Citation : 2021 Latest Caselaw 3102 Gua
Judgement Date : 24 November, 2021
Page No.# 1/2
GAHC010020422021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MFA/21/2021
M/S STAR CEMENT LTD.
(FORMERLY CEMENT MANUFACTURING CO. LTD.) MAYUR GARDEN, 2ND
FLOOR, G.S. ROAD, GUWAHATI-781005.
VERSUS
THE UNION OF INDIA AND ANR
REP. BY THE GENERAL MANAGER, N.F. RAILWAY, MALIGAON,
GUWAHATI, ASSAM- 781011.
2:THE UNION OF INDIA
REP. BY THE GENERAL MANAGER
EASTERN RAILWAY
17- NETAJI SUBHASH ROAD
KOLKATA- 700001
Advocate for the Petitioner : MR. K P MAHESWARI
Advocate for the Respondent : SC, RAILWAY
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 24.11.2021
Heard Ms. C. Saha, learned counsel for the appellant and Mr. S.P. Goala, learned counsel for the respondent No. 1 as well as Mr. G. Goswami, learned counsel for the respondent No. 2.
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LCR is received.
Mr. Goala, learned counsel for the respondent No. 1 submits that against the same judgment, some other appeals are also pending for disposal and therefore prays for listing this matter along with the said appeals.
The payer is allowed.
List the matter for final hearing in the month of December, 2021 along with MFA 15/2021, MFA 18/2021, MFA 21/2021, MFA 23/2021, MFA 24/2021, MFA 26/2021, MFA 28/2021, MFA 29/2021, MFA 30/2021, MFA 31/2021, MFA 36/2021, MFA 37/2021, MFA 41/2021, MFA 44/2021, MFA 45/2021, MFA 46/2021, MFA 48/2021, MFA 49/2021, MFA 50/2021, MFA 51/2021, MFA 52/2021, MFA 56/2021, MFA 61/2021, MFA 64/2021, MFA 65/2021, MFA 67/2021, MFA 69/2021, MFA 70/2021, MFA 71/2021, MFA 78/2021, MFA 79/2021, MFA 81/2021, MFA 94/2021,
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