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Page No.# 1/ vs On The Death Of Musstt. Hasanatun ...
2021 Latest Caselaw 1641 Gua

Citation : 2021 Latest Caselaw 1641 Gua
Judgement Date : 12 July, 2021

Gauhati High Court
Page No.# 1/ vs On The Death Of Musstt. Hasanatun ... on 12 July, 2021
                                                                   Page No.# 1/11

GAHC010059232021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : RSA/60/2021

         ON THE DEATH OF HAZI SAMSUDDIN HIS LEGAL HEIRS SALEQUE UDDIN
         @ SALEH AHMEDAND 23 ORS.
         R/O- VILL.- KATIGORAH PART-I, P.O. GONGAPUR, P.S. KATIGORAH, DIST.-
         CACHAR, ASSAM, PIN- 788804.

         2: JALAL UDDIN @ KABIR UDDIN
          R/O- VILL.- KATIGORAH PART-I
          P.O. GONGAPUR
          P.S. KATIGORAH
          DIST.- CACHAR
         ASSAM
          PIN- 788804.

         3: BADRUL HAQUE @ BADRUL UDDIN
          R/O- VILL.- KATIGORAH PART-I
          P.O. GONGAPUR
          P.S. KATIGORAH
          DIST.- CACHAR
         ASSAM
          PIN- 788804.

         4: NAZRUL UDDIN @ NAZRUL ISLAM
          S/O- LATE SAMSUDDIN
          R/O- VILL.- KATIGORAH PART-I
          P.O. GONGAPUR
          P.S. KATIGORAH
          DIST.- CACHAR
         ASSAM
          PIN- 788804.

         5: KULSUMA BEGUM
          R/O- VILL.- KATIGORAH PART-I
          P.O. GONGAPUR
          P.S. KATIGORAH
          DIST.- CACHAR
                                               Page No.# 2/11

ASSAM
PIN- 788804.

6: KARIMA BEGUM
 R/O- VILL.- KATIGORAH PART-I
 P.O. GONGAPUR
 P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788804.

7: ALSUMA BEGUM
 R/O- VILL.- KATIGORAH PART-I
 P.O. GONGAPUR
 P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788804.

8: SALEMA BEGUM
 R/O- VILL.- KATIGORAH PART-I
 P.O. GONGAPUR
 P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788804.

9: NAZMA BEGUM
 D/O- LATE SAMSUDDIN
 R/O- VILL.- KATIGORAH PART-I
 P.O. GONGAPUR
 P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788804.

10: ON THE DEATH OF MD. ABDUL MONAF
 HIS LEGAL HEIRS MD. ANWAR UDDIN
 S/O- LATE ABDUL MONAF AND LATE JOYGUN BIBI
 R/O- VILL.- BARAITOLI PART-V
 P.O. HILARA
 P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788815.

11: MD. JAMAL UDDIN
 S/O- LATE ABDUL MONAF AND LATE JOYGUN BIBI
                                               Page No.# 3/11

R/O- VILL.- BARAITOLI PART-V
P.O. HILARA
P.S. KATIGORAH
DIST.- CACHAR
ASSAM
PIN- 788815.

12: MD. ABDUL LATIF
 S/O- LATE ABDUL MONAF AND LATE JOYGUN BIBI
 R/O- VILL.- BARAITOLI PART-V
 P.O. HILARA
 P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788815.

13: ON THE DEATH OF AZIZUR RAHMAN
 HIS LEGAL HEIRS MUSSTT. AFIA BEGUM
W/O.- LATE AZIZUR RAHMAN
 R/O- VILL.- KATIGORAH PART-III
 P.O. AND P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788805.

14: MD. HUSSAIN AHMED
 R/O- VILL.- KATIGORAH PART-III
 P.O. AND P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788805.

15: MD. AFJAL HUSSAIN
 S/O.- LATE AZIZUR RAHMAN
 R/O- VILL.- KATIGORAH PART-III
 P.O. AND P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788805.

16: MUSSTT. SAHIDA BEGUM
 R/O- VILL.- KATIGORAH PART-III
 P.O. AND P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788805.

17: MUSSTT. RUSTANA BEGUM
                                              Page No.# 4/11

R/O- VILL.- KATIGORAH PART-III
P.O. AND P.S. KATIGORAH
DIST.- CACHAR
ASSAM
PIN- 788805.

18: MUSSTT. CHABIRA BEGUM
 R/O- VILL.- KATIGORAH PART-III
 P.O. AND P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788805.

19: MUSSTT. SUBERA BEGUM
 D/O.- LATE AZIZUR RAHMAN
 R/O- VILL.- KATIGORAH PART-III
 P.O. AND P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788805.

20: MUSSTT. ASMA KHATUN
W/O- FAIZUR RAHMAN
 R/O- VILL.- KATIGORAH PART-III
 P.O. AND P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788805.

21: MUSSTT. MUSLIMA KHATUN
W/O- ABDUR RAHMAN
 R/O- VILL. AND P.O. HARTIKAR
 P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788805.

22: MUSSTT. AKLIMA KHATUN @ AKLIMA BEGUM
W/O- ALAUDDIN
 R/O- VILL.- KATIGORAH PART-III
 P.O. AND P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788805.

23: MUSSTT. CHALIMA KHATUN @ CHALIMA BEGUM
W/O- SARAFAT ALI
 R/O- VILL.- KALAIN
                                                     Page No.# 5/11

BHAIRABPUR PART-V
P.O. KALAIN
P.S. KATIGORAH
DIST.- CACHAR
ASSAM
PIN- 788815.

24: MUSSTT. FATIMA BIBI
W/O- LATE ASAB ALI
 R/O- VILL. AND P.O. GNGAPUR
 P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788804

VERSUS

ON THE DEATH OF MUSSTT. HASANATUN NESSA, HER LEGAL HEIRS MD.
RAHIM UDDIN AND 27 ORS.
S/O- LATE HASOR ALI, R/O- LAKHIPUR PART-I, P.O. KALAIN, P.S.
KATIGORAH, DIST.- CACHAR, ASSAM, PIN- 788815.

2:MD. RAHMAT ALI
 S/O- LATE HASOR ALI
 R/O- LAKHIPUR PART-I
 P.O. KALAIN
 P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788815.

3:MD. KARIM UDDIN
 S/O- LATE HASOR ALI
 R/O- LAKHIPUR PART-II
 P.O. KALAIN
 P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788815.

4:MD. ABDUL GAFUR
 S/O- LATE HASOR ALI
 R/O- LAKHIPUR PART-II
 P.O. KALAIN
 P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788815.
                                   Page No.# 6/11


5:MD. NASIR UDDIN
 S/O- LATE HASOR ALI
 R/O- LAKHIPUR PART-II
 P.O. KALAIN
 P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788815.

6:MD. SIBAJ UDDIN
 S/O- LATE HASOR ALI
 R/O- LAKHIPUR PART-II
 P.O. KALAIN
 P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788815.

7:MUSSTT. BILATUN NESSA
 D/O- LATE HASOR ALI
 R/O- LAKHIPUR PART-II
 P.O. KALAIN
 P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788815.

8:MUSSTT. SAILA BEGUM
 D/O- LATE HASOR ALI
 R/O- LAKHIPUR PART-II
 P.O. KALAIN
 P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788815.

9:MD. NASIR UDDIN
 S/O- ASHAB ALI
 R/O- BEHERA PART-VI (TINTIKRI)
 P.O. BEHARA
 P.S. KATIGORAH
 DIST.- CACHAR
ASSAM

10:MD. AHMED UDDIN
 S/O- ASHAB ALI
 R/O- BEHERA PART-VI (TINTIKRI)
                                   Page No.# 7/11

P.O. BEHARA
P.S. KATIGORAH
DIST.- CACHAR
ASSAM

11:MD. TAZ UDDIN
 S/O- ASHAB ALI
 R/O- BEHERA PART-VI (TINTIKRI)
 P.O. BEHARA
 P.S. KATIGORAH
 DIST.- CACHAR
ASSAM

12:MUSSTT. JARIFA BEGUM
W/O- CHIDUR RAHMAN
 R/O- BEHERA PART-VI (TINTIKRI)
 P.O. BEHARA
 P.S. KATIGORAH
 DIST.- CACHAR
ASSAM

13:MUSSTT. ARIFA KHATUN
W/O- MUKHTAR UDDIN
 R/O- BURUNGA PART-III
 P.O. BEHARA
 P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788817.

14:MUSSTT. SAJDA KHATUN
W/O- JOURAHIR UDDIN
 R/O- BURUNGA PART-III
 P.O. BEHARA
 P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788817.

15:MUSSTT. SUKIA KHATUN
W/O- NURFAR UDDIN
 R/O- BURUNGA PART-III
 P.O. BEHARA
 P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788817.
                                    Page No.# 8/11

16:MUSSTT. MAJIDA KHATUN
W/O- SAIDUR RAHMAN
 R/O- BEHARA PART-III (ALTARPAR)
 P.O. BEHARA
 P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788817.

17:MD. LATIB ALI
 S/O- LATE NUR ALI
 R/O- VILL.- MAHARAJA BASTI
 P.O. HARANGAJAO
 DIST.- DIMA HASAO
ASSAM
 PIN- 788818.

18:MD. SUYA ALI
 S/O- LATE NUR ALI
 R/O- VILL.- MAHARAJA BASTI
 P.O. HARANGAJAO
 DIST.- DIMA HASAO
ASSAM
 PIN- 788818.

19:MD. GIYAS UDDIN
 S/O- LATE NUR ALI
 R/O- VILL.- MAHARAJA BASTI
 P.O. HARANGAJAO
 DIST.- DIMA HASAO
ASSAM
 PIN- 788818.

20:MUSSTT. KUTIMONA KHATUN
 D/O- LATE NUR ALI
 R/O- VILL.- MAHARAJA BASTI
 P.O. HARANGAJAO
 DIST.- DIMA HASAO
ASSAM
 PIN- 788818.

21:MUSSTT. RAHIMA KHATUN
 D/O- LATE NUR ALI
 R/O- VILL.- MAHARAJA BASTI
 P.O. HARANGAJAO
 DIST.- DIMA HASAO
ASSAM
 PIN- 788818.
                                           Page No.# 9/11


22:MUSSTT. ACHINA BIBI
W/O- LATE NUR ALI
 R/O- VILL.- MAHARAJA BASTI
 P.O. HARANGAJAO
 DIST.- DIMA HASAO
ASSAM
 PIN- 788818.

23:MUSSTT. FAZILA KHATUN
W/O- MOIN UDDIN
 R/O- VILL.- MAHARAJA BASTI
 P.O. HARANGAJAO
 DIST.- DIMA HASAO
ASSAM
 PIN- 788818.

24:MD. YAKUB ALI
 S/O- LATE NUR ALI
 R/O- VILL.- LAKHIPUR PART-II
 P.O. KALAIN
 P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788815.

25:MUSSTT. KORBULJAN BIBI @ BIPULA BIBI
W/O- MOSABBIR ALI
 R/O- VILL.- SUNDAURA
 P.O. KALAIN
 P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788815.

26:MUSSTT. BIPULA BIBI
W/O- MOSABBIR ALI
 R/O- VILL.- SUNDAURA
 P.O. KALAIN
 P.S. KATIGORAH
 DIST.- CACHAR
ASSAM
 PIN- 788815.

27:MD. JONAB ALI
 S/O- LATE SANUHAR ALI
 R/O- VILL.- LAKHIPUR PART-II
 P.O. KALAIN
                                                                                 Page No.# 10/11

             P.S. KATIGORAH
             DIST.- CACHAR
             ASSAM
             PIN- 788815.

            28:MUSSTT. SAMSUN NESSA
             D/O- LATE SANUHAR ALI
             R/O- VILL.- LAKHIPUR PART-II
             P.O. KALAIN
             P.S. KATIGORAH
             DIST.- CACHAR
            ASSAM
             PIN- 788815

Advocate for the Petitioner    : MR. S D PURKAYASTHA

Advocate for the Respondent :

                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

Date : --12.07.2021

Heard Mr. S.D. Purakaystha, learned counsel appearing for the appellant. This an second appeal u/s 100 of the CPC. The appeal is admitted for hearing upon the following substantial question of law:

1. Whether the impugned judgment and decree passed by the first appellate Court reversing the judgment and decree passed by the trial Court under issue no. 4, 5 and 6 suffers from perversity and not sustainable at law?

Issue notice to the respondent nos. 1,2, and 8 only. The other respondents did not appear before the learned trial Court inspite on receiving notice. Notice need not be issued those respondents. The appellant shall take steps for service of notice upon the respondent nos. 1 2 and 8 by registered post with A/D as well as by usual process.

Call for the LCR.

List the matter after four weeks on a date to be fixed by the Registry.

JUDGE Page No.# 11/11

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