The National Insurance Co. Ltd vs Surendra Sarmah And Anr
2021 Latest Caselaw 2732 Gua

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GAHC010008222017




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                                Case No. : I.A.(Civil)/1848/2021

         THE NATIONAL INSURANCE CO. LTD.
         SUBSIDIARY OF GENERAL INSURANCE CORP. OF INDIA
         REGISTERED HEAD OFFICE AT 3
         MIDDLETON STREET
         CALCUTTA 700071 REPRESENTED BY THE ASSTT. MANAGER
         GAUHATI REGIONAL OFFICE
         BHANGAGARH
         GUWAHATI 781005


          VERSUS

         SURENDRA SARMAH and ANR

         S/O LATE DHARANIDHAR SARMAH
         P.O. and VILL. AMOLAPATTY
         P.S. NAGAON
         SADAR
         DIST. NAGAR
         ASSAM
         PIN 782003

         2:MD. MAMINUL HAQUE

         S/O MD. NOOR MOHAMOD
         VILL. PANBARI
         P.O. and P.S. DHING
         DIST. NAGAON
         ASSAM
         PIN 782123
         ------------
         Advocate for : MS R D MAZUMDAR
         Advocate for : appearing for SURENDRA SARMAH and ANR
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                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

08.11.2021

In view of admission of the MAC Appeal No. 270/2021, the Judgment and Award dated 05.05.2016 passed by the Member, MACT, Nagaon in MAC Case No. 371/2009 is stayed till disposal of the appeal.

The IA stands disposed of.

JUDGE

Comparing Assistant