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Bikram Harijan @ Chandan Harzion vs The State Of Assam And Anr
2021 Latest Caselaw 1131 Gua

Citation : 2021 Latest Caselaw 1131 Gua
Judgement Date : 23 March, 2021

Gauhati High Court
Bikram Harijan @ Chandan Harzion vs The State Of Assam And Anr on 23 March, 2021
                                                                          Page No.# 1/2

GAHC010051992021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./80/2021

            BIKRAM HARIJAN @ CHANDAN HARZION
            S/O- SRI SURENDER HARIZON, R/O- DARIA BASTI, P.S. AND DIST.- HOJAI,
            ASSAM.



            VERSUS

            THE STATE OF ASSAM AND ANR.
            REP. BY THE PUBLIC PROSECUTOR, ASSAM.

            2:PRAKASH SHARMA
             S/O- SHRI SARILAL SHARMA
             R/O- DARIA BASTI
             P.S. AND DIST.- HOJAI
            ASSAM

Advocate for the Petitioner   : MR. B CHAKRABORTY

Advocate for the Respondent : PP, ASSAM




                                    BEFORE
                       HONOURABLE MR. JUSTICE SUMAN SHYAM
                       HONOURABLE MR. JUSTICE MIR ALFAZ ALI

                                          ORDER

Date : 23-03-2021 Suman Shyam, J

Heard Mr. D.K. Bhattacharyya, learned counsel appearing for the appellant. Also Page No.# 2/2

heard Mr. M. Phukan, learned Addl. P.P. Assam, representing respondent No. 1.

This appeal is directed against the judgment and order dated 10-02-2021 passed by the learned Addl. District & Sessions Judge, Hojai at Sankardev Nagar in connection with Special (POCSO) Case No. 07(P)/2020 convicting the appellant under Section 302/376(A) of IPC read with Section 6 of the POCSO Act, 2019 and sentencing him to death.

Admit the appeal.

Mr. M. Phukan, learned Addl. P.P. Assam has accepted notice on behalf of respondent No. 1.

Appellant to take steps for service of notice upon respondent No. 2 by registered post with A/D.

Steps within a week from today.

Let this matter be listed along with Death Reference No. 02/2021 stated to be pending before this Court.

                             JUDGE                    JUDGE
GS




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