Gauhati High Court

Page No.# 1/19 vs Fatima Begum Barbhuiya And 36 Ors on 10 November, 2021

                                                                   Page No.# 1/19

GAHC010082632021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : SAO/5/2021

         HUSSAIN AHMED BARBHUIYA AND 6 ORS
         R/O- VILL.- TUPKHANA PART-II, P.O. RAMNAGAR, TARAPUR, P.S. SILCHAR,
         DIST.- CACHAR, ASSAM, PIN- 788803.

         2: ALTAF HUSSAIN BARBHUIYA
          R/O- VILL.- TUPKHANA PART-II
          P.O. RAMNAGAR
         TARAPUR
          P.S. SILCHAR
          DIST.- CACHAR
         ASSAM
          PIN- 788803.

         3: ABDUL HUSSAIN BARBHUIYA
          SONS OF LATE ELAS ALI BARBHUIYA
          R/O- VILL.- TUPKHANA PART-II
          P.O. RAMNAGAR
         TARAPUR
          P.S. SILCHAR
          DIST.- CACHAR
         ASSAM
          PIN- 788803.

         4: MINARA BEGUM BARBHUIYA
          D/O- LATE ELAS ALI BARBHUIYA
          R/O- VILL.- TUPKHANA PART-II
          P.O. RAMNAGAR
         TARAPUR
          P.S. SILCHAR
          DIST.- CACHAR
         ASSAM
          PIN- 788803.

         5: RINARA BEGUM BARBHUIYA
                                                          Page No.# 2/19

D/O- LATE ELAS ALI BARBHUIYA
R/O- VILL.- TUPKHANA PART-II
P.O. RAMNAGAR
TARAPUR
P.S. SILCHAR
DIST.- CACHAR
ASSAM
PIN- 788803.

6: DILARA BEGUM BARBHUIYA
 D/O- LATE ELAS ALI BARBHUIYA
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788803.

7: NAHAR BEGUM BARBHUIYA
W/O- LATE ELAS ALI BARBHUIYA
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788803

VERSUS

FATIMA BEGUM BARBHUIYA AND 36 ORS
W/O- LATE FARID UDDIN BARBHUIYA, R/O- VILL.- TUPKHANA PART-II,
P.O. RAMNAGAR, TARAPUR, P.S. SILCHAR, DIST.- CACHAR, ASSAM, PIN-
788803.

2:NUR AHMED BARBHUIYA
 S/O- LATE FARID UDDIN BARBHUIYA
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788803.

3:HUSSAIN AHMED BARBHUIYA
 S/O- LATE FARID UDDIN BARBHUIYA
                                    Page No.# 3/19

R/O- VILL.- TUPKHANA PART-II
P.O. RAMNAGAR
TARAPUR
P.S. SILCHAR
DIST.- CACHAR
ASSAM
PIN- 788803.

4:JAMIL AHMED BARBHUIYA
 S/O- LATE FARID UDDIN BARBHUIYA
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788803.

5:SAHID AHMED BARBHUIYA
 S/O- LATE FARID UDDIN BARBHUIYA
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788803.

6:AMBIA KHATUN LASKAR
W/O- ANWAR HUSSAIN LASKAR
 D/O- LATE FARID UDDIN BARBHUIYA
 R/O- VILL.- BURIBAIL
 P.O. AND P.S. BORKHOLA
 DIST.- CACHAR
ASSAM

7:RUKHIA KHATUN BARBHUIYA
W/O- FAKRUL ISLAM BARBHUIYA
 D/O- LATE FARID UDDIN BARBHUIYA
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788803.

8:KHATUN BIBI
                                            Page No.# 4/19

D/O- LATE MUJIBUR RAHMAN BARBHUIYA
R/O- VILL.- TUPKHANA PART-II
P.O. RAMNAGAR
TARAPUR
P.S. SILCHAR
DIST.- CACHAR
ASSAM
PIN- 788803.

9:SARIFA BIBI
 D/O- LATE MUJIBUR RAHMAN BARBHUIYA
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788803.

10:NUR ABJUN
 D/O- LATE MUJIBUR RAHMAN BARBHUIYA
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788803.

11:ON THE DEATH OF TAMIJUR RAHMAN LASKAR
 HIS LEGAL HEIRS BIBIRUNNESSA LASKAR
W/O- LATE TAMIJUR RAHMAN LASKAR
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788803.

12:SAIFUDDIN LASKAR
 S/O- LATE TAMIJUR RAHMAN LASKAR
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
                                    Page No.# 5/19

PIN- 788803.

13:YEASMIN SULTANA LASKAR
 D/O- LATE TAMIJUR RAHMAN LASKAR
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788803.

14:SARIF UDDIN LASKAR
 S/O- LATE TAMIJUR RAHMAN LASKAR
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788803.

15:JASHIM UDDIN LASKAR
 S/O- LATE TAMIJUR RAHMAN LASKAR
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788803.

16:LIAKAT ALI
 S/O- LATE MUBIJ ALI
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788803.

17:KUTU MIA
 S/O- LATE MUBIJ ALI
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
                                 Page No.# 6/19

DIST.- CACHAR
ASSAM
PIN- 788803.

18:KAMLARUN NESSA
 D/O- LATE MUBIJ ALI
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788803.

19:ASHIQUR RAHMAN BARBHUIYA
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788803.

20:ATABUR RAHMAN BARBHUIYA
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788803.

21:TAMIJUR RAHMAN BARBHUIYA
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788803.

22:MATIBUR RAHMAN BARBHUIYA
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
                                           Page No.# 7/19

PIN- 788803.

23:SAFIQUR RAHMAN BARBHUIYA
 SONS OF LATE ALI RAJA BARBHUIYA
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788803.

24:NURBAN BIBI
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788803.

25:LILY BEGUM
 DAUGHTERS OF LATE ALI RAJA BARBHUIYA
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788803.

26:BIBIRUN NESSA LASKAR
W/O- TAMIJUR RAHMAN LASKAR
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788803.

27:ON THE DEATH OF SAKAT ALI BARBHUIYA
 HIS LEGAL HEIRS ACHRAUN BIBI BARBHUIYA
W/O- LATE SAKAT ALI BARBHUIYA
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
                                  Page No.# 8/19

DIST.- CACHAR
ASSAM
PIN- 788803.

28:RAHIM UDDIN BARBHUIYA
 S/O- LATE SAKAT ALI BARBHUIYA
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788803.

29:NAJIM UDDIN BARBHUIYA
 S/O- LATE SAKAT ALI BARBHUIYA
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788803.

30:SOJAM UDDIN BARBHUIYA
 S/O- LATE SAKAT ALI BARBHUIYA
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788803.

31:ROMA BEGUM BARBHUIYA
W/O- SUJAM UDDIN BARBHUIYA
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788803.

32:SAIF UDDIN BARBHUIYA
 S/O- LATE SAKAT ALI BARBHUIYA
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
                                            Page No.# 9/19

TARAPUR
P.S. SILCHAR
DIST.- CACHAR
ASSAM
PIN- 788803.

33:ON THE DEATH OF MATAB UDDIN BARBHUIYA
 HIS LEGAL HEIRS RUBI BEGUM BARBHUIYA
W/O- MATAB UDDIN BARBHUIYA
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788803.

34:KUTUB UDDIN BARBHUIYA
 S/O- LATE SAKAT ALI BARBHUIYA
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788803.

35:AZIR UDDIN BARBHUIYA
 S/O- LATE SAKAT ALI BARBHUIYA
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788803.

36:BABY BEGUM BARBHUIYA
W/O- AZIR UDDIN BARBHUIYA
 R/O- VILL.- TUPKHANA PART-II
 P.O. RAMNAGAR
TARAPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788803.

37:MUMTAZ BEGUM BARBHUIYA
                                                       Page No.# 10/19

             W/O- KUTUB UDDIN BARBHUIYA
             R/O- VILL.- TUPKHANA PART-II
             P.O. RAMNAGAR
             TARAPUR
             P.S. SILCHAR
             DIST.- CACHAR
             ASSAM
             PIN- 788803

Advocate for the Petitioner   : MR. S D PURKAYASTHA

Advocate for the Respondent :

Linked Case : I.A.(Civil)/1541/2021

HUSSAIN AHMED BARBHUIYA AND 6 ORS R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

2: ALTAF HUSSAIN BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

3: ABDUL HUSSAIN BARBHUIYA SONS OF LATE ELAS ALI BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

Page No.# 11/19

4: MINARA BEGUM BARBHUIYA D/O- LATE ELAS ALI BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

5: RINARA BEGUM BARBHUIYA D/O- LATE ELAS ALI BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

6: DILARA BEGUM BARBHUIYA D/O- LATE ELAS ALI BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

7: NAHAR BEGUM BARBHUIYA W/O- LATE ELAS ALI BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

VERSUS

FATIMA BEGUM BARBHUIYA AND 36 ORS W/O- LATE FARID UDDIN BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR Page No.# 12/19

ASSAM PIN- 788803.

2:NUR AHMED BARBHUIYA S/O- LATE FARID UDDIN BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

3:HUSSAIN AHMED BARBHUIYA S/O- LATE FARID UDDIN BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

4:JAMIL AHMED BARBHUIYA S/O- LATE FARID UDDIN BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

5:SAHID AHMED BARBHUIYA S/O- LATE FARID UDDIN BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

6:AMBIA KHATUN LASKAR W/O- ANWAR HUSSAIN LASKAR D/O- LATE FARID UDDIN BARBHUIYA R/O- VILL.- BURIBAIL P.O. AND P.S. BORKHOLA DIST.- CACHAR ASSAM 7:RUKHIA KHATUN BARBHUIYA W/O- FAKRUL ISLAM BARBHUIYA Page No.# 13/19

D/O- LATE FARID UDDIN BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

8:KHATUN BIBI D/O- LATE MUJIBUR RAHMAN BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

9:SARIFA BIBI D/O- LATE MUJIBUR RAHMAN BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

10:NUR ABJUN D/O- LATE MUJIBUR RAHMAN BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

11:ON THE DEATH OF TAMIJUR RAHMAN LASKAR HIS LEGAL HEIRS BIBIRUNNESSA LASKAR W/O- LATE TAMIJUR RAHMAN LASKAR R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

12:SAIFUDDIN LASKAR S/O- LATE TAMIJUR RAHMAN LASKAR R/O- VILL.- TUPKHANA PART-II Page No.# 14/19

P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

13:YEASMIN SULTANA LASKAR D/O- LATE TAMIJUR RAHMAN LASKAR R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

14:SARIF UDDIN LASKAR S/O- LATE TAMIJUR RAHMAN LASKAR R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

15:JASHIM UDDIN LASKAR S/O- LATE TAMIJUR RAHMAN LASKAR R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

16:LIAKAT ALI S/O- LATE MUBIJ ALI R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

17:KUTU MIA S/O- LATE MUBIJ ALI R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR Page No.# 15/19

DIST.- CACHAR ASSAM PIN- 788803.

18:KAMLARUN NESSA D/O- LATE MUBIJ ALI R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

19:ASHIQUR RAHMAN BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

20:ATABUR RAHMAN BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

21:TAMIJUR RAHMAN BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

22:MATIBUR RAHMAN BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

23:SAFIQUR RAHMAN BARBHUIYA SONS OF LATE ALI RAJA BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR Page No.# 16/19

TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

24:NURBAN BIBI R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

25:LILY BEGUM DAUGHTERS OF LATE ALI RAJA BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

26:BIBIRUN NESSA LASKAR W/O- TAMIJUR RAHMAN LASKAR R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

27:ON THE DEATH OF SAKAT ALI BARBHUIYA HIS LEGAL HEIRS ACHRAUN BIBI BARBHUIYA W/O- LATE SAKAT ALI BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

28:RAHIM UDDIN BARBHUIYA S/O- LATE SAKAT ALI BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR Page No.# 17/19

ASSAM PIN- 788803.

29:NAJIM UDDIN BARBHUIYA S/O- LATE SAKAT ALI BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

30:SOJAM UDDIN BARBHUIYA S/O- LATE SAKAT ALI BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

31:ROMA BEGUM BARBHUIYA W/O- SUJAM UDDIN BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

32:SAIF UDDIN BARBHUIYA S/O- LATE SAKAT ALI BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

33:ON THE DEATH OF MATAB UDDIN BARBHUIYA HIS LEGAL HEIRS RUBI BEGUM BARBHUIYA W/O- MATAB UDDIN BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

Page No.# 18/19

34:KUTUB UDDIN BARBHUIYA S/O- LATE SAKAT ALI BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

35:AZIR UDDIN BARBHUIYA S/O- LATE SAKAT ALI BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

36:BABY BEGUM BARBHUIYA W/O- AZIR UDDIN BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

37:MUMTAZ BEGUM BARBHUIYA W/O- KUTUB UDDIN BARBHUIYA R/O- VILL.- TUPKHANA PART-II P.O. RAMNAGAR TARAPUR P.S. SILCHAR DIST.- CACHAR ASSAM PIN- 788803.

------------ Advocate for : MR. S D PURKAYASTHA Advocate for : appearing for FATIMA BEGUM BARBHUIYA AND 36 ORS

BEFORE HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

ORDER Date : --10.11.2021 Page No.# 19/19

In view of admission of SAO 5/2021, the operation of the impugned judgment dated 23.03.2021, passed by the learned Civil Judge No. 2, Cachar Silchar in T.A No. 04/2019 shall remain stayed till disposal of the appeal. The I.A. stands disposed of.

JUDGE

Comparing Assistant