Bajaj Allianz General Insurance ... vs Md Khalilur Rahman And Anr
2021 Latest Caselaw 2942 Gua

                                                                   Page No.# 1/2

GAHC010142522018




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                                 Case No.: I.A.(Civil)/676/2021

         BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD
         BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD
          Address - BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Address - HAVING
         ITS REGISTERED OFFICE AT GE PLAZA
          AIRPORT ROAD
          YERWADA
          PUNE AND HAVING ITS REGIONAL OFFICE AT KOLKATTA
          AND ONE OF ITS AREA OFFICE AT GS ROAD
          GANESHGURI GUWAHATI 5 ASSAM


          VERSUS

         MD KHALILUR RAHMAN AND ANR
         MD KHALILUR RAHMAN AND ANR
         Address - MD KHALILUR RAHMAN AND ANR Address - S/O MD. OHED ALI
         RESIDENT OF VILLAGE SALAPATHAR PS BATADRABA
         DIST NAGAON
         ASSAM


         ------------
         Advocate for : MR. K K BHATRA
         Advocate for : appearing for MD KHALILUR RAHMAN AND ANR
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                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                        ORDER

16.11.2021

Heard Mr. R.K. Bhatra, learned counsel appearing for the applicant as well as Mr. J.C. Borah, learned counsel representing the respondent no. 1.

The applicant has filed this application for dispensing filing of the certified copy of the ex parte judgment and order dated 06.12.2013 passed in N.W. C. Case No. 07/2010 by the Commissioner, Employees' Compensation, Nagaon and also prayed to accept the photocopy of the judgement since the certified copy of the same was filed in MFA No. 04/2017.

Without elaborate discussion, prayer is allowed to file photocopy of the judgment instead of the certified copy.

IA stands disposed of.

JUDGE

Comparing Assistant