Citation : 2021 Latest Caselaw 2908 Gua
Judgement Date : 16 November, 2021
Page No.# 1/2
GAHC010009312014
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Crl.A./144/2014
ABDUL MANNAN
S/O LATE ABDUL KHALIK, VILL. OKSEK PATHAR GAON, P.S. MUHRAJHAR,
DIST. NAGAON, ASSAM.
VERSUS
STATE OF ASSAM and 9 ORS.
2:MD. ARIFUDDIN
S/O LATE MUJAHID ALI
3:MD. ABDUL ROKIB
S/O LATE WATIR ALI
4:MD. NAMAR ALI
S/O LATE HAJI FATER ALI
5:MD. JOYRUL ISLAM @ JOHIRUL ISLAM
S/O MD. KUTI MIYAN
6:MUSTT ALFATUN NESSA
W/O LATE ABDUR SUKUR
7:MD. ISLAMUDDIN
S/O MUSAID ALI
8:MD. BAHARUDDIN
S/O LATE ABDUS SUKUR
ALL ARE OF DAKHIN DEVA STHAN GAON
P.S. MURAJHAR
9:MD. MUKTERUDDIN
S/O LATE MOSAID ALI
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10:MD. SURAJ ALI
S/O LATE YAKUB ALI
ALL ARE OF DAKHIN DEBATHAN GIDAR BASTI
P.S. MURAJHAR
DIST. NAGAON
ASSAM
PIN
Advocate for the Petitioner : MD.J H KHAN
Advocate for the Respondent : PP, ASSAM
BEFORE
HON'BLE MR. JUSTICE N. KOTISWAR SINGH
HON'BLE MRS. JUSTICE MALASRI NANDI
ORDER
16.11.2021 [N. Kotiswar Singh, J.]
Heard Mr. A. Alam, learned counsel for the appellant. Also heard Mr. P. Borthakur,
learned Additional Public Prosecutor, Assam, appearing for respondent No.1 and Mr. F.K.R.
Ahmed, learned counsel appearing for respondent Nos.2--10.
Hearing concluded.
Judgment reserved.
Sd/- Malasri Nandi Sd/- N. Kotiswar Singh
JUDGE JUDGE
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