Citation : 2021 Latest Caselaw 2909 Gua
Judgement Date : 16 November, 2021
Page No.# 1/2
GAHC010127282021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Review.Pet./79/2021
in
WP(C) No. 66/2019(D/O)
SANATAN NATH
S/O- SHRI SARATH NATH, R/O- VILL.- RAJA MAYONG, P.O. AND P.S.
MAYONG, PIN- 782411, DIST.- MORIGAON, ASSAM
VERSUS
INDIAN OIL CORPORATION AND 2 ORS.
AOD, REP. BY THE MANAGING DIRECTOR, INDIAN OIL BHAWAN, G-9, ALI
YABAR JUNG MARG, BANDRA EAST, MUMBAI-400051.
2:THE DEPUTY GENERAL MANAGER
LPG SALES
INDANE AREA OFFICE
INDIAN OIL CORPORATION-AOD
EAST POINT TOWER
3RD FLOOR
BAMUNIMAIDAM
GUWAHATI-21.
3:JADAB BORAH
S/O- RATAN CHANDRA BORA
R/O- VILL.- HATIMURIA
SUB-DIVN- MORIGAON OF MAYONG REVENUE CIRCLE
PIN- 783411
MORIGAON
ASSA
Advocate for the Petitioner : MR. N K KALITA
Advocate for the Respondent : SC, I O C
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BEFORE
HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
ORDER
16-11-2021
Heard Mr. N. K. Kalita, learned counsel for the review petitioner and Mr. J. Handique, learned counsel for the respondents.
It is submitted at the Bar that this Review Petition has been filed against the judgment passed in the connected WP(C) No.66/2019, which was disposed of by Hon'ble Mr. Justice Sanjay Kumar Medhi.
In view of the above, Registry to list this Review Petition before the appropriate Bench.
JUDGE
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