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Smti. Pakhili Das vs Sri Lakhi Das And 3 Ors
2021 Latest Caselaw 1699 Gua

Citation : 2021 Latest Caselaw 1699 Gua
Judgement Date : 26 July, 2021

Gauhati High Court
Smti. Pakhili Das vs Sri Lakhi Das And 3 Ors on 26 July, 2021
                                                                        Page No.# 1/3

GAHC010225472019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : RSA/210/2019

            SMTI. PAKHILI DAS
            W/O- SRI SAKTIDHAR DAS, R/O- VILL.- TELENGONIA, P.S. BEHALI, DIST.-
            SONITPUR, ASSAM.



            VERSUS

            SRI LAKHI DAS AND 3 ORS.
            S/O- LATE MOLORAM DAS, R/O- VILL.- TELENGONIA, MOUZA AND P.S.
            BEHALI, DIST.- SONITPUR, ASSAM.

            2:SMTI. SUTMOLA DAS
            W/O- LATE SIBALAL DAS
             R/O- VILL.- TELEGONIA
             MOUZA AND P.S. BEHALI
             DIST.- SONITPUR
            ASSAM.

            3:SMTI. JOYMALA DAS
            W/O- LATE MAKHU DAS
             R/O- VILL.- TELENGONIA
             MOUZA AND P.S. BEHALI
             DIST.- SONITPUR
            ASSAM.

            4:SMTI. SASHUMOLA DAS
            W/O- SRI JOGAI DAS
             R/O- VILL.- TELENGONIA
             MOUZA AND P.S. BEHALI
             DIST.- SONITPUR
            ASSAM

Advocate for the Petitioner   : MR G BAISHYA
                                                  Page No.# 2/3


Advocate for the Respondent :




            Linked Case : I.A.(Civil)/987/2020

            SMTI. PAKHILI DAS
            W/O SRI SAKTIDHAR DAS
            R/O VILL-TELENGONIA
            P.S.-BEHALI
            DIST-SONITPUR
            ASSAM
            PIN-784166


            VERSUS

            SRI LAKHI DAS AND 3 ORS.
            S/O LATE MOLORAM DAS
            R/O VILL-TELENGONIA
            MOUZA AND P.S.-BEHALI
            DIST-SONITPUR
            ASSAM
            PIN-784166

            2:SMTI. SUTMOLA DAS
            W/O LATE SIBALAL DAS
             R/O VILL-TELENGONIA
             MOUZA AND P.S.-BEHALI
             DIST-SONITPUR
            ASSAM
             PIN-784166
             3:SMTI JOYMALA DAS
            W/O LATE MAKHU DAS
             R/O VILL-TELENGONIA
             MOUZA AND P.S.-BEHALI
             DIST-SONITPUR
            ASSAM
             PIN-784166
             4:SMTI SASHUMOLA DAS
            W/O SRI JOGAI DAS
             R/O VILL-TELENGONIA
             MOUZA AND P.S.-BEHALI
             DIST-SONITPUR
            ASSAM
                                                                             Page No.# 3/3

            PIN-784166
            ------------
            Advocate for : MR G BAISHYA
            Advocate for : appearing for SRI LAKHI DAS AND 3 ORS.



                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

Date : --26.07.2021

Heard Mr. G. Baishya, learned counsel for the applicant. In view of the order passed in RSA 210/2019, it is hereby directed that Judgment passed on 30.03.2019, by the learned Civil Judge, Sonitpur, Tezpur in Title Appeal No. 11/2018, shall remain stayed till disposal of the appeal.

I.A Stands disposed of accordingly.

JUDGE

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