Page No.# 1/3 vs Lower Assam Inter District Stage ...
2021 Latest Caselaw 1154 Gua

                                                                 Page No.# 1/3

GAHC010005852021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : Review.Pet./26/2021
                               In WP(C) No. 7570/2013

         THE STATE OF ASSAM AND 2 ORS.
         REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM, DISPUR,
         GUWAHATI-6, DIST.- KAMRUP(M), ASSAM.

         2: THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
          DEPARTMENT OF HOME
          DISPUR
          GUWAHATI-6
          DIST.- KAMRUP METRO
         ASSAM.

         3: THE DIRECTOR GENERAL OF POLICE
         ASSAM
          ULUBARI
          GUWAHATI-7
          DIST.- KAMRUP METRO
         ASSA

         VERSUS

         LOWER ASSAM INTER DISTRICT STAGE CARRIAGE BUS OWNERS
         ASSOCIATION, GOALPARA AND 9 ORS.
         ASSAM, REP. BY ITS GENERAL SECRETARY SRI ANIRUDDHA DAS, SON OF
         LATE AMBIKA DAS, R/O- VILL.- BAMUNPARA GOALPARA TOWN, P.O. AND
         DIST.- GOALPARA, ASSAM.

         2:ANA RABHA SAMANAY SAMITY
          REP. BY ITS PRESIDENT
          HEAD OFFICE BALADMARI
          P.O. BALADMARI
          DIST.- GOALPARA
         ASSAM.
                                              Page No.# 2/3

3:ASSAM RABHA HASONG AUTONOMOUS COUNCIL

REP. BY ITS PRINCIPAL SECRETARY
HEAD OFFICE DUDHNOI
GOALPARA
DIST. GOALPARA
ASSAM

4:SECRETARY
ALL ASSAM MINORITY STUDENT UNION

GOALPARA UNIT
P.O. and DIST. GOALPARA
PIN- 783101.

5:SECRETARY
 NON BODO SANGRAM SAMITY
 GOALPARA UNIT
 P.O. and DIST. GOALPARA
ASSAM. PIN- 783101

6:ALL ASSAM KOCH RAJ BANGSI STUDENTS UNION

GOALPARA UNIT
P.O. and DIST. GOALPARA
ASSAM. PIN- 783101

7:SECRETARY
 MIAH PARISHAD
 GOALPARA

P.O. and DIST. GOALPARA
ASSAM. PIN- 783101

8:SECRETARY

SANKHYALAGHU YUVA PARISHAD

9:SECRETARY
 RABHA JATIA MUKTI BAHINI
 GOALPARA

P.O. DUDHNOI
DIST. GOALPARA
ASSAM.

10:SECRETARY
 CHILAREY SENA
                                                                                      Page No.# 3/3

              GOALPARA
              P.O. and DIST. GOALPARA
              ASSAM. PIN- 78310

Advocate for the Petitioner   : MR. D SAIKIA

Advocate for the Respondent :




                                       BEFORE
                      HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                             ORDER

24-03-2021 Heard Shri D. Saikia, learned Sr. Counsel appearing for the applicant who seeks certain clarifications in the judgment and order dated 19.03.2019 passed in WP(C) No. 7570/2013 in this petition. The matter pertains to framing of some tentative guidelines by this Court against the "Bandh culture". The learned Sr. Counsel has submitted that the guidelines framed by this Court is only illustrative in nature and there are many situations which were not contemplated and in absence of clarification, it becomes difficult for the authority to take action in the event such situation arises.

Shri Saikia, the learned Sr. Counsel has cited examples of spontaneous bandh as a result of motor vehicle accident or bad roads or any kind of mishap on the road etc and those situations are not covered by the guidelines and are not spearheaded by any identified organization.

Issue notice.

Service of notice upon the respondents be taken by registered post with A/D within 3 (three) days from today.

List this case after 4 (four) weeks alongwith the service report.

JUDGE

Comparing Assistant