN- 781308 10:MIR HUSSAIN S/O- LATE AZIMUDDIN R/O- VILL- PAHARPUR KATULI P.S- BAGHBAR P.O- MANDIA DIST- BARPETA ASSAM PIN- 781308

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Advocate for : MR. I CHOUDHURY Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 9 ORS

Linked Case : WP(C)/7503/2013

ANUP KR. NATH and ANR S/O SRI BHABA KANTA NATH R/O VINAYAK APARTMENT 5TH FLOOR 6TH MILE KHANAPARA P.S. DISPUR GUWAHATI- 781022.

2: SMT. MOON MOON NATH W/O SRI ANUP KR. NATH R/O VINAYAK APARTMENT 5TH FLOOR 6TH MILE KHANAPRA Page No.# 9/13

P.S. DISPUR GUWAHATI- 781022. VERSUS

HOUSING @ URBAN DEVELOPMENT and ANR. CORPORATION LTD. A GOVT.OF INDIA ENTERPRISE HAVIN GITS REGISTERED OFFICE AT HUDCO BHAWAN INDIA HABITAT CENTRE LODHI ROAD NEW DELHI-110003 AND ITS REGIONAL OFFICE AT HOUSEFED COMPLEX RUKMINIGAON G.S. ROAD GUWAHATI-22.

2:AUTHORIZED OFFICER

HOUSING and URBAN DEVELOPMENT CORPORATION LTD HOUSEFED COMPLEX RUKMINIGAON G.S. ROAD GUWAHATI-22.

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Advocate for : MR.M AGARWAL Advocate for : appearing for HOUSING @ URBAN DEVELOPMENT and ANR.

Linked Case : WP(C)/26/2020

NARGIS JAHAN W/O FAIZUL ISLAM VILL. BHANGARPAR PART-IV P.O. BHANGARPAR P.S. BORKHOLA DIST-CACHAR ASSAM. PIN-788817

VERSUS

THE STATE OF ASSAM AND 5 ORS. REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GUWAHATI-6

2:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR PANJABARI GUWAHATI-781022 Page No.# 10/13

3:THE DEPUTY COMMISSIONER CACHAR SILCHAR PO. SILCHAR DIST. CACHAR ASSAM PIN-788001 4:THE CHIEF EXECUTIVE OFFICER ZILLA PARISHAD CACHAR PO SILCHAR DIST. CACHAR ASSAM PIN-788801 5:THE BLOCK DEVELOPMENT OFFICER SALCHAPRA DEVELOPMENT BLOCK P.O. SALCHAPRA DIST. CACHAR ASSAM PIN-788801 6:ISMATARA BEGUM LASKAR W/O AKTAR HUSSAIN LASKAR VILL BHANGARPAR PART-I P.O. BHANGARPAR P.S. BORKHOLA DIST. CACHAR ASSAM PIN-788817

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Advocate for : MR. P N GOSWAMI Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 5 ORS.

Linked Case : WP(C)/7729/2018

BAHAR UDDIN S/O LATE ABDUL NOOR R/O VILL- KURTI P.O. KATHALTULI P.S. BAZARICHERRA

PIN - 78825

DIST. KARIMGANJ ASSAM Page No.# 11/13

VERSUS

THE STATE OF ASSAM AND 2 ORS. REP. BY IS COMMISSIONER AND SECRETARY TO THE PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT

GOVT. OF ASSAM

DISPUR GUWAHATI - 781006.

2:ASSAM STATE ELECTION COMMISSIONER HOUSE FED COMPLEX DISPUR GUWAHATI - 781006. 3:THE DEPUTY COMMISSIONER

DIST. KARIMGANJ PIN - 788710.

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Advocate for : MR. D K BAGCHI Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.

Linked Case : WP(C)/2687/2020

RABIA NURJAHAN LASKAR W/O- MAHMOD HUSSAIN BARBHUIYA R/O- VILL- GANIGRAM PART III P.O- MOHADEVPUR PIN- 788025 DIST- CACHAR ASSAM

VERSUS

THE STATE OF ASSAM AND 5 ORS REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT DISPUR GUWAHATI- 781006

2:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT DEPTT Page No.# 12/13

JURIPAR GUWAHATI- 781022 3:THE DEPUTY COMMISSIONER CACHAR SILCHAR PIN- 788001 ASSAM 4:THE CEO CACHAR ZILLA PARISHAD DIST- CACHAR P.O- SILCHAR PIN- 788001 ASSAM 5:THE BLOCK DEVELOPMENT OFFICER KATIGORAH DEVELOPMENT BLOCK P.O- KATIGORAH DIST- CACHAR PIN- 788805 ASSAM 6:DILENUR AHMED BARBHUIYA S/O- LATE BILLAL UDDIN BARBHUIYA R/O- VILL- GANIGRAM PART-III P.O- MOHADEVPUR PIN- 788025 DIST- CACHAR ASSAM

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Advocate for : MR H I CHOUDHURY Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 5 ORS

Linked Case : WP(C)/7789/2018

JAHANARA BEGOM W/O- MD. ABDUL BASIT VILL- DAKSHINKUL P.S. BADARPUR P.O. BHANGABAZAR SUB-DIVISION KARIMGANJ DIST- KARIMGANJ ASSAM

VERSUS

THE STATE OF ASSAM AND 2 ORS. REP. BY ITS COMM. AND SECY.

Page No.# 13/13

PANCHAYAT AND RURAL DEVELOPMENT DISPUR GHY-6

2:THE STATE ELECTION COMMISSION REP. BY STATE ELECTION COMMISSIONER GHY-6 3:THE DY. COMMISSIONER KARIMGANJ ASSAM

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Advocate for : MR. S K TALUKDAR Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.

BEFORE HONOURABLE MR. JUSTICE MANISH CHOUDHURY ORDER 26.11.2021

Learned counsel for the petitioners are present.

A submission is made by Mr. A. Bhattacharya, learned Standing Counsel, Panchayat and Rural Development Department that these cases have been entrusted to Mr. M. Nath, learned Standing Counsel, Panchayat and Rural Development Department, who is suffering from some ailment. Mr. Bhattacharya has sought for listing of the cases in the next week in order to enable Mr. Nath to address this Court.

In view of the ground of ailment cited by Mr. Bhattacharya, the prayer is not opposed to by learned counsel for the other parties.

List the cases on 03.12.2021.

Mr. H.R.A. Chuodhury, learned senior counsel has submitted that the issues in most of the cases are covered by a Division Bench judgment and order dated 12.11.2021 passed in W.P.(C) no. 510/2020.

JUDGE

Comparing Assistant