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Page No.# 1/3 vs The State Of Assam And Anr
2021 Latest Caselaw 3046 Gua

Citation : 2021 Latest Caselaw 3046 Gua
Judgement Date : 23 November, 2021

Gauhati High Court
Page No.# 1/3 vs The State Of Assam And Anr on 23 November, 2021
                                                                     Page No.# 1/3

GAHC010208682016




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./281/2016

            ALTAF HUSSAIN BARBHUYAN @ ALTA HUSSAIN and 2 ORS
            S/O ABDUL WAHID BARBHUIYA, R/O JAMALPUR VILL., P.S. DHALAI, DIST.
            CACHAR

            2: ABDUL KADIR
             S/O LATE BALU MIYA
             R/O JAMALPUR VILL. P.S. DHALAI
             DIST. CACHAR

            3: ABDUL WAHID BARBHUYAN
             S/O LATE MUBARAK ALI
             R/O JAMALPUR VILL.
             P.S. DHOLAI
             DIST. CACHAR

            VERSUS

            THE STATE OF ASSAM and ANR

            2:MD. AINUL HAQUE MAZUMDER
             S/O LATE MAYUB RAJA
             R/O JAMALPUR VILL.
             P.S. DHALAI
             DIST. CACHAR
             PI

Advocate for the Petitioner   : MRN J DAS

Advocate for the Respondent :
                                                                              Page No.# 2/3

            Linked Case : Crl.A./260/2016

            BORAI MIA @ GIASUDDIN and 3 ORS
            S/O LATE AKKADDAS ALI

            2: BADAL MIA
            S/O LATE AKADDAS ALI

            3: SIRAJ UDDIN
            S/O LATE AKLU MIA

            4: TAIMUSH UDDIN BARBHUIYA
            S/O LATE AKLU MIA BARBHUIYA
            ALL R/O VILL. JAMALPUR
            P.S. DHOLAI
            DIST. CACHAR
            ASSAM.
            VERSUS

            THE STATE OF ASSAM and ANR
            TO BE REPRESENTED BY THE LEARNED PUBLIC PROSECUTOR OF
            HON'BLE GAUHATI HIGH COURT

            2:AINUL HAQUE
            S/O LATE MOYAB RAJA OF VILL. JAMALCHAR
             P.S. DHOLAI
             DIST. CACHAR
            ASSAM
             PIN 788001
             ------------
            Advocate for : MR A R BHUYAN
            Advocate for : PP
            ASSAM appearing for THE STATE OF ASSAM and ANR



                                   BEFORE
                    HON'BLE MR. JUSTICE N. KOTISWAR SINGH
                     HON'BLE MRS. JUSTICE MALASRI NANDI

                                            ORDER

23.11.2021 [N. Kotiswar Singh, J.]

Heard Mr. D. Borah, learned counsel for the appellants in Crl.A. No.281/2016 and Mr. Page No.# 3/3

M.A.I. Hussain, learned counsel for the appellants in Crl.A. No.260/2016. Also heard Mr. P.

Borthakur, learned Additional Public Prosecutor, Assam, appearing for the State respondent.

Mr. Hussain, learned counsel for the appellants in Crl.A. No.260/2016 submits that he

would endorse the submission advanced by Mr. D. Borah, learned counsel for the appellants

in Crl.A. No.281/2016 as the issues in both the appeals are of similar in nature which have

arisen out of the same incident and common judgment.

Hearing concluded.

Judgment reserved.


                Sd/- Malasri Nandi                Sd/- N. Kotiswar Singh
                      JUDGE                                JUDGE




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