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National Insurance Company ... vs Md Shikh Babul Haque And Anr
2021 Latest Caselaw 2945 Gua

Citation : 2021 Latest Caselaw 2945 Gua
Judgement Date : 17 November, 2021

Gauhati High Court
National Insurance Company ... vs Md Shikh Babul Haque And Anr on 17 November, 2021
                                                                       Page No.# 1/2

GAHC010097232018




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : I.A.(Civil)/1635/2018

            NATIONAL INSURANCE COMPANY LIMITED
            REGISTERED HEAD OFFICE AT 3, MIDDLETON STREET, CALCUTTA-
            700071,REPRESENTED BY THE ASSISTANT MANAGER, GAUHATI
            REGIONAL OFFICE ,BHANGAGARH, GUWAHATI -781005



            VERSUS

            MD SHIKH BABUL HAQUE AND ANR
            S/O MD ABDUL JALIL , VILL. KOROINI BENGALI GAON,
            BKOJKHOWACHAPARI, P.O. KALIABHUMURA, P.S. TEZPUR , DIST.
            SONITPUR ,ASSAM PIN 784182

            2:MD FARUK AHMED
             S/O MD SULEMAN ALI
            VILL. PURANI ALIMUR
            PANCHMILE
             P.S. TEZPUR
             DIST. SONITPUR
            ASSAM PIN 78402

Advocate for the Petitioner   : MS. R D MOZUMDAR

Advocate for the Respondent : MR. A GANGULY
                                                                        Page No.# 2/2

                                    BEFORE
                        HONOURABLE MR. JUSTICE NANI TAGIA

                                        ORDER

Date : 17.11.2021

Ms. R. D. Mozumdar, learned counsel for the applicant prays for and is granted three weeks time to implead the concerned advocate as a party, who has been alleged to have not communicated the judgment and award passed by the learned Tribunal dated 28.07.2016 until 15.02.2018.

Mr. A. Ganguli, learned counsel for the respondent No.1 is present and is also heard.

List it after 3(three) weeks.

JUDGE

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