Gauhati High Court
Page No.# 1/7 vs Nurjahan Bewa And 23 Ors on 17 March, 2021
Page No.# 1/7
GAHC010192312020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/21/2021
JILLAUR RAHMAN AHMED @ DR. ZILLUR RAHMAN AND 5 ORS.
S/O- LATE MOZAFFAR HUSSAIN SARDER, VILL.- BHIMAPARA, P.S. SOUTH
SALMARA, DIST.- SOUTH SALMARA MANKACHAR, ASSAM.
2: AINUL ISLAM MONDOL
S/O- DR. MOJIDUR RAHMAN
VILL.- GOTABARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
3: ROMISA KHATUN
W/O- AINUL ISLAM MONDOL
VILL.- GOTABARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
4: MAMOTAZ BEGUM @ MOMTAJ BEGUM
W/O- JABEDUR RAHMAN AHMED
VILL.- BHIMAPARA
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
5: JASMIN AHMED
D/O- DR. ZILLAUR RAHMAN AHMED
VILL.- BHIMAPARA
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
6: ZIAUR RAHMAN @ JIAUR RAHMAN AHMED
S/O- LATE MOZAFFAR HUSSAIN LASKAR
Page No.# 2/7
VILL.- BHIMAPARA
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM
VERSUS
NURJAHAN BEWA AND 23 ORS.
W/O- LATE KHALILUR RAHMAN, R/O- VILL.- BHIMAPARA, P.S. SOUTH
SALMARA, DIST.- SOUTH SALMARA MANKACHAR, ASSAM.
2:MD. NUR ALOM SK.
S/O- LATE KHALILUR RAHMAN
R/O- VILL.- BHIMAPARA
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
3:SAMIUL HOQUE
S/O- LATE KHALILUR RAHMAN
R/O- VILL.- BHIMAPARA
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
4:SHEFALI BEGUM
D/O- LATE KHALILUR RAHMAN
R/O- VILL.- KHARUABANDA
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
5:SOLEMAN SK.
S/O- LATE ABDUL JALIL
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
6:MOFIAR RAHMAN
S/O- LATE ABDUL JALIL
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
Page No.# 3/7
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
7:SOFIAR RAHMAN
S/O- LATE ABDUL JALIL
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
8:SOKIBAR RAHMAN
S/O- LATE ABDUL JALIL
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
9:JELEKHA KHATUN
D/O- LATE ABDUL JALIL
W/O- ABDUL SAMAD
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
10:MALEKA KHATUN
D/O- LATE ABDUL JALIL
W/O- ABDUL MANNAF
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
11:MAFUDA KHATUN
D/O- LATE ABDUL JALIL
W/O- MONA SK.
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
Page No.# 4/7
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
12:MAHMUDA KHATUN
D/O- LATE ABDUL JALIL
W/O- AKHERUZZAMAN
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
13:ASIA BEWA
W/O- LATE KHOIMUDDIN
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
14:AYUB SK.
S/O- LATE KHOIMUDDIN
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
15:HANIF SK
S/O- LATE KHOIMUDDIN
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
16:HAFIJUR SK
S/O- LATE KHOIMUDDIN
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
Page No.# 5/7
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
17:ARIF SK
S/O- LATE KHOIMUDDIN
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
18:RUPALI KHATUN
D/O- LATE KHOIMUDDIN
W/O- SAKOWAT HUSSAIN
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
19:RUBIDA KHATUN
D/O- LATE KHOIMUDDIN
W/O- ROFIQUL HOQUE
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
20:ROZENA KHATUN
D/O- LATE KHOIMUDDIN
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
21:MOKSED ALI AHMED
(DEED WRITER) S/O- LATE OMAR ALI
R/O- VILL.- DHIMAPARA
P.O. HATSINGIMARI
P.S. SOUTH SALMARA
Page No.# 6/7
DIST.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM- 783135.
22:SUB-REGISTRAR OFFICER
HATSINGIMARI
P.O. HATSINGIMARI
DIST.- SOUTH SALMARA MANKACHAR.
23:ASSTT. SETTLEMENT OFFICER
P.O. AND P.S. MANKACHAR
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
24:THE STATE OF ASSAM
REP. BY THE COLLECTOR
Advocate for the Petitioner : MS. R CHOUDHURY
Advocate for the Respondent :
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 17.03.2021
Heard the learned counsel, Ms. R. Choudhury appearing for the
appellants.
This appeal is admitted for hearing on the following 2(two)
substantial questions of law:
Whether the findings arrived at by both the learned Trial Court as
well as the First Appellate Court in issue No. 3, are perverse for not
ascertaining the provision of Order VI Rule 4 of the Code of Civil
Procedure, in the pleadings of the respondents/plaintiffs in their
plain?
Whether the judgment and decree passed by both the learned
Trial Court as well as the First Appellate Court are at all sustainable in
absence of any issue on the point of limitation and discussions
Page No.# 7/7
thereon, when there is specific objection by the
appellants/defendants in their written statement in para 2 and 17
regarding maintainability of the suit on the point of limitation?
Any other substantial questions of law that may arise at the time of
hearing shall be heard.
Issue notice upon the respondents.
The appellant shall take steps for service of notice upon the
respondents by registered post with A/D card as well as other usual process.
Call for the L.C.R.
List the matter after 4(four) weeks, on a date to be fixed by the
Office.
JUDGE
Comparing Assistant
