Page No.# 1/24 vs The State Of Assam And Anr
2021 Latest Caselaw 2773 Gua

Page No.# 1/24

GAHC010010562020

THE GAUHATI HIGH COURT (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

Case No. : WP(C)/1314/2020

SAILENDRA NATH TAKOE AND 137 ORS. S/O- LT. BHADRESWAR TAKOE, R/O- TAKU GAON, P.O.- GWRAKI, P.S. BOGINODI, DIST.- LAKHIMPUR, ASSAM.

2: GAJEN HANDIQUE S/O- KRISHNA KANTA HANDIQUE R/O- TANGANA P.O. JAMUGURI PANCH ALI DIST.- DHEMAJI ASSAM.

3: DRUNA BARUAH S/O- LAHAN CH. BARUAH R/O PURANA GOBINDAPUR P.O.- MOHAMARI DIST.- DHEMAJI ASSAM.

4: BASANTA DEKA S/O- LT. HATURAM DEKA

DHEMAJI TOWN P.O. AND P.S. - DHEMAJI DIST.- DHEMAJI ASSAM.

5: KALESWAR NARAH S/O- LT. LAKHIRAM NARAH R/O- BAGINADI AJARGURI P.O. AND P.S. BAGINADI DIST.-LAKHIMPUR ASSAM.

6: SUJIT KR. BORO Page No.# 2/24

S/O- LT. PHATIK BORO R/O- SILCHANG P.O. SILCHANG DIST.- MORIGAON ASSAM.

7: MOHAN PD. DEKA S/O- LT. RATNA KANTA DEKA R/O- GARMARI P.O.- SARUBARI DIST. MORIGAON ASSAM.

8: NIVA DEVI W/O- ANIL BARTHAKUR R/O- BAGHJAP P.O. JAGI BHAKAT GAON JAGIROAD DIST.- MORIGAON ASSAM.

9: RITA DEKA W/O- LT. BIPIN CHANDRA DEKA R/O- PALASUNG JAGIROAD P.O. AND P.S. JAGIROAD DIST- MORIGAON ASSAM.

10: DIPAK KALITA S/O- HIREN KALITA R/O- KONABARI P.O. AND P.S. JAGIROAD DIST.- MORIGAON ASSAM.

11: MD. MAHTAB HUSSAIN S/O- LT. MAHAMMED HUSSAIN R/O- GELUA P.O. AND P.S. KULAJAN SILAPATHER DIST.- LAKHIMPUR ASSAM.

12: BIPUL NARAH S/O- SRI LALIT NARAH R/O- ALIMUR BEBEJIA P.O. BEBEJIA Page No.# 3/24

DIST.- LAKHIMPUR ASSAM.

13: KRISHNA TAID S/O- LT. ALCHI TAYED R/O- TINEGHORIA CHAPORI P.O. BOGUM DIST.- LAKHIMPUR ASSAM.

14: BIREN KAMAN S/O- KANESWAR KAMAN R/O- NO.1 BUKA NALA P.O. NO. 2 BUKA NALA DIST.- LAKHIMPUR ASSAM.

15: NITUL SAIKIA S/O- BHOLA SAIKIA R/O- TELIA GAON P.O. JAPISAJIA DIST.- LAKHIMPUR ASSAM.

16: BHABESH TAYUNG S/O- TARUN TAYUNG R/O- NUNIBARI P.O. RAIDONGIA NARAYANPUR DIST.-LAKHIMPUR ASSAM.

17: MEMCHI MILI D/O- LT. DIMBESWAR MILI R/O- DIPA GAON P.O. KHURACHUK GOGAMUKH DIST.- LAKHIMPUR ASSAM.

18: GITANJALI TAYE D/O- SRI JIBAN TAYE R/O- BOGINADI P.G.R.

P.O. AND P.S. BOGINADI DIST.-LAKHIMPUR ASSAM.

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19: RIJUMONI SAIKIA D/O- SADANANDA SAIKIA R/O- NO. 2 THEKERAGURI P.O. GOBINDAPUR DHEKIAKHANA DIST.- LAKHIMPUR ASSAM.

20: SMTI. ASOMI GOGOI D/O- SRI GOKUL BARUAH R/O- 1 NO. BAMUNIJAN P.O. GHUNASUTI DIST.- LAKHIMPUR ASSAM.

21: DIGEN DUTTA S/O- HALADHAR DUTTA R/O- GOBINDAPUR P.O. GOBINDAPUR DIST.- LAKHIMPUR ASSAM.

22: LEKHAN CH. BORAH S/O- KAMAL CH. BORAH R/O- HERAIPUWA DHAKUAKHANA P.O. NEMUTANGANI DIST.- LAKHIMPUR ASSAM.

23: BALIN BORAH S/O- GULUK BORAH R/O- RAMULAGURI DHAKUAKHANA P.O. NEMUTENGANI DIST.- LAKHIMPUR ASSAM.

24: BINARAM MILI S/O- LT. ANESWAR MILI R/O- KAPAK GAON P.O. GUNASUTI DIST.- LAKHIMPUR ASSAM.

25: BHUPEN HAZARIKA S/O- LT. THAGEN HAZARIKA R/O- PRITHIAL GAON Page No.# 5/24

DHAKUAKHANA P.O. BANHPARA DIST.- LAKHIMPUR ASSAM.

26: PRANJAL PEGU S/O- SRI HIRA KT. PEGU R/O- TINGIRI GAON GOGAMUKH P.O.- KHURACHUK DIST.- LAKHIMPUR ASSAM.

27: NIPUN MEDAK S/O- SRI NEGEN MEDAK R/O- BATI MEDAK GHILAMARA P.O. BILMUKH DIST.- LAKHIMPUR ASSAM.

28: BHABESH PEGU S/O- LT. JOYGESWAR PEGU R/O- MODERGORI DHAKUAKHANA P.O. MODERGORI DIST.- LAKHIMPUR ASSAM.

29: PARAM DUTTA S/O- LT BHUBAN DUTTA R/O- KALAKATA P.O. AND P.S. DHAKUAKHANA DIST.- LAKHIMPUR ASSAM.

30: DIPAK CHUTIA S/O- LT. UPEN CHUTIA R/O- CHANDMARI NORTH LAKHIMPUR P.O. LILABARI DIST.- LAKHIMPUR ASSAM.

31: SMTI. NIVARANI BORUAH W/O- BONA KT. DUWARA R/O- HARIBAR NAHARANI P.O. HARIBAR NAHARANI Page No.# 6/24

DIST.- LAKHIMPUR ASSAM.

32: MRS. SURYA BEGUM D/O- SRI ISZAL HUSSAIN R/O- PHUKONAR HUT P.O. AND P.S. PANIGAON DIST.- LAKHIMPUR ASSAM.

33: SMTI. UPAM CHUTIA D/O- LT. GANDHIRAM CHUTIA R/O- UTTAR KULABALI P.O. UTTAR KULABALI DIST.- LAKHIMPUR ASSAM.

34: PHULANTI SONOWAL D/O- SUBHAI SONOWAL R/O- GERGEIA P.O. AND P.S. BAGINADI DIST.- LAKHIMPUR ASSAM.

35: RANJIT DOLEY S/O- LT. MARKA DOLEY R/O- ACHERAKATA MAHARI CHUK P.O. ACHERAKATA BALIJAN DIST.- LAKHIMPUR ASSAM.

36: LAKHYANATH PEGU S/O LUKUT PEGU R/O ACHERA KATA P.O. ACHERA KATA DIST.- LAKHIMPUR ASSAM.

37: MADHAB DOLEY S/O- DEBESWAR DOLEY R/O- ACHERAKATA MAHARI CHUK P.O. ACHERAKATA BALIJAN DIST.- LAKHIMPUR ASSAM.

38: LIKHAN MEDAK S/O- LATI MEDAK R/O- BATI MEDAK Page No.# 7/24

P.O. BILMUKH DIST- LAKHIMPUR ASSAM.

39: ANUWARA BEGUM D/O- SRI ABDUL KHALAK R/O- PANDHOWA NORTH LAKHIMPUR P.S.- GARSIGA DIST.- LAKHIMPUR ASSAM.

40: MOHIBUL HOQUEH S/O- ANURUDDIN HOQUEH R/O- PANDHOWA NORTH LAKHIMPUR P.S.- GARSIGA DIST.- LAKHIMPUR ASSAM.

41: NIVARANI SAIKIA W/O- SRI GOJENDRA NATH DEKA R/O- MOIDOMIYA NORTH LAKHIMPUR P.O. MOIDOMIYA DIST.- LAKHIMPUR ASSAM.

42: CHALAL PEGU S/O- LT. KALAMAN PEGU R/O- NA- DHALAGAON P.O. DHAPALAKATA DIST.- LAKHIMPUR ASSAM.

43: DHANPRAVA NATH W/O- SRI UTTAM KR. PHUKAN R/O- GOHAIN TAKELA P.O.- AZAD DIST.- LAKHIMPUR ASSAM.

44: MINAKANTA CHUTIA S/O- LATRE MIHIRAM CHUTIA R/O- MAHARA BORCHAPORI P.O. AND P.S. GHUNASUTI DIST.- LAKHIMPUR ASSAM.

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45: INDRESWAR BORAH S/O- SRI PRABHAT CH. BORAH R/O- MADHAB PUR P.O. DIJU T.E.

DIST.- LAKHIMPUR ASSAM.

46: PRABIN CH. BARUAH S/O- LT. BUPA RAM BARUAH R/O- JUGAL PUR P.O.- KHAGA DIST.- LAKHIMPUR ASSAM.

47: PUTUL BHUYAN S/O- SRI PUNIRAM KALITA R/O- KHAGA AMGURI P.O. KHAGA DIST.- LAKHIMPUR ASSAM.

48: HEMANTA DUTTA S/O- LT. RUDRA DUTTA R/O- MOIDOMIA P.O.- MOIDOMIA DIST.- LAKHIMPUR ASSAM.

49: KRISHNA SAIKIA W/O- HEMANTA DUTTA R/O- MOIDOMIA P.O. MOIDOMIA DIST.- LAKHIMPUR ASSAM.

50: REBANATH DOLEY S/O- SRI BURU CHANDRA DOLEY R/O- ACHERAKATA P.O. ACHERAKATA BALIJAN DIST- LAKHIMPUR ASSAM.

51: DEBASHISH DAS S/O- DHIRENDRA DAS R/O- BAGINODI MAJGAON P.O. AND P.S. BAGINODI DIST.- LAKHIMPUR Page No.# 9/24

ASSAM.

52: MOHAN CH. PAYANG S/O- LT. KESHARAM PAYANG R/O- BIHDIA GAON P.O. BORKHELIA DIST.- LAKHIMPUR ASSAM.

53: GIRINDRA KR. SONOWAL S/O- LT. HARENDRA SONOWAL R/O- NO.2 SENSHOWA P.O. TARIWANI BARBHANGA DIST.- LAKHIMPUR ASSAM.

54: SANJIT KR. SONOWAL S/O- BIPIN SONOWAL R/O- NO. 2 SENSHOWA PO. TARIWANI BARBHANGA DIST.- LAKHIMPUR ASSAM.

55: SMTI. RUMIKA MEDAK W/O- MAGHA TAID R/O- GHUNASUTI P.O. GHUNASUTI DIST.- LAKHIMPUR ASSAM.

56: DIPANKAR TAID S/O- LT. MONIDHAR TAID R/O- SABATI PADUMANI P.O. SABATI DIST.- LAKHIMPUR ASSAM.

57: LALIT KR. PEGU S/O- LT. BISOLONG PEGU R/O- JENGRAI SINGIMARI P.O. PANIGAON DIST.- LAKHIMPUR ASSAM.

58: KUMOD SAIKIA S/O- LT. BHUKANTA SAIKIA R/O- KHALIHAMARI P.O. NOWBAICHA Page No.# 10/24

DIST.- LAKHIMPUR ASSAM.

59: RUNI GOGOI W/O- LT. KIRAN GOGOI R/O- BANTOW GAON P.O. KHALMATI DIST.- LAKHIMPUR ASSAM.

60: RITUMONI BORUAH W/O- SRI ARUN BARUAH R/O- DHAKUWA P.O. DHALPUR DIST- LAKHIMPUR ASSAM.

61: BAPURAM NARAH S/O- LT. KAMINI NARAH R/O- PUTABIL P.O. BORGOYA KHAGARI DIST.- LAKHIMPUR ASSAM.

62: TARAMAI MEDAK W/O- SRI BABUL MILI R/O- ADUT KHURACHUK P.O. KHURACHUK DIST.- LAKHIMPUR ASSAM.

63: LATUR PAYANG S/O- PIPARA PAYANG R/O- MOTHOWKHW P.O. AHOMOI DIST.- LAKHIMPUR ASSAM.

64: JITEN DOLEY S/O- LT. LAKHINATH DOLEY R/O- ACHARAKAT MAHARICHUK P.O. ACHARAKATA BALIGAON DIST.- LAKHIMPUR ASSAM.

65: RAMENDRA PEGU S/O- MUKHESWAR PEGU Page No.# 11/24

R/O- NO. 1 KAWOIMARI BADHAKARA P.O. BADHAKARA DIST.- LAKHIMPUR ASSAM.

66: POTUMA BARUAH W/O- RATUL RAJKHOWA R/O- DHAKUWA P.O. DHALPUR DIST.- LAKHIMPUR ASSAM.

67: SONARAM NATH S/O- LT. NABIN CH. NATH

P.O. BARGOYA KHAGARI DIST. LAKHIMPUR ASSAM.

68: ARUN DOLEY S/O- KHAGEN DOLEY R/O- ALIMUR DANGDHARA P.O. OGURI DHANGDHARA DIST.- LAKHIMPUR ASSAM.

69: CHANDRAJIT KUTUM S/O- LT. LOKESWAR KUTUM R/O- DHUNAGURI KUTUM P.O. MADECHUTI DIST.- LAKHIMPUR ASSAM.

70: DIPEN SAIKIA S/O- LT. THAGESWAR SAIKIA R/O- NIKINEKHOWA RANGASAI P.O. NIKINEKHOWA DIST.- MAJULI ASSAM.

71: HEMJYOTI BORAH W/O- KRISHNA KT. DOWARA R/O- HARIBOR DALANI P.O. HARIBOR NAHARANI DIST.- LAKHIMPUR ASSAM.

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72: RAMEN PEGHU S/O- KAMAL PEGU R/O- MODERGURI P.O. MODERGURI DIST.- LAKHIMPUR ASSAM.

73: JAGDISH CHUNGKRANG S/O- RAGHUNATH CHUNGKRANG R/O- GOROIMARI P.O. GOROIMARI DIST. LAKHIMPUR ASSAM.

74: PRADIP BORUAH S/O- LT. SARBESWAR BORUAH R/O- POKAJARIA P.O. HAZARIKA DIST.- MAJULI ASSAM.

75: BASANTA DAS S/O- LT. KALIYA DAS R/O- NATUN KAMALABARI P.O. HAZARIKA GAON DIST.- MAJULI ASSAM.

76: MUNINDRA NATH S/O- LT. DONDIRAM NATH R/O- BALICHAPORI P.O. GORMUR DIST.- MAJULI ASSAM.

77: HEMANTA DAS S/O- SUNDRA DAS R/O- THAKARABARI P.O. SAMAGURI SATRA DIST.- MAJULI ASSAM.

78: DILIP OZAH S/O- RUPAI OZAH R/O- NATUN SAMAGURI SATRA P.O. SAMAGURI SATRA DIST.- MAJULI ASSAM.

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79: TARAWATI TAYE W/O- BHUGESWAR TAYE R/O- SILAPATHAR NATUN MISING GAON P.O. SILAPATHAR DIST.- DHEMAJI ASSAM.

80: RENUMAI BORAH W/O- TULESWAR DAS R/O- KHOWANG KAWAIMARI P.O. KHOWANG GHAT DIST.- DHEMAJI ASSAM.

81: JASUDA SONOWAL D/O- LT. HEMAKANTA SONOWAL R/O- BARBAM KACHARI P.O. DEORI BORBAM DIST.- DHEMAJI ASSAM.

82: PUNAM CHETRY D/O- PRABHAKAR ADIKARI CHETRY R/O NO. 1 PHULBARI DIST.- DHEMAJI ASSAM.

83: KULU RANJAN BARPATRA S/O- LT. NIRMAL BARPATRA R/O- DEOGHARIA P.O. BENGANA GARA DIST.- DHEMAJI ASSAM.

84: GOBIN DUTTA S/O- LT. TULARAM DUTTA R/O- BAPATH P.O.- MACHKHOWA DIST.- DHEMAJI ASSAM.

85: CHANDAN BORUAH S/O- KIRAN BARUAH R/O- PADUMANI P.O. BORDOLONI DIST.- DHEMAJI ASSAM.

Page No.# 14/24

86: SUNUMONI BORUAH D/O- TAPURAM BARUAH R/O- PADUMANI P.O. BORDOLONI DIST.- DHEMAJI ASSAM.

87: MAKHANI HANDIQUE W/O- SRI ANANDA GOGOI R/O- BARPATARIA P.O. ARADHOL DIST.- DHEMAJI ASSAM.

88: SIMANTA BORAH S/O- TILAK BORAH R/O- JAMAGURI KONCH P.O. JAMAGURI PANH ALI DIST.- DHEMAJI ASSAM.

89: RANJET BHUYAN S/O- ATUL BHUYAN R/O- SISSI BARPATHER P.O. SISSIBORGAON DIST.- DHEMAJI ASSAM.

90: PRANAB JYOTI CHUTIA S/O- LT. MONI KANTA CHUTIA R/O- SISSIBHABELI P.O. BHABELI DIST.- DHEMAJI ASSAM.

91: UILSON TAMULI S/O- ANANDA TAMULI R/O- SAMARAJAN P.O. SAMARAJAN DIST.- DHEMAJI ASSAM.

92: TIRTHANATH PEGU S/O- LT. INDRESWAR MILI R/O- SILA BORGHULI P.O. AND P.S. SILAPATHAR DIST.- DHEMAJI Page No.# 15/24

ASSAM.

93: RUBI BARUAH W/O- SRI MUHI HANDIQUE R/O- 4 NO. WARD DHEMAJI TOWN P.O.

P.S. AND DIST.- DHEMAJI ASSAM.

94: ANJU GOGOI W/O- PRADIP GOGOI R/O BAKAL GAON P.O. KHUBALIA DIST.- DHEMAJI ASSAM.

95: SUNESWAR BORAH S/O- PADMADHAR BORAH R/O- RUPAHI GARPARA P.O. KADAMGURI DIST.- DHEMAJI ASSAM.

96: DIPANKAR DEORI S/O LT. JUGEN DEORI R/O- BAMCHENIA P.O. KADAMGURI DIST.- DHEMAJI ASSAM.

97: DEBARAM TAYE S/O- LT. THAGIRAM TAYE R/O- RAICHAPORI DOLAPA P.O. JAMUGURI PANCHALI DIST.- DHEMAJI ASSAM.

98: PRAJALITA SONOWAL D/O- LT. KATIRAM SONOWAL R/O- TANBGANAPARA AHOM P.O. JAMUGURI PANCHALI DIST.- DHEMAJI ASSAM.

99: BASANTA BARUAH S/O- LT SADARAM BARUAH Page No.# 16/24

R/O- SANTIPUR MAJ GAON P.O. JAMUGURI PANCHALI DIST.- DHEMAJI ASSAM.

100: INDIRA LALUNG D/O- UDHAB PATHAR R/O- BISHNUPUR BALIGAON P.O. JANAKALYAN CHARIALI DIST.- DHEMAJI ASSAM.

101: REKHAMONI DEORI W/O- BHABEN DEORI R/O- BAMCHENIA P.O. KADAMGURI DIST.- DHEMAJI ASSAM.

102: SMTI. KALPANA BARUAH W/O- CHITRANNJAN DUTTA

DHEMAJI TOWN P.O.

P.S. AND DIST.- DHEMAJI ASSAM.

103: SMTI. DAISY GOHAIN W/O- MANASH JYOTI DEORI R/O- JUNAKI NAGAR P.O. AND P.S. SILAPATHAR DIST.- DHEMAJI ASSAM.

104: RUMI DUTTA W/O- BIPIN CH. BORAH R/O- BOKABIL P.O. JAMUGURI PANCHALI DIST.- DHEMAJI ASSAM.

105: MONI KANTA PAYENG S/O- LT. PRACHANNA PAYENG R/O- KANIAJAN MAJULI P.O. AND P.S. BATIYAMARI Page No.# 17/24

DIST.- MAJULI ASSAM.

106: TARUN DAS S/O- LT. BAPA RAM DAS R/O- TANGANAPARA KOIBARTA P.O. JAMUGURI PANCHALI DIST.- DHEMAJI ASSAM.

107: PANKAJ GOGOI S/O- LT. DHARMESWAR GOGOI R/O- BOGINADI P.O. AND P.S BOGINADI DIST.- LAKHIMPUR ASSAM.

108: NAREN CH. HAZARIKA S/O- LT. BHABA KT. HAZARIKA R/O- SANTIPUR P.O. AND P.S. BIHPURIA DIST.- LAKHIMPUR ASSAM.

109: KALI PRASAD KHATANIAR S/O- LT. PACHAN KHATANIAR R/O- NICH CHARAI BARI P.O. CHARAI BAHI DIST.- MORIGAON ASSAM.

110: N. MANOJ KR. SINGH S/O LT. RIBICHAND SINGHA R/O B.T. ROAD P.O. LALA DIST.- HAILAKANDI ASSAM.

111: O. PARBATI SINGHA W/O- CH. NIRMAL SINGHA R/O MADARIPUR P.O. MADARIPUR DIST.- HAILAKANDI ASSAM.

112: L ARUNA SINGHA W/O- KULACHANDRA SINGHA R/O- MADHOBPUR Page No.# 18/24

P.O. MADHOBPUR DIST.- HAILAKANDI ASSAM.

113: RAM PRASAD SINGHA S/O- RAM KUMAR SINGHA R/O-W/NO. V B.T. ROAD P.O. LALA DIST.- HAILAKANDI ASSAM.

114: ABDUL GOFUR SINGHA S/O- IDRIS ALI LASKAR R/O- NIAMOTHPUR P.O. SURBANANDAPUR DIST.- HAILAKANDI ASSAM.

115: NURUL ISLAM CHOUDHURY S/O- LT. KUTUB ALI CHOUDHURY R/O- NIZ- VERMERPUR-II P.O. VERMERPUR DIST- HAILAKANDI ASSAM.

116: JADUMONI SINGHA S/O- LT. ATEN SINGH R/O- NIMAICHANDPUR-I P.O. NIMAICHANDPUR DIST.- HAILAKANDI ASSAM.

117: MATIUR RAHMAN MAZUMDER S/O- ABDUL KHALIQUE MAZ R/O- NITYADANPUR-I P.O. NITYANANDAPUR DIST.- HAILAKANDI ASSAM.

118: SHILPI NATH W/O- ADHIR CHANDRA NATH R/O- RONGPUR-I P.O. APPIN DIST.- HAILAKANDI ASSAM.

119: SUBINITA MALAKAR Page No.# 19/24

W/O- GAUTAM DAS R/O- DOLOI VI P.O. DOLOI SOUTH DIST.- HAILAKANDI ASSAM.

120: SALEN AHMED LASKAR S/O- SOFI AHMED LASKAR R/O- APPIN-I P.O. APPIN DIST.- HAILAKANDI ASSAM.

121: SAFIQUR RAHMAN CHOUDHURY S/O- NISHAR ALI CHOUDHURY R/O- KALI NAGAR PT-7 P.O. NORTH NARAINPUR DIST- HAILAKANDI ASSAM.

122: SULTAN MAHMUD LASKAR S/O- ABDUR RAHMAN LASKAR R/O- CHANDIPUR-4 P.O. CHANDIPUR-4 DIST.- HAILAKANDI ASSAM.

123: JAKIR HUSSAIN LASKAR S/O- JALAL UDDIN LASKAR R/O- CHIPARSANGAN-3 P.O. CHIPARSANGAN-3 DIST.- HAILAKANDI ASSAM.

124: DIDAR AHMED CHOUDHURY S/O- ABDUL KAYUM CHOUDHURY R/O- LAKSHIRBONO P.O. LAKSHIRBONO DIST. HAILAKANDI ASSAM.

125: MISHUMITA DAS W/O- RANJU KR. DAS R/O- BOKRIHOWER PT-III P.O. BOKRIHOWER PT.-III DIST.- HAILAKANDI ASSAM.

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126: ASHAB UDDIN LASKAR S/O- ARBESH ALI LASKAR R/O- CHIPARSANGAN-I P.O. CHIPARSANGAN-I DIST.- HAILAKANDI ASSAM.

127: NANDA KR. SINGHA S/O- JOGOMOHAN SINGHA R/O- SALCHAPRA PT. III P.O. SALCHAPRA DIST.- HAILAKANDI ASSAM.

128: MOIN UDDIN LASKAR S/O- MUFASSIL ALI LASKAR R/O- SAYEDBOND PT-II P.O. SAYEDBOND PT-II DIST.- HAILAKANDI ASSAM.

129: KAZI ABDUL KUDDUS S/O- KAZI MOSAHID ALI R/O- BHATIRKUPA-II P.O. BHATIRKUPA DIST.- HAILAKANDI ASSAM.

130: BAHARUL ISLAM BARBHUIYA S/O- MAKADDA ALI R/O- BARNAGAO P.O. KALIBARI BAZAR DIST.- HAILAKANDI ASSAM.

131: ANOWARA BEGUM BARBHUIYA D/O- MAKADDAS ALI BARBHUIYA R/O- BARNAGAO P.O. KALIBARI BAZAR DIST. HAILAKANDI ASSAM.

132: SAFIYA KHATHON BARBHUIYA D/O- ABDUL JABBAR BARBHUIYA R/O- CHANDIPUR PT-II P.O. KALIBARI BAZAR DIST.- HAILAKANDI ASSAM.

Page No.# 21/24

133: AFZAL HUSSAIN BARBHUIYA S/O- SAMSUL HOQUE BARBHUIYA R/O- SAYED BOND PO- SAYED BOND DIST.- HAILAKANDI ASSAM.

134: SARIMUL HAQUE LASKAR S/O- ABDUN NOOR LASKAR R/O- CHIPORSANGAN PT-III P.O. CHIPORSANGAN PT-III DIST.- HAILAKANDI ASSAM.

135: LUKENDRA SINGHA S/O- KULAJI SONA R/O- CHANDPUR P.O. NAGDIGRAM DIST.- CACHAR ASSAM.

136: MADHUMITA PAUL D/O- NICHI KANTA PAUL R/O- KABAMGANJE BAZAR P.O. KABAMGANJE BAZAR DIST.- CACHAR ASSAM.

137: RAJU SINGHA S/O- LT. BIJOY KUMAR SINGHA R/O- MALUGRAM P.O. PAMIBLERA DIST.- CACHAR ASSAM.

138: L NIVA RANI SINGHA D/O- CH. BIJOY KUMAR SINGHA R/O- KAJIGHAR PT-III P.O. BOALJUR DIST.- CACHAR ASSAM

VERSUS

THE STATE OF ASSAM AND ANR. REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM, EDUCATION DEPTT. (SECONDARY), SACHIVALAYA, DISPUR, GHY.- 781006, ASSAM.

Page No.# 22/24

2:THE DIRECTOR OF SECONDARY EDUCATION ASSAM KAHILIPARA GHY.- 781019

Advocate for the Petitioner : MR. B D GOSWAMI

Advocate for the Respondent : SC, SEC. EDU.

BEFORE HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

ORDER Date : 10-11-2021

Heard Mr. B.D. Goswami, learned counsel for the petitioner. Also heard Mr. R. Mazumder, learned counsel for the respondents in the Secondary Education Department of the Govt. of Assam.

2. The petitioners herein are Assistant Teachers in different High Schools in the State of Assam and they were appointed by the school managing committee from the year 1991 onwards, at a stage when the respective schools were at the venture institution.

3. According to the petitioners, there was a reorganization in the year 2011 to the extent that, contrary to what was provided earlier, Class-I to V was declared to be L.P. School and Class-VI to VIII was declared to be ME School.

4. In the year 2011, the Act namely, Assam Venture Educational. Institutions (Provincialisation of Services) Act, 2011 (in short Act of 2011) was enacted providing for provincialisation of the teachers of the venture educational institutions. The Act of 2011 provided for the number of teachers to be provincialised in a given school which again was dependent on the number of classes/sections that a given school may have. The petitioners raise a claim that Page No.# 23/24

had the reorganization of declaring Class-I to V to be L.P. School and Class-VI to VIII to be M.E. Schools have not been made as per the number of classes that the concerned schools may have had, there was a good possibility of the present petitioners to have been provincialised. But because of the reorganization that had taken place, the number of teachers that would have to be provincialsied underwent a change and because of such change the petitioners who otherwise would have been entitled for provincialisation have been left out.

5. Subsequently, by the judgment and order dated 23.09.2016 in WP(C) 3190/2012 in WP(C) , the Act of 2011 was declared to be ultra vires. Upon the Act of 2011 been declared to be ultra vires, the subsequent Act namely Assam Education (Provincialisation of Services of Teachers and Reorganization of Educational Institutions) Act, 2017 (in short Act of 2017) was enacted. It is the grievance of the petitioners that even under the Act of 2011, their cases were not considered for provincialisation.

6. According to the petitioners as they were disadvantaged because of the reorganization that they had taken place in the year 2011, they have atleast a legal right for their cases to be considered for provincialisation under the Act of 2017.

7. We have noticed that the respondent authorities had not made any application of mind on the aforesaid issue raised by the petitioners nor any reasoned order is available on record on the said issue. In the circumstance, we are of the view that the interest of justice will be met on a joint representation being submitted by the writ petitioners raising the aforesaid claim before the Principal Secretary to the Govt. of Assam in the Secondary Education Department. Upon the representation being submitted, the Principal Secretary Page No.# 24/24

shall consider the materials on record and also the circumstance in which the petitioners have claimed to have been disadvantaged as because of the reorganization and upon considering the materials, if the Principal Secretary is of the view any legal right exists in faovur of the petitioners for provincialisation, appropriate orders be passed and to the contrary if no right is found to be in favour of the petitioners, a reasoned order be passed, and thereupon communicate it to the petitioners. For the purpose, two representatives of the petitioners may also be given an opportunity of hearing by the Principal Secretary so as to enable the petitioners to present their cases in the manner they would like to present. Along with the representation a copy of this petition be also submitted before the Principal Secretary.

8. The Principal Secretary accordingly is directed to pass a reasoned order within a period of three months from the date of submission of such representation by the petitioners. In doing so, shall take into account all the attending facts and circumstances as indicated above as well as what the petitioners would like to raise in their representation.

9. Writ petition stands disposed of in the above terms.

JUDGE

Comparing Assistant