Page No.# 1/3 vs The State Of Assam And 4 Ors
2021 Latest Caselaw 2754 Gua

                                                                Page No.# 1/3

GAHC010191442020




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil)/320/2021

         TAPAN DAS AND 2 ORS.
         S/O- SHRI PRAFULLA DAS
         R/O- VILL.- NATUN SINGRI
         P.O. NATUN CHIRAJULI
         DIST.- SONITPUR
         ASSAM

         2: AHAD ALI
         S/O- ARSHAD ALI
          R/O- VILL.- NAGAJAN
          P.O. KHARUPETIA
          DIST.- DARRANG
         ASSAM.

         3: MONOJ BARMAN
         S/O- LATE HARAKANTA BARMAN
         R/O- VILL.- GANESH NAGAR
         P.O. BAMUNIMAIDAM
         DIST.- KAMRUP(M)
         ASSAM.
         VERSUS

         THE STATE OF ASSAM AND 4 ORS.
         REP. BY THE SECRETARY TO THE GOVT. OF ASSAM
         HEALTH AND FAMILY WELFARE DEPARTMENT
         DISPUR
         GUWAHATI-06.

         2:THE DIRECTOR
          HEALTH SERVICES
         ASSAM
         HENGRABARI
          GUWAHATI- 781036.
          3:THE JOINT DIRECTOR OF HEALTH SERVICES (M) CUM SPO
                                                      Page No.# 2/3

NVBDCP
ASSAM
CHRISTIANBASTI
SAIKIA COMPLEX
GUWAHATI-5.
4:THE JOINT DIRECTOR
HEALTH SERVICES
CACHAR
SILCHAR
ASSAM
PIN- 788001.
------------
Advocate for : MR. D DUTT
Advocate for : SC
HEALTH appearing for THE STATE OF ASSAM AND 4 ORS.



Linked Case : WA/59/2021

TAPAN DAS AND 2 ORS.
S/O- SHRI PRAFULLA DAS
R/O- VILL.- NATUN SINGRI
P.O. NATUN CHIRAJULI
DIST.- SONITPUR
ASSAM

2: AHAD ALI
S/O- ARSHAD ALI
 R/O- VILL.- NAGAJAN
 P.O. KHARUPETIA
 DIST.- DARRANG
ASSAM.

3: MONOJ BARMAN
S/O- LATE HARAKANTA BARMAN
R/O- VILL.- GANESH NAGAR
P.O. BAMUNIMAIDAM
DIST.- KAMRUP(M)
ASSAM.
VERSUS

THE STATE OF ASSAM AND 4 ORS.
REP. BY THE SECRETARY TO THE GOVT. OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT
DISPUR
GUWAHATI-06.
                                                                        Page No.# 3/3

           2:THE DIRECTOR
            HEALTH SERVICES
           ASSAM
           HENGRABARI
            GUWAHATI- 781036.
            3:THE JOINT DIRECTOR OF HEALTH SERVICES (M) CUM SPO
            NVBDCP
           ASSAM
           CHRISTIANBASTI
            SAIKIA COMPLEX
            GUWAHATI-5.
            4:THE JOINT DIRECTOR
            HEALTH SERVICES
            CACHAR
           SILCHAR
           ASSAM
            PIN- 788001.
            ------------
           Advocate for : MR. D DUTT
           Advocate for : SC
            HEALTH appearing for THE STATE OF ASSAM AND 4 ORS.



                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

Date : 09-11-2021

In view of the common judgment and order passed today (09.11.2021) in W.A. No. 200/2021 and other connected Writ Appeals, this interlocutory application stands disposed of.

                      JUDGE                  CHIEF JUSTICE


Comparing Assistant