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Page No.# 1/2 vs The State Of Assam And 2 Ors
2021 Latest Caselaw 1192 Gua

Citation : 2021 Latest Caselaw 1192 Gua
Judgement Date : 25 March, 2021

Gauhati High Court
Page No.# 1/2 vs The State Of Assam And 2 Ors on 25 March, 2021
                                                                  Page No.# 1/2

GAHC010043372021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : Crl.Pet./167/2021

         SAHABUDDIN HAQUE AND 2 ORS
         S/O LATE SAMSUL HAQUE, R/O VILL-GEUWA, P.S.-SILAPATHAR, DIST-
         DHEMAJI, ASSAM

         2: FARUK HUSSAIN
          S/O ANOWAR HUSSAIN
          R/O VILL-GEUWA
          P.S.-SILAPATHAR
          DIST-DHEMAJI
         ASSAM

         3: FIROJ KHAN
          S/O HAFIJ KHAN
          R/O VILL-GEUWA
          P.S.-SILAPATHAR
          DIST-DHEMAJI
         ASSA

         VERSUS

         THE STATE OF ASSAM AND 2 ORS
         REPRESENTED BY THE PUBLIC PROSECUTOR, ASSAM

         2:DIPEN DAS
          UBC GINGIA POLICE STATION
          S/O SRI DANI DAS
          OFF.ADD.-GINGIA POLICE STATION
          DIST-BISWANATH
         ASSAM
          PIN-784184

         3:DHYAN FOUNDATION
          HAVING ITS REGISTERED OFFICE AT A 80 SOUTH EXTENSION PART-2
          NEW DELHI-110049
                                                                                         Page No.# 2/2

             REPRESENTED BY ITS AUTHORISED SIGNATORY SMT. TANKALA NAGA
             CHANDRANI
             AGED ABOUT 42 YEARS
             W/O K V KANNAN
             P/R/O PLOT 11
             2ND FLOOR
             KANTAREDDY NAGAR
             ATTAPUR
             HYDERABAD-48 AND P/R/A DURGA MANDIR
             GOALPARA TOWN
             DIST-GOALPARA
             ASSAM-78312

Advocate for the Petitioner    : MR. T CHUTIA

Advocate for the Respondent : PP, ASSAM

BEFORE HON'BLE MR. JUSTICE HITESH KUMAR SARMA

25-03-2021

Learned counsel for the petitioner is directed to submit a gist of argument with relevant laws/judgments, with copy to the learned counsel for the respondents.

Accordingly, list this matter on 30.03.2021.

JUDGE

Comparing Assistant

 
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