National Insurance Company Ltd vs Sanjit Thakuria And Anr
2021 Latest Caselaw 1172 Gua

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GAHC010047792021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : MACApp./77/2021

            NATIONAL INSURANCE COMPANY LTD
            HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3, MIDDLETON
            STREET KOLKATA AND ITS REGIONAL OFFICE AT G.S. ROAD,
            BHANGAGARH, GUWAHATI



            VERSUS

            SANJIT THAKURIA AND ANR
            S/O SRI PARAMESWAR THAKURIA, R/O VILLAGE BELBARI, PO BELBARI,
            PS SARTHEBARI, DIST. BARPETA, ASSAM, PINCODE-781307

            2:ARABINDA THAKURIA
             S/O LATE ATMA RAM THAKURIA
             R/O VILLAGE BELBARI
             PS-SARTHEBARI
             DIST. BARPETA
            ASSAM
             PINCODE-78130

Advocate for the Petitioner   : MR. R GOSWAMI

Advocate for the Respondent :




             Linked Case : I.A.(Civil)/711/2021

            NATIONAL INSURANCE COMPANY LTD
            HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3
            MIDDLETON STREET KOLKATA AND ITS REGIONAL OFFICE AT G.S. ROAD
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            BHANGAGARH
            GUWAHATI-781005


             VERSUS

            SANJIT THAKURIA AND ANR
            S/O SRI PARAMESWAR THAKURIA
            R/O VILLAGE-BELBARI
            PO BELBARI
            PS SARTHEBARI
            DIST. BARPETA
            ASSAM
            PINCODE-781307

            2:ARABINDA THAKURIA
            S/O LATE ATMA RAM THAKURIA
             R/O VILAGE- BELBARI
             PS SARTHEBARI
             DISTRICT- BARPETA
            ASSAM
             PINCODE-781307

            (OWNER CUM RIDER OF MOTOR CYCLE NO. AS-15-K-2976)
             ------------
             Advocate for : MR. R GOSWAMI
            Advocate for : appearing for SANJIT THAKURIA AND ANR



                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

Date : --24.03.2021

Heard Ms. P. Borthakur, learned counsel appearing for the appellant. In view of admission of MAC Case No. 77/2021, the operation of the impugned judgment dated 05.11.2020, passed by the learned Member MAC Tribunal at Barpeta, in MAC Case No. 7/2020, shall remain stayed till disposal of the appeal.

I.A stands disposed of.

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JUDGE

Comparing Assistant