Page No.# 1/3 vs The Oil And Natural Gas ...
2021 Latest Caselaw 1685 Gua

                                                                Page No.# 1/3

GAHC010072112019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WP(C)/2223/2019

         GAUTAM BARUAH AND 4 ORS.
         S/O- LT GANESH BARUAH, R/O- VILL- GARMUR DULIA GAON, P.O.
         JORHAT ENGINEERING COLLEGE, JEC ROAD, GARMUR, PIN- 785001, AND
         THE PROPRIETOR OF M/S MINAKSHI DRUGS, JORHAT

         2: BHAWAR LAL LAKHOTIA
          S/O- LT SOHAN LAL LAKHOTIA
          R/O- BORGOLA MARKET
          3RD FLOOR
          MARWARIPATTY
          P.O. JORHAT
          PIN- 785001
         AND THE PROPRIETOR OF M/S LAKHOTIA MEDICAL HALL
          JORHAT

         3: RANJIT BORDOLOI
          S/O- LT ANIL BORDOLOI
          R/O- VILL- CHARI GAON
          P.O. BAHORU
          P.S. BHUGDOI
          PIN- 785001
         AND PROPRIETOR OF M/S DEEPALI PHARMACY
          JORHAT

         4: SATADAL GHOSH
          S/O- NARENDRA CH. GHOSH
          R/O- J.B.ROAD
          NEAR STATE BANK OF INDIA ATM
          JORHAT
          PIN- 785001
         AND THE PROPRIETOR OF M/S NORTH EAST MEDICAL HALL
          JORHAT

         5: KHIRUD SAIKIA
                                                                                 Page No.# 2/3

             S/O- LT SARAT SAIKIA
             R/O- BAGHDHORA CHARIALI
             CINNAMARA
             NEAR ONGC COLONY
             PIN- 785008
             AND THE PROPRIETOR OF M/S JOY SHANKAR MEDICAL
             CINNAMARA
             JORHA

            VERSUS

            THE OIL AND NATURAL GAS CORPORATION LTD AND 2 ORS.
            REP. BY ITS CHAIRMAN/MANAGING DIRECTOR, A COMPANY REGD.
            UNDER THE COMPANIES ACT, 1956, AND HAVING ITS REGD. OFFICES AT
            PANDIT DEEN DAYAL UPADHYAYA URJA BHAVAN, 5 NELSON MANDELA
            MARG, VASANT KUNJ, NEW DELHI- 110070

            2:THE DY. GENERAL MANAGER (MM)
             I/C MATERIALS MANAGER, ONGC
             MATERIALS MANAGEMENT DEPTT.
             2ND FLOOR, DHANSIRI BHAVAN
             ONGC CINNAMARA COMPLEX, JORHAT, PIN- 785704

            3:THE EXECUTIVE DIRECTOR-BASIN MANAGER
            ASSAM AND ASSAM-ARAKAN BASIN
             LUIT BHAVAN, CINNAMARA, JORHAT, PIN- 78570

Advocate for the Petitioner   : MR. M K CHOUDHURY

Advocate for the Respondent : MR G N SAHEWALLA




                                   BEFORE
                 HONOURABLE MR. JUSTICE PRASANTA KUMAR DEKA

                                         ORDER

Date : 20.7.2021

Heard Mr. M.K. Choudhury, learned Senior counsel assisted by Mr. A. Barkataki, learned counsel for the petitioners. Also heard Mr. G. N. Sahewalla assisted by Mr. A. Anix Singh, learned counsel for the respondent ONGC.

As per the contention of Mr. Sahewalla similar two writ petitions are disposed of by the Page No.# 3/3

Single Bench of this court allowing the writ petitions. The said order was reversed by judgment dated 29.6.2021 passed in W.A No. 116/2021 and WA No. 117/2021. As such this writ petition may be taken up for its disposal. Mr. Choudhury, learned Senior counsel for the petitioners wanted to project that the facts in this writ petition are not similar to those covered by the judgment in writ appeal. Accordingly in view of the submission let this matter be again listed for admission on 20.8.2021.

.

JUDGE

Comparing Assistant