Page No.# 1/2 vs The State Of Assam And Anr
2021 Latest Caselaw 1169 Gua

                                                           Page No.# 1/2

GAHC010059922019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Crl.)/689/2019



         SRI MONILAL DAS AND ANR
         S/O- LATE MONTU DAS

         R/O- NO. 1 HATIKHULI
          P.O- LUMDING
         P.S.-LUMDING
          DISTRICT- HOJAI
         ASSAM.
         PIN-782447.

         2: SUDIP DAS
         S/O- BABUL DAS

         R/O- NO. 1 HATIKHULI
          P.O- LUMDING
         P.S.-LUMDING
          DISTRICT- HOJAI
         ASSAM.
         PIN-782447.
          VERSUS

         THE STATE OF ASSAM AND ANR
         REPRESENTED BY PP
         ASSAM.

         2:GUNADHAR DAS
         S/O- LATE NIDHU MOHAN DAS

         R/O- NO. 1 HATIKHULI
         WARD NO. 6
          P.O- LUMDING
         P.S.-LUMDING
          DISTRICT- HOJAI
                                                                                 Page No.# 2/2

           ASSAM.
           PIN-782447.
           ------------
           Advocate for : MR. R DEV
           Advocate for : PP
           ASSAM appearing for THE STATE OF ASSAM AND ANR



                                     BEFORE
                        HONOURABLE MR. JUSTICE SUMAN SHYAM
                        HONOURABLE MR. JUSTICE MIR ALFAZ ALI

                                           ORDER

24.03.2021 Suman Shyam, J.

In view of the judgment and order dated 24.03.2021 passed by this Court

in Crl. Appeal No.314/2019 and the connected cases, this I.A. stands disposed

of.

                                         JUDGE                             JUDGE


Comparing Assistant